High Courts23 Aug 2022Allowed
Jivabhai Kanabhai Vala Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0086
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 29 of 76
High Courts22 Aug 2022Allowed
Yasminbanu W/O Hamid Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts22 Aug 2022Dismissed
State Of Gujarat Vs Pratap Prabhuram Devasi
Gujarat High Court · (2022) 08 GUJ CK 0084
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164, 209, 313, 378, 378(1)(3), 379
High Courts22 Aug 2022Allowed
Nahid Alias Tosif Alias Ismaili Alias Smarty S/O Riyasat Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0083
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Aug 2022Allowed
Salimbhai Kasambhai Kochliya Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0082
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116B
High Courts22 Aug 2022Allowed
Kaushik @ Bobby Rasikbhai Parmar Through Leelaben Rasikbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0081
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Aug 2022Allowed
Yakub Kamalbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0080
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 427Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Aug 2022Allowed
Rakesh S/O Dhanuray Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0079
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Aug 2022Allowed
Patel Linaben Kacharalal Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0078
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2022Allowed
Vijaybhai Ramabhai Khambhla Rabari Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0077
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116B
High Courts18 Aug 2022Allowed
Hardevsinh Bhavubha Jadeja Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0076
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98(2), 116B
High Courts18 Aug 2022Allowed
Shailesh Bhai @ Ilu Arvind Bhai Vasava Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0075
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts18 Aug 2022Allowed
Pravin @ Pavlo S/O Dineshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0073
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2)
High Courts17 Aug 2022Allowed
Pragnesh Harshadbhai Patel @ P.G. @ Pragnesh Gota Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 294(B), 328, 362, 376(D), 406, 504, 506, 507Passports Act, 1967 — Section 17
High Courts17 Aug 2022Allowed
Imran Alimamad Khalifa Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 151, 438Indian Penal Code, 1860 — Section 363, 366, 376(2)(j), 376(2)(n), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts17 Aug 2022Dismissed
Kumanbhai Chatrabhjubhaihujbhadaraniya & 18 Other(S) Vs Manavadar Municipality & 14 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0070
Code Of Civil Procedure, 1908 — Section 9, 100Industrial Disputes Act, 1947 — Section 2A, 2(g), 2(k), 17, 17(1), 33C
High Courts17 Aug 2022Disposed Of
Pruthvirajsinh Bhagirathsinh Jadeja Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0069
Constitution Of India, 1950 — Article 233, 233(2)Recruitment Rules, 2017 — Rule 2(b), 3(b), 3(b)(ii), 5, 5(1), 5(3), 24, 49Bar Council Of India Rules, 1975 — Rule 5, 43, 49
High Courts17 Aug 2022Allowed
Jaferkhan Allarakabhai Radhanpuri Vs Dholka Nagar Palika
Gujarat High Court · (2022) 08 GUJ CK 0068
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 5Evidence Act, 1872 — Section 4, 5Gujarat Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 4, 4(1), 4(1A)(1), 4(2)(b)(ii), 4(4), 5(11)(c)(2)
High Courts17 Aug 2022Allowed
Vijay Ashokbhai Shah Vs Nagar Prathmik Sikshan Samiti
Gujarat High Court · (2022) 08 GUJ CK 0067
Constitution Of India, 1950 — Article 226
High Courts17 Aug 2022Allowed
Indravijaysinh @ Indubha Pratapsinh Zala Through Nutanba Indravijaysinh Zala Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0066
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116B