COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 37 of 76

High Courts15 Jul 2022Allowed

Rajtilaksinh Ranjitsinh Zala Vs District Magistrate

Gujarat High Court · (2022) 07 GUJ CK 0051

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65B, 6C, 65E, 81, 83, 98(2)

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High Courts15 Jul 2022Allowed

Yusufbhai Munnabhai Ghanchi Through Mohammedislam Munnabhai Ghanchi Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0050

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 114, 294(b), 323, 326, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts15 Jul 2022Partly Allowed

Preeti Omprakash Singh Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0049

Constitution Of India, 1950 — Article 21, 226

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High Courts14 Jul 2022Dismissed

State Of Gujarat Vs Koli Damjibhai Mavjibhai Rathod & 8 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0048

Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 325, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)

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High Courts14 Jul 2022Dismissed

Daluram Binjaram Jani Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0047

Code Of Criminal Procedure, 1973 — Section 227

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High Courts14 Jul 2022Allowed

Vipulbhai Botterbhai Rathva Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0046

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 98(2)

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High Courts14 Jul 2022Allowed

Ishaqbhai Munnabhai Ghanchi Through His Brother Mohammedislam Munnabhai Ghanchi Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Police Act, 1951 — Section 135(1)Indian Penal Code, 1860 — Section 114, 294B, 323, 326, 427

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High Courts14 Jul 2022Allowed

Yunusbhai Munnabhai Ghanchi Through Mohammedislam Munnabhai Ghanchi Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0044

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Police Act, 1951 — Section 135(1)Indian Penal Code, 1860 — Section 114, 294B, 323, 326, 427

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High Courts14 Jul 2022Allowed

Kiransinh Balwantsinh Raj Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0043

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2)Indian Penal Code, 1860 — Section 465, 467, 468, 471

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High Courts13 Jul 2022Dismissed

State Of Gujarat Vs Yogeshbhai Naththubhai Makwana & 5 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7

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High Courts13 Jul 2022Allowed

Mansukhbhai Tapubhai Sankadiya (Talpada Koli) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0041

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 174, 439Indian Penal Code, 1860 — Section 114, 306, 504, 506(2)

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High Courts13 Jul 2022Allowed

Kanjibhai Vitthalbhai Zanzwadiya Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0040

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2), 3(2)(5A), 5, 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(N)

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High Courts13 Jul 2022Allowed

Amarsinh Jitendrasinh Zala Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 65(c), 81,83, 98(2), 116BIndian Penal Code, 1860 — Section 279, 427, 465, 468

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High Courts13 Jul 2022Allowed

Pradipsinh @ P.D. Dilipsinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(A)(E),) 81, 98(2), 116(b)

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High Courts13 Jul 2022Allowed

Jayantibhai @ Bodo Hajarji Vanzara Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 65(c), 81,83, 98(2), 116BIndian Penal Code, 1860 — Section 279, 427, 465, 468

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High Courts13 Jul 2022Allowed

Shashikala Shankar Khemar Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 370(A)(2)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7

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High Courts13 Jul 2022Allowed

Udayan Prabodhchandra Parekh Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0035

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 380, 392, 454, 457

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High Courts12 Jul 2022Allowed

Amrutbhai Dalsukhram Nayak Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139

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High Courts12 Jul 2022 Dismissed

State Of Gujarat Vs V.R. Shukla Manager

Gujarat High Court · (2022) 07 GUJ CK 0033

Factory Act, 1948 — Section 21(1)(4)(K)Code Of Criminal Procedure, 1973 — Section 378, 378(4), 417

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High Courts12 Jul 2022 Dismissed

State Of Gujarat Vs Fatabhai Pashabhai Rathod

Gujarat High Court · (2022) 07 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417, 482Indian Penal Code, 1860 — Section 107, 294(B), 306, 506(2)

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