High Courts20 Dec 2022Allowed
Nayak Himanshu Manubhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0004
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 2 of 76
High Courts20 Dec 2022Allowed
Patel Ashwinbhai Dahyabhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0003
Constitution Of India, 1950 — Article 226
High Courts19 Dec 2022Disposed Of
G L Minerals Private Co. Ltd Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0011
Gujarat Minor Mineral Concession Rules, 2017 — Rule 29
High Courts19 Dec 2022Allowed
Rahul Ramnik Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0010
Gujarat Minor Mineral Concession Rules, 2017 — Rule 29
High Courts19 Dec 2022Allowed
Adinath Mines And Minerals Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0009
Gujarat Minor Mineral Concession Rules, 2017 — Rule 29
High Courts19 Dec 2022Allowed
Dharmendrabhai Hardasbhai Sudani Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0002
Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining Storage And Transportation) Rules, 2017 — Rule 12, 12(b)(i), 12(2)(b)(ii), 12(7), 21, 22
High Courts19 Dec 2022Dismissed
Jasha Bhikhabhai Bela Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0001
Constitution Of India, 1950 — Article 226
High Courts16 Dec 2022Disposed Of/Allowed
Parulben Alias W/O Ashwinbhai Ramjibhai Surani Koli Also D/ O Kanjibhai Akhiyani Vs Ashwinbhai Ramjibhai Surani Koli
Gujarat High Court · (2022) 12 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts16 Dec 2022Allowed
Jiteshbhai Arvindbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0046
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts16 Dec 2022Allowed
Karabhai Ramabhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0045
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 451, 457
High Courts16 Dec 2022Allowed
Chirag Vinodkumar Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0044
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts16 Dec 2022Allowed
Mayur Kanjibhai Katariya Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0043
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts15 Dec 2022Disposed Of
Sanket Bharatbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0052
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 294(b), 323Code Of Criminal Procedure, 1973 — Section 438
High Courts15 Dec 2022Disposed Of
Meeraben Laxmanbhai Chaudhry Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0051
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(v), 14(A)Indian Penal Code, 1860 — Section 114, 323, 325, 506(2)
High Courts15 Dec 2022Disposed Of
Nirmalkumar Dineshkumar Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0050
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 7, 14(A)Indian Penal Code, 1860 — Section 114, 294(B), 323, 498A, 506(1)
High Courts15 Dec 2022Allowed
Roshniben W/O Niralbhai Khalas Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0049
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 294(B), 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts15 Dec 2022Allowed
Dakshin Gujarat VIJ Company Limited Vs Indus Towers Limited
Gujarat High Court · (2022) 12 GUJ CK 0047
Limitation Act, 1963 — Section 17, 17(1)(C)Electricity Act, 2003 — Section 56, 56(1), 56(2)
High Courts14 Dec 2022Allowed/Disposed Of
National Insurance Company Limited Vs Sumanben Hamabhai Revabhai
Gujarat High Court · (2022) 12 GUJ CK 0039
Motor Vehicles Act, 1988 — Section 2, 3, 5, 10, 14, 173
High Courts14 Dec 2022Partly Allowed
Pratapsinh Rupsinh Baria Vs Prakashchandra Nandkishor Purohit & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0038
High Courts14 Dec 2022Partly Allowed
Lilaben Satishbhai Vasava Vs Sureshbhai Bhikhabhai Parmar
Gujarat High Court · (2022) 12 GUJ CK 0036
Motor Vehicles Act, 1988 — Section 166