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Gujarat High Court judgments, 2016

1,300 judgments · page 58 of 65

High Courts21 Jan 2016Dismissed

Noormamad Vs State of Gujarat

Gujarat High Court · (2016) 01 GUJ CK 0156

Arms Act, 1959 - Section 25(1)(a), Section 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 120 (B), Section 120(B), Section 135(1), Section 147, Section 148, Section 149, Section 2
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High Courts21 Jan 2016Allowed

Ajay Vs State of Gujarat and Others

Gujarat High Court · (2016) 01 GUJ CK 0153

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[b], Section 3[1], Section 3[2]
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High Courts21 Jan 2016Dismissed

State of Gujarat Vs Amrutbhai Jugabhai Raval

Gujarat High Court · (2016) 01 GUJ CK 0152

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 363, Section 366, Section 368, Section 376, Section 376(2), Section 376(2)(f)
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High Courts20 Jan 2016Dismissed

State of Gujarat Vs Aslam Pirbhai Parmar and Others

Gujarat High Court · (2016) 01 GUJ CK 0144

Criminal Procedure Code, 1973 (CrPC) - Section 173(8), Section 313, Section 378Dowry Prohibition Act, 1961 - Section 2Penal Code, 1860 (IPC) - Section 114, Section 304(B), Section 306, Section 323, Section 498(A)
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