High Courts13 Jan 2016Dismissed
Bhalaji Kanjibhai Thakore Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0102
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 61 of 65
High Courts13 Jan 2016Partly Allowed
Atulkumar Kachrabhai Patel Vs Gatorbhai Shivabhai Chauhan and Others
Gujarat High Court · (2016) 01 GUJ CK 0101
High Courts13 Jan 2016Allowed
Bipin Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0100
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 397
High Courts13 Jan 2016Allowed
Rameshbhai Chhanabhai Solanki Vs The State of Gujarat
Gujarat High Court · (2016) 165 AIC 477 : (2016) 2 GCD 1443 : (2016) 2 GLR 1658
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 375, Section 376
High Courts13 Jan 2016Allowed
Sundar Bhagvatiprasad Saroj (Bhaiyali) Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0098
Bombay Prohibition Act, 1949 - Section 65(a)(e), Section 66(1)(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts13 Jan 2016Dismissed
Bhopa Kamabhai Bharwad and Others Vs The State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0097
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 306, Section 307, Section 323, Section 325, Section 447, Section 504
High Courts13 Jan 2016Allowed
Baldevsinh Vs State of Gujarat and Others
Gujarat High Court · (2016) 01 GUJ CK 0096
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 397
High Courts13 Jan 2016Allowed
Naresh Bansilal Soni Vs Municipal Commissioner and Others
Gujarat High Court · (2016) 01 GUJ CK 0095
Constitution of India, 1950 - Article 226, Article 227National Trust for Welfare of Persons with Autism, Cerepral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 - Section 2(g), Section 2(h), Section 2(o), Section 2(p), Section
High Courts13 Jan 2016Allowed
Sandip Kumar Yogendrasinh Atodariya Vs State of Gujarat And Others
Gujarat High Court · (2016) 167 AIC 299 : (2016) 1 GCD 745 : (2016) 3 GLR 1822 : (2016) 4 RCRCriminal 414
Essential Commodities Act, 1955 — Section 6
High Courts13 Jan 2016Partly Allowed
Mulchandbhai Hemabhai Bhangi and Others Vs State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304, Section 326, Section 34
High Courts13 Jan 2016Partly Allowed
A.K. Joshi and Others Vs The Executive Engineer
Gujarat High Court · (2016) 01 GUJ CK 0092
Constitution of India, 1950 - Article 136, Article 14, Article 16, Article 226Industrial Disputes Act, 1947 - Section 10, Section 10A, Section 11A, Section 11-A, Section 2(j), Section 2(oo), Section 25F, Section 25-F, Section 25-F(a), Section
High Courts13 Jan 2016Dismissed
State of Gujarat Vs Pabho
Gujarat High Court · (2016) 01 GUJ CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302
High Courts12 Jan 2016Allowed
Kusters Calico Machinery Pvt. Ltd. Vs Mayurkumar J. Pathak & Ors.
Gujarat High Court · (2016) 1 CLR 979 : (2016) 149 FLR 682 : (2016) LabLR 617 : (2016) LIC 2743
Industrial Disputes Act, 1947 — Section 10(1), 2(s)
High Courts12 Jan 2016Dismissed
Deputy Executive Engineer Vs Ashish P. Dave
Gujarat High Court · (2016) 01 GUJ CK 0089
Industrial Disputes Act, 1947 - Section 2(j), Section 2(oo), Section 25F, Section 25G, Section 25H, Section 25J
High Courts12 Jan 2016Dismissed
Muliben Chhaganbhai Parmar Vs The Secretary and Others
Gujarat High Court · (2016) 01 GUJ CK 0088
Industrial Disputes Act, 1947 - Section 25B
High Courts12 Jan 2016Dismissed
Rajumiya Hanif Saiyed Vs State of Gujarat and Others
Gujarat High Court · (2016) 1 GCD 487 : (2016) 2 GLR 1087
Constitution of India, 1950 — Article 226, 311(2)Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3(1) (iii), 3(1)(i), 3(1)(ii)
High Courts12 Jan 2016Disposed Off
State of Gujarat Vs Bahadurbhai Tilabhai Vala and Others
Gujarat High Court · (2016) 01 GUJ CK 0086
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 304(II), Section 326, Section 34
High Courts12 Jan 2016Partly Allowed
The State of Gujarat Vs Amitkumar Natubhai Patel
Gujarat High Court · (2016) 01 GUJ CK 0085
Constitution of India, 1950 - Article 14, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 363, Section 366, Section 375, Section 376, Section 376(1), Section 376(2), Section 3
High Courts12 Jan 2016Partly Allowed
Pradipsinh Dholubha Zala Vs State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304(I), Section 34
High Courts12 Jan 2016Partly Allowed
Rabari Rajabhai Ranabhai Vs State of Gujarat
Gujarat High Court · (2016) 01 GUJ CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 114, Section 300, Section 302, Section 304, Section 325, Section 504, Section 506(2)