COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 34 of 76

High Courts27 Jul 2022Allowed

Anas S/O Sagirbhai Safibhai Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0111

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 323, 114Gujarat Police Act, 1951 — Section 135(1)

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High Courts27 Jul 2022Allowed

Gadadukumar @ Guddu S/O Saheb Shah Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0110

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 354(a)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 7, 8, 18

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High Courts27 Jul 2022Allowed

Ajaysing Darshansing Dudhani (Sikligar) Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0109

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 114, 380, 454, 457

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High Courts27 Jul 2022Allowed

Jitendrakumar @ Pintu Ramkumar Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0108

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2), 116B

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High Courts27 Jul 2022Allowed

Veniram Sukhlal Dangi (Patel) Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0107

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2) 108

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High Courts27 Jul 2022Allowed

Pushkar Ganeshlal Dangi (Patel) Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0106

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2) 108

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High Courts26 Jul 2022Allowed

Mukeshbhai Jitubhai Patel (As Per Fir) (Mukeshbhai Jitendrabhai Patel (As Per Lower Court)) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0105

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 328, 376, 376(2)(n), 506(1)

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High Courts26 Jul 2022Allowed

Mahera Ajaybhai Ramanbhai Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0104

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 116B

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High Courts26 Jul 2022Allowed

Prashant Akshaykumar Padhya Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 83, 116B

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High Courts26 Jul 2022Allowed

Sandipkumar Bachubhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B

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High Courts26 Jul 2022Allowed

Saddamhussain Bachubhai Makrani Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0101

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116B

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High Courts26 Jul 2022Allowed

Kalavatiben Girishbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0100

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498A, 504

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High Courts26 Jul 2022Dismissed

Harpalsinh Haradevsinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0099

Constitution Of India, 1950 — Article 226

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High Courts26 Jul 2022

Champaben M Pinara Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0098

Gujarat Local Fund Audit Act, 1963 — Section 9

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High Courts25 Jul 2022Allowed

Ranabhai Nagabhai Barad Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0097

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 409, 420, 506

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High Courts25 Jul 2022Allowed

Ashish Dilipbhai Joshi Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0096

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B

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High Courts25 Jul 2022Allowed

Dhirendrasinh Bhagubha Jadeja Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0095

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 376(2)(n), 506(2)

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High Courts25 Jul 2022Allowed

Chimanbhai Kuberbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0094

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 307, 323, 325, 504, 506(2)

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High Courts25 Jul 2022Allowed

Manish @ Lalo S/O Vasantbhai Patel Through Ramilaben Vasantbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0093

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65E, 81, 98(2)

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High Courts25 Jul 2022Allowed

Chauhan Indrasinh Ranjitsinh Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0092

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65EA, 81, 98(2), 166B

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