High Courts13 Oct 2016Dismissed

State of Gujarat Vs Sanjaybhai Shamjibhai Sagathiya

Gujarat High Court · (2016) 168 AIC 383

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376Protection of Children from Sexual Offences Act, 2012 - Section 4, Section 6, Section 8
High Courts06 Oct 2016Dismissed

State of Gujarat Vs Ayub Ganibhai Odiya

Gujarat High Court · (2017) 1 GujLH 809

Criminal Procedure Code, 1973 (CrPC) - Section 360, Section 377Penal Code, 1860 (IPC) - Section 323, Section 376, Section 452, Section 454, Section 504, Section 509, Section 511Police Act, 1861 - Section 135