High Courts26 Aug 2022Dismissed
Dhansukhlal Rambhai Patel & 1 Other(S) Vs Dhansukhlal Nagindas Kapadia
Gujarat High Court · (2022) 08 GUJ CK 0100
Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 28 of 76
High Courts26 Aug 2022Dismissed
Ashok Hiralal Parikh Vs Senior Divn Manager & 1 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0099
Constitution Of India, 1950 — Article 14, 226
High Courts26 Aug 2022Dismissed
Patel Kodarbhai Kalabhai Vs Joint Charity Commissioner
Gujarat High Court · (2022) 08 GUJ CK 0098
Constitution Of India, 1950 — Article 226Gujarat Public Trusts Act, 2011 — Section 12A, 22, 41ABombay Public Trusts Act, 1950 — Section 22
High Courts25 Aug 2022Allowed
Manojkumar Dungarshibhai Shah Vs Commissioner Of Police, Ahmedabad City
Gujarat High Court · (2022) 08 GUJ CK 0119
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 324Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts25 Aug 2022Allowed
Deepak @ Deepu Mukeshbhai Dhobi Vs Commissioner Of Police
Gujarat High Court · (2022) 08 GUJ CK 0118
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 324Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 11(4), 12
High Courts25 Aug 2022Allowed
Jayrajsinh @ Jayesh @ Pintu Vikramsinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0117
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 324Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5a)
High Courts25 Aug 2022Allowed
Savji Alias Sajo Merubhai Varaniya Koli Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0116
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2)
High Courts25 Aug 2022Allowed
Ashpak @ Asfak @ Kaliya S/O Rashid Shaikh Through Babu S/O Ayub Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0115
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts24 Aug 2022Allowed
Parikshitsinh Prabhatsinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0114
Prevention Of Corruption Act, 1988 — Section 13(1)(b), 13(2)
High Courts24 Aug 2022Dismissed
Sarpanch Shree Vs Gajaraben Prakashbhai Valodara
Gujarat High Court · (2022) 08 GUJ CK 0113
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(C)(2)
High Courts24 Aug 2022Dismissed
Gadhavi Narendrakumar Hinglajdanji & 6 Other(S) Vs State Of Gujarat & 20 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0112
Constitution Of India, 1950 — Article 14, 226, 309Range Forest Officer, Class-II, Recruitment Rules, 2008 — Rule 5Gujarat Civil Service (Classification & Recruitment) Rules, 1967 — Rule 6, 7, 8, 9
High Courts24 Aug 2022Allowed
Bhajanlal Hariram Bisnoi Through Pratik Lalitbhai Jaiswal Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0111
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 108, 116B
High Courts24 Aug 2022Allowed
Akif Akbarbhai Alias Abubhai Shekh Thru His Father Akabarbhai Jamalbhai Shekh Vs Commissioner Of Police
Gujarat High Court · (2022) 08 GUJ CK 0110
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 354AScheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S)
High Courts24 Aug 2022Allowed
Ranchhod Samji Chhanga (Aahir) Through His Son Chhanga Nandlal Ranchhod Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0109
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Gujarat Prevention Of Gambling Act, 1887 — Section 4, 5Indian Penal Code, 1860 — Section 188, 269
High Courts24 Aug 2022Allowed
Rutvik Hareshbhai @ Gabhaji Bhil Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0108
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts24 Aug 2022Disposed Of
Kantibhai Dhudabhai Purbiya Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0107
High Courts24 Aug 2022Disposed Of
Bharatsang Madhavsang Tank Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0106
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363, 366, 376
High Courts24 Aug 2022Dismissed
Kishor Girijashankar Upadhyay Vs Union Of India
Gujarat High Court · (2022) 08 GUJ CK 0105
High Courts23 Aug 2022Allowed
Dineshkumar Vagaram Gokalaram Bishnoi (Kava) Thru His Relative Jaikishan Varingaram Bishnoi Jangu Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0088
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 83, 98(2), 108Indian Penal Code, 1860 — Section 120B, 465, 468, 471
High Courts23 Aug 2022Allowed
Dineshkumar Jaikishan Varingaram Bishnoi (Jangu) Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0087
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 83, 98(2), 108Indian Penal Code, 1860 — Section 120B, 465, 468, 471