COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 27 of 76

High Courts30 Aug 2022Allowed

Prem S/O Kishorbhai Gayakwad Vs Commissioner Of Police Of The City Of Surat

Gujarat High Court · (2022) 08 GUJ CK 0126

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3), 411, 414

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High Courts30 Aug 2022Allowed

Divyaben W/O Jagdishbhai Devjani Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0125

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 506(2)Gujarat Prevention Of Gambling Act, 1887 — Section 5

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High Courts30 Aug 2022Allowed

Rakesh S/O Dhanuray Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0124

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts30 Aug 2022Allowed

Vivek @ Nandi Nareshsing Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0123

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 337, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts30 Aug 2022Allowed

Rutvik @ Lalabhai Ashokbhai @ Bhurabhai Patni (Bhobhivala) Thru His Mother Madhuben Ashokbhai Patni Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0122

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 326, 337, 338, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts30 Aug 2022Allowed

Hirabhai Panchabhai Chdasama Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0121

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 81, 116B

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High Courts30 Aug 2022Allowed

Aman Sukhpalsingh Darshansingh Nahar Through His Family Friend Dinesh Ranglal Kalal Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0120

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 307, 323, 325Gujarat Police Act, 1951 — Section 135(1)

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High Courts29 Aug 2022Allowed

Mohammad Uvesh Mohammad Iqbal Maniyar Through Maniyar Nashrin Banu Mohammad Uveshbhai Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0097

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81

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High Courts29 Aug 2022Allowed

Vishal S/O Pravinbhai Jogel Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0096

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 324, 326Gujarat Police Act, 1951 — Section 135(1)

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High Courts29 Aug 2022Allowed

Gautam @ Mangal S/O Shyamraobedse Through His Brother Bharat S/O Shyamrao Bedse Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0095

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324, 326Arms Act, 1959 — Section 25(1B0a), 29

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High Courts29 Aug 2022Allowed

Asharaf Gulambhai Darsot Vs Commissioner Of Police

Gujarat High Court · (2022) 08 GUJ CK 0094

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120B, 406, 420Information Technology Act, 2000 — Section 66D

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High Courts29 Aug 2022Allowed

Balmatsing @ Bachchusing S/O Darshansing Chikligar (Tank) Through Jalkor Balmatsingh Chikligar Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0093

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457, 379

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High Courts29 Aug 2022Allowed

Jwalasing @ Jollasing S/O Avtarsing @ Tiklising Andhreli Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0092

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts29 Aug 2022Dismissed

Anwarhussain Gulam Rasul Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0091

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 21 Rule 30, Order 21 Rule 43

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High Courts29 Aug 2022Allowed

Aakash @ Nayan Kamleshbhai Jashubhai Desai (Nadiya) Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0090

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 454, 457

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High Courts29 Aug 2022Allowed

Raj @ Hikmat S/O Khadka Khatri Through His Friend Krishna Rameshbahadur Pariyar Vs Commissioner Of Police

Gujarat High Court · (2022) 08 GUJ CK 0089

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 457

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High Courts26 Aug 2022Dismissed

Shrilal Meghrajmal Mulchandani Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0104

Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139

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High Courts26 Aug 2022Dismissed

State Of Gujarat Vs Thakore Chamanji Motiji & 3 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 34, 302, 324, 326

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High Courts26 Aug 2022

Sunil Nanjibhai Mavadia Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 439(2), 482Indian Penal Code, 1860 — Section 120(B), 294(b), 406, 420, 467, 506(2)

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High Courts26 Aug 2022Dismissed

State Of Gujarat Vs Rajkumar @ Ravi Harishbhai Patadiya, & 6 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0101

Code Of Criminal Procedure, 1973 — Section 439(2), 482Indian Penal Code, 1860 — Section 354(A)(1)(I), 354(B), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 9(L), 10, 13(C), 14, 17

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