High Courts17 Aug 2022Partly Allowed
Patel Anjaliben Vinodbhai Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0065
Constitution Of India, 1950 — Article 21, 226
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 30 of 76
High Courts10 Aug 2022Allowed
Mukeshbhai Govabhai Parmar (Thakor) Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0064
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 420
High Courts10 Aug 2022Allowed
Samir Mahendra Trivedi Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0063
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 3(2)(va), 3(1)(w), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 406, 420, 506(2)
High Courts10 Aug 2022Allowed
Popatbhai Hirabhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0062
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v)(a), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114
High Courts10 Aug 2022Allowed
Lalabhai Mohanbhai Patni Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302
High Courts10 Aug 2022Allowed
Priyam Prabhatshinh Bihola Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 65(a), 65(e), 81, 116B
High Courts10 Aug 2022Allowed
Munnalal Arf Punnalal Shriram Lakhan Kevat Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 279, 304, 308Motor Vehicles Act, 1988 — Section 177, 180, 181, 184, 192, 196
High Courts10 Aug 2022Allowed
Vandit Bharat Shah Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts10 Aug 2022Allowed
Ravi Mashrubhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 107, 114, 306
High Courts10 Aug 2022Allowed
Kuldeepbhai Ramkubhai Khachar Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2)
High Courts10 Aug 2022Allowed
Chief Executive & 1 Other(S) Vs Vanjibhai Laljibhai Chaudhary
Gujarat High Court · (2022) 08 GUJ CK 0055
Industrial Disputes Act, 1947 — Section 2(j), 2(bb), 2(oo), 25(F), 25G, 25H
High Courts08 Aug 2022Dismissed
Statae Of Gujarat Vs Aher Lakhman Hardas & 8 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 353, 504Arms Act, 1959 — Section 25(1)(B)
High Courts08 Aug 2022Allowed
Pradeep Somnath Nayar Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 465, 467, 468, 471
High Courts08 Aug 2022Allowed
Vivek @ Tako Mahendrabhai Barad Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 302Gujarat Police Act, 1951 — Section 135
High Courts08 Aug 2022Allowed
Omprakash @ Nanku S/O Rajnath @ Rajesh Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98(2)
High Courts08 Aug 2022Allowed
Mahammad Istiyak @ Sharukh Mahammad Ishakbhai Malek Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 471
High Courts08 Aug 2022Allowed
Ushaben Bhogilal Vora Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0049
Gujarat Registration Of Births And Deaths Rules, 2004 — Rule 11Register Of Births And Deaths Act, 1969 — Section 8, 9, 15
High Courts08 Aug 2022Dismissed
Saifuddin Usman Aglodiya Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0048
High Courts08 Aug 2022Disposed Of
Grishma Patni Throug Kankuben Dilipbhai Patni Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0047
Indian Penal Code, 1860 — Section 363
High Courts08 Aug 2022Allowed
Mahendra @ Monu S/O Rambaran @ Ramvaran Rathod Through Priti Mahendra Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0046
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 394, 395, 397Gujarat Police Act, 1951 — Section 135