COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 31 of 76

High Courts08 Aug 2022Allowed

Nadeem S/O Nasir Shah Through Nasirsha Usmanshah Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(a)3

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High Courts05 Aug 2022Allowed

Mehulbhai Hiteshbhai Trada Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0043

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)

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High Courts05 Aug 2022Dismissed

Niteshsing Amlasing Ramprashadsing Rajput Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 216, 439Indian Penal Code, 1860 — Section 34, 120B, 224, 225, 332, 353, 365, 397Arms Act, 1959 — Section 25(1)(aa)

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High Courts05 Aug 2022Allowed

Nileshbhai Natubhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Central Goods And Services Tax Act, 2017 — Section 61, 69, 69(1), 70, 73, 74, 122, 132, 132(b), 132(1)(c), 132(1)(i), 132(2), 132(6), 138Gujarat Goods And Services Tax Act, 2017 — Section 69

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High Courts05 Aug 2022Allowed

Rameshbhai Bhaoorao Ghayal Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116(B)

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High Courts05 Aug 2022Allowed

Aspak Hasanbhai Sandhi Through His Mother Ayesha Hasanbhai Sandhi Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0039

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81

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High Courts05 Aug 2022Allowed

Naranbhai Ramjibhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0038

Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B

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High Courts05 Aug 2022Dismissed

Shambhavi Kumari Vs Sabarmati University & 3 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0037

Constitution Of India, 1950 — Article 12, 14, 31, 226University Grants Commission Act, 1956 — Section 3, 3(7)

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High Courts05 Aug 2022Dismissed

C P OZA DECD.THRO.HIS HEIRS & LR'S Vs Vijaynagar Education Society Thro Secretary K A Shah & 2 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0036

Constitution Of India, 1950 — Article 226, 227Gujarat Secondary Education Act, 1972 — Section 36(1)(b)

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High Courts04 Aug 2022Dismissed

Jasodaben Maganbhai Rathva Vs Jigneshkumar Jayantibhai Modi & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 372, 378, 417Indian Penal Code, 1860 — Section 341, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)

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High Courts04 Aug 2022Allowed

Durgaben Harishbhai Makvana Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7

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High Courts04 Aug 2022Allowed

Amarsinghbhai Ranchhodbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 504Gujarat Police Act, 1951 — Section 135

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High Courts04 Aug 2022Allowed

Patel Mukeshbhai Atamaram Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 203, 210, 438Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 468, 471

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High Courts04 Aug 2022Allowed

L J Knowledge Foundation Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2022) 08 GUJ CK 0031

Constitution Of India, 1950 — Article 14, 226

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High Courts04 Aug 2022Allowed

Altafkhan @ Bhanj Salimkhan Pathan Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0030

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 471

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High Courts04 Aug 2022Allowed

Rokesh @ Lokesh Chandrakant Gumane Through Dariyaben Rokesh Gumane Vs Commissioner Of Police

Gujarat High Court · (2022) 08 GUJ CK 0029

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116B

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High Courts04 Aug 2022Dismissed

Dandi Chemfood Private Limited Vs Union Of India & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0028

Constitution Of India, 1950 — Article 14, 226Maharastra Agriculture Lands (Ceiling On Holdings) Act, 1961 — Section 26

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High Courts03 Aug 2022Allowed

Dipak Bhimrav Mali Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0027

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts03 Aug 2022Allowed

Mukeshsing @ Pramodsing S/O Saliksing @ Salesing Rajput Through Vasant Hari Patil Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0026

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 99

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High Courts03 Aug 2022Allowed

Sujatkha Ibharamkha Alias Ibrahimkha Belim Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0025

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 83, 98(2)

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