COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 33 of 76

High Courts01 Aug 2022Allowed

Jerambhai Premjibhai Chauhan (Koli) Through Bhagwanjibhai Premjibhai Chauhan (Koli) Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0004

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(f), 3(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 22, 29

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High Courts01 Aug 2022Allowed

Jishan @ Rafik Abado Mukhtarbhai Bloch Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0003

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 323, 325, 504Arms Act, 1959 — Section 25(1)(A), 27(2)

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High Courts01 Aug 2022Allowed

Salimbhai Siddikbhai Sama (Sipahi Muslim) Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0002

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(f), 3(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(II)(b)

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High Courts01 Aug 2022Allowed

Shaktisinh Jaydipsinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0001

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Arms Act, 1959 — Section 25(1B)(A)Gujarat Police Act, 1951 — Section 135

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High Courts29 Jul 2022Allowed

Himanshu @ Rajendra S/O. Udaybhan Pandey Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0127

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 420, 465, 468, 471

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High Courts29 Jul 2022Allowed

Rais Ahmed @ Raishmamu Gulamnabi Mamu (Vora) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0126

Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(1)(ii), 3(2), 3(4)

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High Courts29 Jul 2022Allowed

Manoj @ Bodo S/O Satishbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0125

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts29 Jul 2022Allowed

Rajan Savdasbhai Kargathia-Koli Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0124

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2)

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High Courts29 Jul 2022Allowed

Ajaybhai S/O Ganeshbhai Sitaram Marathi (Koshti) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0123

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 379(A)(3), 411

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High Courts29 Jul 2022Allowed

Bismillah @ Sahil Rajubhai Mahida (Garasiya) Through Mahida Maherajbanu W/O Mahida Bismillah Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0122

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts29 Jul 2022Allowed

Mehul @ Doctor Pankajbhai Viktarbhai Christian Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0121

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 379A(3)Gujarat Police Act, 1951 — Section 135(1)

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High Courts29 Jul 2022Allowed

Vinod Ajitsinh Chudasama Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0120

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 65AA, 81, 98(2)

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High Courts29 Jul 2022Allowed

Sajidbhai Sirajbhai Arab Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0119

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83

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High Courts29 Jul 2022Allowed

Gujarat Rajya Pachhat Varqa Chhatralaya Karmachari Maha Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0118

Constitution Of India, 1950 — Article 14, 16, 19, 21, 39(d), 226Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(m), 51

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High Courts28 Jul 2022Allowed

Mahendrabhai Amthabhai Desai Thro Pareshbhai Mahendrabhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0117

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 408, 409, 420, 465, 468, 471

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High Courts28 Jul 2022Allowed

Ramabhai Hitabhai Dabhi Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0116

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 409Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 6

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High Courts28 Jul 2022Allowed

Jaymin Suryakantbhai Panchal Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0115

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 409Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 6

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High Courts28 Jul 2022Allowed