CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 59 of 65

High Courts20 Jan 2016Allowed

State of Gujarat Vs Dhanjibhai Abheji Gohil

Gujarat High Court · (2016) 01 GUJ CK 0141

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Evidence Act, 1872 - Section 25, Section 27Penal Code, 1860 (IPC) - Section 302, Section 452, Section 454
Read judgment
High Courts20 Jan 2016Allowed

Hasmukh Vinubhai Chavda Vs State of Gujarat and Others

Gujarat High Court · (2016) 01 GUJ CK 0140

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 157, Section 313, Section 377Penal Code, 1860 (IPC) - Section 302, Section 304, Section 307, Section 324, Section 326, Section 334, Section 376, S
Read judgment
High Courts20 Jan 2016Disposed Off

Thakor Shivaji Shankerji and Others Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0136

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 147, Section 148, Section 149, Section 313, Section 357Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307, Section 323, Section 325
Read judgment
High Courts19 Jan 2016Allowed

Laxmiben Vs Commissioner of Police and Others

Gujarat High Court · (2016) 01 GUJ CK 0132

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 379
Read judgment
High Courts19 Jan 2016Dismissed

State of Gujarat Vs Arvind Badha and Others

Gujarat High Court · (2016) 01 GUJ CK 0128

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 107, Section 108, Section 114, Section 206, Section 304 B, Section 304B, Section 306, Section 498A
Read judgment
High Courts19 Jan 2016Disposed off

Dinesh Kantilal Panchal Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0127

Bombay Police Act, 1951 - Section 135, Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304, Section 323, Section 324, Section 34, Section 452, Se
Read judgment
High Courts19 Jan 2016Dismissed

Murlibhai Fatandas Sawlani Vs Income Tax Officer

Gujarat High Court · (2016) 01 GUJ CK 0126

Income Tax Act, 1961 - Section 143, Section 143(1), Section 143(2), Section 143(3), Section 147, Section 147(a), Section 148, Section 148, Section 149, Section 150, Section 151, Section 152, Section 2(22)(e)
Read judgment