High Courts20 Jul 2022Disposed Of
Hirenbhai Karshanbhai Kamaliya Vs Managing Director
Gujarat High Court · (2022) 07 GUJ CK 0071
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 2(s), 2(iv)
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 36 of 76
High Courts20 Jul 2022Dismissed
Neeta Devchandbhai Khokhar Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0070
Constitution Of India, 1950 — Article 226Right Of Persons With Disabilities Act, 2016 — Section 56, 57, 58, 59
High Courts19 Jul 2022Allowed
STATE OF GUJARAT Vs Laxmanbhai @ Lakhabhai Pratapbhai Thakor & 2 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 209, 235(2), 313, 353, 353(7), 378(1)(3), 401Indian Penal Code, 1860 — Section 107, 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts19 Jul 2022Allowed
Bhopabhai Karshanbhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 324, 325, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts19 Jul 2022Allowed
Jayswal Bipinbhai Dilipbhai Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 70, 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 279
High Courts19 Jul 2022Allowed
Narubhai Kandlabhai Rathva Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n), 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 17
High Courts19 Jul 2022Allowed
Ashokbhai Ganpatbhai Prajapati Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 406, 420
High Courts19 Jul 2022Allowed
Rohit Shashibhai Vaghari (Devipujak) Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0064
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts19 Jul 2022Dismissed
Gilbert Chhotalal Macwan Vs Gujarat State Pharmacy Council & 1 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0063
Constitution Of India, 1950 — Article 226Gujarat Civil Services (Discipline And Appeal) Rules, 1971 — Rule 6(4), 6(5), 6(6), 6(7), 6(8), 9, 9(1), 10Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3B
High Courts19 Jul 2022Allowed
Chandrakant Gokalbhai Patel Vs New India Assurance Co. Ltd
Gujarat High Court · (2022) 07 GUJ CK 0062
Constitution Of India, 1950 — Article 226Conduct Discipline And Appeal Rules, 1980 — Rule 29New India Assurance Company Limited (Conduct, Discipline And Appeal) Rules, 2014 — Rule 3(1)(i)(ii)(iii)(iv), 4(1)(5)(6)
High Courts18 Jul 2022Allowed
Kalubhai Kaherbhai Kanotara Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 70, 438Indian Penal Code, 1860 — Section 120(B), 147, 148, 149, 307, 323, 324, 326, 427, 504Arms Act, 1959 — Section 25(1B)
High Courts18 Jul 2022Allowed
Naishadh Bhupendra Shah Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
High Courts18 Jul 2022Allowed
Vipulkumar S/O Dilipbhai Hire Vs Commissioner Of Police
Gujarat High Court · (2022) 07 GUJ CK 0059
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ga), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 506(2)Prevention Of Money Laundering Act, 2002 — Section 40, 42(d)
High Courts18 Jul 2022Dismissed
Patel Chandrikaben Gokaldas Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0058
Constitution Of India, 1950 — Article 14, 226, 229
High Courts18 Jul 2022Allowed
Amit Raghunathbhai Desai (Rabari) Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0057
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 114, 294(B), 506(1)Gujarat Money Lenders Act, 2011 — Section 33(1), 33(3)
High Courts18 Jul 2022Dismissed
Kalpesh Chandubhai Barot Vs State Of Gujarat, Port And Transport Department
Gujarat High Court · (2022) 07 GUJ CK 0056
Constitution Of India, 1950 — Article 226Gujarat State Road Transport Corporation Employees Service Regulations, — Regulation 80, 82Gujarat State Road Transport Corporation Act, 1950 — Section 14, 36, 37, 45
High Courts15 Jul 2022Allowed
Mevabhai Ganeshbhai Rabari Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 376(m), 506
High Courts15 Jul 2022Allowed
Calico Industrial Equipment Pvt. Ltd. Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0054
Constitution Of India, 1950 — Article 226, 227Urban Land (Ceiling And Regulation) Act, 1976 — Section 3, 4, 6, 8, 9, 10, 10(1), 10(3), 10(4), 10(5), 10(6), 11, 20, 20(1)Repealing And Amending Act, 2019 — Section 3
High Courts15 Jul 2022Allowed
Kanusinh @ Gajendrasinh @ Gajiyo Popatsinh Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0053
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 81, 98(2), 116B
High Courts15 Jul 2022Allowed
Jahid @ Javlo @ Shahrukh Abdulbhai Aadmani Sumra Vs Director General Of Police
Gujarat High Court · (2022) 07 GUJ CK 0052
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(f), 3(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29