High Courts02 Dec 2022Allowed
Yogesh Narotam Kateshiya Vs Gujarat Public Service Commission Thru. Chairman
Gujarat High Court · (2022) 12 GUJ CK 0053
Recruitment Rules, 2018 — Rule 2(B)(ii), 2(B)(iii)
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 5 of 76
High Courts01 Dec 2022Disposed Of
Director (Mgnrega) Vs Shaktisinh Ghanshyamsinh Jadeja
Gujarat High Court · (2022) 12 GUJ CK 0031
High Courts01 Dec 2022Disposed Of
Vadodara Municipal Corporation Vs Thakorebhai Chandulal Shah
Gujarat High Court · (2022) 12 GUJ CK 0030
High Courts01 Dec 2022Partly Allowed
Khata Madhubhai Jivabhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0029
Constitution Of India, 1950 — Article 14, 16, 226
High Courts01 Dec 2022Allowed
Jethalal Narandas Chothani Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0028
Constitution Of India, 1950 — Article 226Gujarat Devasthan Inams Abolition Act, 1969 — Section 7(3)
High Courts01 Dec 2022Dismissed
Ayazkhan Firozkhan Pathan Vs Gujarat University
Gujarat High Court · (2022) 12 GUJ CK 0027
Constitution Of India, 1950 — Article 226
High Courts01 Dec 2022Dismissed
Prajapati Punambahen Ishvarbhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0026
Constitution Of India, 1950 — Article 14, 226
High Courts30 Nov 2022Allowed
Aartiba Laxmansinh Sarviya Vs Dy . Collector And Prant Officer, Palitana
Gujarat High Court · (2022) 11 GUJ CK 0109
High Courts30 Nov 2022Disposed Of
Nakiya Atul Harjibhai Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0104
High Courts30 Nov 2022Dismissed
Parmar Lakshmiben Ratansinh Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0103
High Courts30 Nov 2022Dismissed
Shilpaben Bhikhabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0102
High Courts30 Nov 2022Dismissed
Gauriben Narrotambhai Pithva Vs District Primary Education Officer (Rajkot)
Gujarat High Court · (2022) 11 GUJ CK 0101
High Courts29 Nov 2022Dismissed/Allowed
Collector, & 2 Other(S) Vs Harijan Dana Lakhu & 10 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0108
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 4, 6, 21, 29
High Courts29 Nov 2022Disposed Of
Dakor Municipality Vs Bhavin Rajnikant Bhatt & 1 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0107
Industrial Disputes, Act, 1947 — Section 25F
High Courts29 Nov 2022Dismissed
Saberaben Alibhen Jafai Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0106
Code Of Civil Procedure, 1908 — Section 2(11), Order 1 Rule 10(2), Order 22 Rule (4)
High Courts29 Nov 2022Allowed
Jadeja Mahavirsinh Bhikhubha Vs Deputy Collector, Land Acquisition And Rehabilitation (Irrigation) And Prant Officer, Lalpur
Gujarat High Court · (2022) 11 GUJ CK 0100
Land Acquisition Act, 1894 — Section 4(1), 6, 18, 28A
High Courts29 Nov 2022Disposed Of
Manubhai Ramjibhai Solanki & 1 Other(S) Vs President, Dhari Gram Panchayat
Gujarat High Court · (2022) 11 GUJ CK 0099
Constitution Of India, 1950 — Article 309Gujarat Panchayats Act, 1993 — Section 228
High Courts28 Nov 2022Dismissed
Sankalit Bal Vikas Yojna Kacheri Vs Hansaben Dharamsinhbhai Dedakiya
Gujarat High Court · (2022) 11 GUJ CK 0105
Constitution Of India, 1950 — Article 14Industrial Disputes, Act, 1947 — Section 25F
High Courts28 Nov 2022Dismissed
DSP Construction Company Vs Vadnagar Nagar Palika
Gujarat High Court · (2022) 11 GUJ CK 0098
Constitution Of India, 1950 — Article 226
High Courts28 Nov 2022Dismissed
Anjaneya Corporation Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0097
Constitution Of India, 1950 — Article 12, 14, 226, 227