High Courts12 Dec 2008Allowed
The State Transport Employees Cooperative Credit and Thrift Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (2008) 12 GUJ CK 0031
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 3 of 53
High Courts12 Dec 2008
Official Liquidator of Pushpa Synthetic (P.) Ltd. Vs Diamond Jubilee Co-op. Bank Ltd.
Gujarat High Court · (2009) 2 GLR 1023 : (2009) 91 SCL 109
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 441, 454, 454(1), 454(5), 454(5A)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Dec 2008Dismissed
Shah and Patel Construction Co. Vs Baroda Municipal Corporation
Gujarat High Court · (2009) 1 GLH 663 : (2009) 3 GLR 2040
Bombay Provincial Municipal Corporations Act, 1949 — Section 79Constitution of India, 1950 — Article 226
High Courts12 Dec 2008Dismissed
Hasmukhlal Devshankar Joshi Vs State of Gujarat and Another
Gujarat High Court · (2009) 1 GLH 275
Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Dec 2008Dismissed
Babubhai Bhimabhai Bokhiria Vs State of Gujarat and Another
Gujarat High Court · (2009) 2 GLR 1483
Arms Act, 1959 — Section 25(1B)Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 226, 227
High Courts11 Dec 2008Allowed
Nathabhai Savjibhai Vs State of Gujarat
Gujarat High Court · (2008) 12 GUJ CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 375, 376, 506(2)
High Courts11 Dec 2008Dismissed
Nitinsinh Parbatsinh Raol Vs State of Gujarat and Others
Gujarat High Court · (2008) 12 GUJ CK 0049
High Courts11 Dec 2008
Precision Fasteners Ltd. Vs Commissioner of Central Excise
Gujarat High Court · (2011) 268 ELT 163
Central Excise Rules, 2002 — Rule 8(3A)Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 226
High Courts10 Dec 2008Dismissed
New India Assurance Co. Ltd. Vs Ajitsinh Jagatsinh Darbar and Another
Gujarat High Court · (2009) 1 GLH 521
Motor Vehicles Act, 1988 — Section 149(2), 157, 165(1), 166, 167
High Courts10 Dec 2008Dismissed
Satellite Television Asian Region Limited and Another Vs Kunvar Ajay Foods Pvt. Ltd.
Gujarat High Court · (2009) 1 GLH 590
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 2, Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 6 Rule 16Constitution of India, 1950 — Article 227
High Courts08 Dec 2008Allowed
Gujarat State Co-operative Bank Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (2009) 1 GLH 371
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 115(C)(2)(b)(ii), 13, 14, 145F, 145F
High Courts08 Dec 2008
Ambalal Parshottambhai Kataria Vs Jashwantkumar Chimanlal Bhatt and Others
Gujarat High Court · (2009) 1 GLH 215
Motor Vehicles Act, 1988 — Section 8, 9Workmens Compensation Act, 1923 — Section 2, 2(1)(e)
High Courts08 Dec 2008Allowed
Aadarsh Kelavani Mandal Vs State of Gujarat and Others
Gujarat High Court · (2008) 12 GUJ CK 0052
High Courts08 Dec 2008Dismissed
New India Assurance Co. Ltd. Vs Jorubha Panchaji Jethwa and Another
Gujarat High Court · (2009) 1 GLH 447
Motor Vehicles Act, 1988 — Section 148, 3, 4(A)(3)(a), 4(A)(3)(b), 8Workmens Compensation Act, 1923 — Section 2(1)(e), 4, 4(A)
High Courts08 Dec 2008Allowed
Ahmedabad District Co-operative Milk Producers Union Limited and Another Vs Gemarbhai Jakshibhai Rabari
Gujarat High Court · (2008) 12 GUJ CK 0014
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F
High Courts05 Dec 2008Dismissed
State Bank of India Vs O.L. of New Gujarat Synthetics Ltd.
Gujarat High Court · (2009) 90 SCL 1
Bombay Public Trusts Act, 1950 — Section 36Companies Act, 1913 — Section 86HCompanies Act, 1956 — Section 12, 12(2), 127, 138, 293(1)
High Courts05 Dec 2008Allowed
Union of India (UOI) and Others Vs Kapilaben Nandu Solanki and Another
Gujarat High Court · (2008) 12 GUJ CK 0037
Administrator Generals Act, 1963 — Section 29Central Civil Services (Pension) Rules, 1972 — Rule 54Constitution of India, 1950 — Article 226
High Courts05 Dec 2008
Rajya Shala Sanchalak Mahaman-Dal and Another Vs State of Gujarat and Others
Gujarat High Court · (2009) 1 GLH 365
Constitution of India, 1950 — Article 14, 19(1), 19(6)Gujarat Secondary Education Act, 1972 — Section 35, 35(1), 41Industrial Disputes Act, 1947 — Section 10
High Courts05 Dec 2008Allowed
Regional Passport Officer Vs Kokilaben Panchal and Others
Gujarat High Court · AIR 2009 Guj 59 : (2009) 2 GLR 1246
Constitution of India, 1950 — Article 21Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Gujarat Secondary Education Regulations, 1974 — Regulation 12(5)(1), 12(6), 12(A), 5(1A), 5(1B)
High Courts04 Dec 2008
Ramgopal Polytex Ltd. Vs Stone On Net India Pvt. Ltd. and Another
Gujarat High Court · (2009) 1 GLH 181 : (2009) 2 GLR 1477
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Constitution of India, 1950 — Article 227