Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 394, 395Gujarat Police Act, 1951 — Section 135(1)

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High Courts03 Aug 2022Allowed

Lalu S/O Ramdas Valmik Through His Uncle Rajaram Ramcharan Jagneriya Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0020

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 394, 395Gujarat Police Act, 1951 — Section 135

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High Courts03 Aug 2022Allowed

Deepak Ramabhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0019

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3)

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High Courts02 Aug 2022Allowed

Javanji Chelaji Thakor Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 302, 325, 324, 452, 504Gujarat Police Act, 1951 — Section 135

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High Courts02 Aug 2022Allowed

Vaghela Chiragsinh Lalsinh Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0017

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 116B

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High Courts02 Aug 2022Allowed

Jayeshgiri Pravingiri Goswami Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 201, 406, 408, 409, 420, 465, 467, 471

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High Courts02 Aug 2022Partly Allowed

Heirs Of Deceased Ranchhodbhai Khimjibhai Dobaria, Hemiben & 2 Vs Arvind Ghelashankar Upadhyay & 1 Others

Gujarat High Court · (2022) 08 GUJ CK 0015

Motor Vehicles Act, 1988 — Section 173

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High Courts02 Aug 2022Allowed

Sandip @ Kaaliyo S/O Dadusing Saroj Through His Cousin Brother Shravan Radhakishan Naidu Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0014

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 380

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High Courts02 Aug 2022Allowed

Omprakash @ Chotu S/O Sanjay Prasad Gupta Through Vikaskumar Sanjayprasad Gupta Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0013

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(A), 81, 98(2)

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High Courts02 Aug 2022Allowed

Mangilal Tejaram Peladara Bishnoi Through Rajubhai Shivabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0012

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2), 116(b)

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High Courts02 Aug 2022Allowed

Ushaben Dayashankar Shukla Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0011

Constitution Of India, 1950 — Article 14, 16, 21, 47, 226Bombay Primary Education Rules, 1949 — Rule 106(4)(v)

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High Courts01 Aug 2022Allowed

Zunedbhai Shirajbhai Modan Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 278, 285Explosives Act, 1884 — Section 9(B)(1)(b)

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High Courts01 Aug 2022Disposed Of

Patel Maheshkumar Narayanbhai Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0009

Constitution Of India, 1950 — Article 226Right Of Children To Free And Compulsory Education Act, 2009 — Section 19, 25

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High Courts01 Aug 2022Allowed

Manik Santosh Arun Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0008

Constitution Of India, 1950 — Article 226

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High Courts01 Aug 2022Allowed

Jogindarsinh Jagdishsinh Kushwah Through Rameshkumar Ghanshyam Maurya Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0007

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 292, 420, 507Information Technology Act, 2000 — Section 67, 67A

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High Courts01 Aug 2022Allowed

Subhanali Kutbuddin Ansari Through Rehman Abdul Mutalib Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0006

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 411

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High Courts01 Aug 2022Allowed

Hanif Sahebakha Jalvani Through Sahil Sahebkha Jalvani Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0005

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E

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