COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 26 of 76

High Courts02 Sept 2022Allowed

Mohamad Sarvar @ Kadva Abdul Karim Bhadbhuja (Bhurji) Vs Commissioner Of Police (Ahmedabad City)

Gujarat High Court · (2022) 09 GUJ CK 0017

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 212, 294(B), 397, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts02 Sept 2022Allowed

Jitesh @ Sachin @ Tako Bharatbhai Mangabhai Patni (Lapelangvala) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0016

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts02 Sept 2022Allowed

Sujanaram Kaluram Vishnoi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0015

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Indian Penal Code, 1860 — Section 465, 467, 468, 471Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 83, 98(2), 116B

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High Courts02 Sept 2022Allowed

Bobbysingh Kripalsingh @ Dadusingh Sikligar Through Tarasingh Mahendrasingh Sardarji @ Sikligar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0014

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 457

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High Courts02 Sept 2022Allowed

Jatin @ Krishna Shrichand Mohandas Murjaani (Sindhi) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0013

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379A(3)

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High Courts02 Sept 2022Allowed

Dabhi Karshanbhai Kanabhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0012

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)

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High Courts02 Sept 2022Dismissed

Kul Hind Jamiat-Al Quresh Action Committee Gujarat Represented By Danish Qureshi And Others Vs Ahmedabad Municipal Corporation And Others

Gujarat High Court · (2022) 09 GUJ CK 0011

Constitution Of India, 1950 — Article 14, 19, 19(1)(g), 19(6), 21, 25, 26, 48, 48A, 51(A)(e), 51(A)(g), 226, 141Gujarat Provincial Municipal Corporations Act, 1949 — Section 466(1) (D)(b)

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High Courts01 Sept 2022Dismissed

State Of Gujarat Vs Amrishkumar Parshottambhai Patel & 4 OTHER(S)

Gujarat High Court · (2022) 09 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1), 378(3), 417Indian Penal Code, 1860 — Section 114, 294, 354, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)

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High Courts01 Sept 2022Allowed

Shaikh Shahnawajkhan Abdulhamid Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 116(B)

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High Courts01 Sept 2022Allowed

Darshana Bachubhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0008

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471

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High Courts01 Sept 2022Allowed

Vipul Devjibhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0007

Indian Penal Code, 1860 — Section 406, 420, 409, 465, 467, 468, 471, 506(2)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)

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High Courts01 Sept 2022Dismissed

Shambhubhai Madanbhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0006

Gujarat Prevention Of Gambling Act, 1887 — Section 4, 5Indian Penal Code, 1860 — Section 269Disaster Management Act, 2005 — Section 51(B)

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High Courts01 Sept 2022Allowed

Govindbhai @ Gamo Khodidas Patel Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0005

Gujarat Prevention Of Gambling Act, 1887 — Section 4, 5Indian Penal Code, 1860 — Section 269Disaster Management Act, 2005 — Section 51(B)

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High Courts01 Sept 2022Allowed

Pankajbhai Govindbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0004

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 406, 420, 506(2)

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High Courts01 Sept 2022Disposed Of

Khodidas Shivlal Patel (Korat) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0003

Gujarat Town Planning And Urban Development Rules, 1979 — Rule 26, 26(4), 37Gujarat Town Planning And Urban Development Act, 1976 — Section 48, 50, 51, 76, 82

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High Courts01 Sept 2022Allowed

Vaska Soyebbhai Siddikbhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0002

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 380, 451, 454

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High Courts01 Sept 2022Allowed

Shobhaben @ Ghumtavadi W/O Bansilal Jaiswa Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0001

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65E, 66(B), 81

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High Courts30 Aug 2022Allowed

Mohbatsinh Balusinh Zala Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0129

Constitution Of India, 1950 — Article 311, 311(2)Gujarat Civil Services (Pension) Rules, 2002 — Rule 10(4)Bombay Civil Service Rules, 1959 — Rule 161Uttar Pradesh Temporary Government Servants (Termination Of Service) Rules, 1975 — Rule 3

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High Courts30 Aug 2022Allowed

Krunal @ Jadiyo S/O Sushilbhai Gauda Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0128

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 201, 394, 395Gujarat Police Act, 1951 — Section 135(1)

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High Courts30 Aug 2022Allowed

Darshan @ Dasharath Sobhabhai Desai Through His Cousin Brother Sanjay Sobhabhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0127

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 507, 506(2)

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