COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 35 of 76

High Courts25 Jul 2022Allowed

Keshav Ramvilas Chaudhari Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0091

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 323, 379A, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts22 Jul 2022Dismissed

State Of Gujarat Vs Bhopa Alias Bhupatbhai Kalyanbhai Harniya

Gujarat High Court · (2022) 07 GUJ CK 0090

Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(a), 20(b)

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High Courts22 Jul 2022

P.B. Shah Vs Gujarat Water Supply & Sewerage Board & 1 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0089

Constitution Of India, 1950 — Article 16, 126, 226Gujarat Water Supply And Sewerage Board Service Of Engineers (Class-I) Recruitment Rules, 1988 — Rule 2, 2(a), 3(b)

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High Courts22 Jul 2022Allowed

Bhavy Ravibhai Nakrani (Minor) Through Ravibhai Bharatbhai Nakrani Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0088

Registration Of Birth And Death Rules, 2004 — Rule 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Registration Act, 1908 — Section 15

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High Courts22 Jul 2022Dismissed

Ketankumar Shanabhai Kotwal & 1 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0087

Constitution Of India, 1950 — Article 309Superior Panchayat Service Recruitment Rules, 2014 — Rule 3, 3(b), 3(b)(i), 4, 10A, 10(a)(ii), 15, 16, 19University Grants Commission Act, 1956 — Section 3

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High Courts22 Jul 2022Allowed

Jetuben Vajabhai Kamejalia Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0086

Constitution Of India, 1950 — Article 14, 226Bombay Civil Services Rules, 1959 — Rule 230, 248Industrial Disputes Act, 1947 — Section 25B

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High Courts22 Jul 2022Dismissed

Paljibhai Dayabhai Chavda Vs Jamnagar Municipal Corporation & 1 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0085

Industrial Disputes Act, 1947 — Section 10(1), 25F

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High Courts21 Jul 2022Dismissed

State Of Gujarat Vs Chana Meru Odedara & 4 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0084

Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 452, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(x)

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High Courts21 Jul 2022Dismissed

State Of Gujarat Vs Thakor Lalji Gambharji & 3 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0083

Code Of Criminal Procedure, 1973 — Section 209, 378, 397, 401Indian Penal Code, 1860 — Section 114, 302, 324, 325, 326, 504Bombay Police Act, 1951 — Section 135A

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High Courts21 Jul 2022Dismissed

State Of Gujarat Vs Karimbhai Umarbhai Shaikh

Gujarat High Court · (2022) 07 GUJ CK 0082

Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 302, 447Bombay Police Act, 1951 — Section 135

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High Courts21 Jul 2022Dismissed

State Of Gujarat Vs Lakhaji Dharmaji Thakor & 3 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0081

Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 34, 114, 302, 304II, 323, 326Bombay Police Act, 1951 — Section 135

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High Courts21 Jul 2022Allowed

Samirkhan Abdul Rashidkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0080

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 21(c), 29

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High Courts21 Jul 2022Allowed

Vaghela Ranubha Hanubha Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 438Bombay Prohibition Act, 1949 — Section 65(a)(e), 116B

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High Courts21 Jul 2022Allowed

Yuvrajsinh Himmatsinh Zala Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0078

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 128, 129, 212, 225(A), 302

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High Courts21 Jul 2022Allowed

Thakor Amratji Jagmalji Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0077

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 397, 404Negotiable Instruments Act, 1881 — Section 138

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High Courts20 Jul 2022Allowed

Sachin Balkrushnabhai Munjpara Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0076

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 465, 467, 471

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High Courts20 Jul 2022Allowed

Gautam Devchand Valani Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138

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High Courts20 Jul 2022Allowed

Suraj Ramnath Vishwakarma Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 468, 469, 471Information Technology Act, 2000 — Section 66(c), 66(d)

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High Courts20 Jul 2022Allowed

Rameshkumar Nyalaram Dhiravat Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 81, 98(2)

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High Courts20 Jul 2022Allowed

Prabhatji Chamanji Sabosana (Thakor) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 116B

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