High Courts04 Oct 2016Dismissed
Commissioner of Income Tax-IV - Appellants @HASH M/s. Amaltas Associates - Opponents
Gujarat High Court · (2016) 389 ITR 175
Income Tax Act, 1961 - Section 80IB(10)
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 7 of 65
High Courts04 Oct 2016Disposed Off
Bharatbhai Kanubhai Mevada Vs State of Gujarat
Gujarat High Court · (2016) 4 LLJ 727
Constitution of India, 1950 - Article 226
High Courts03 Oct 2016Partly Allowed
Jyotiben D. Shah Vs President M.E. Society
Gujarat High Court · (2017) 2 GLR 1528 : (2017) 1 GujLH 251
Constitution of India, 1950 - Article 226, Article 227
High Courts03 Oct 2016Disposed Off
Hasmukhlal Thakordas Dalwala Vs Commissioner of Income Tax
Gujarat High Court · (2017) 346 ELT 231 : (2017) 393 ITR 280
Income Tax Act, 1961 - Section 245DKar Vivad Samadhan Scheme, 1998 - Section 90, Section 95
High Courts03 Oct 2016Allowed
Bausch and Lomb Incorporated Vs Union of India
Gujarat High Court · (2017) 1 MIPR 1
Constitution of India, 1950 - Article 14, Article 19 (1) (g), Article 21, Article 226, Article 227Trade Marks Act, 1999 - Section 131, Section 18, Section 29(4)Trade Marks Rules, 2002 - Rule 50
High Courts03 Oct 2016Dismissed
Sunil Kanubharthi Goswami Vs State of Gujarat
Gujarat High Court · (2017) 173 AIC 314 : (2017) 1 GLR 370
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts03 Oct 2016Dismissed
Nathabhai Markhibhai Solanki Vs State of Gujarat
Gujarat High Court · (2016) 10 GUJ CK 0014
Gujarat Panchayats Act, 1993 - Section 57
High Courts03 Oct 2016Disposed Off
Paras S. Savla Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2016) 389 ITR 336 : (2017) 244 Taxman 17
Income Tax Act, 1961 - Section 158BC, Section 179
High Courts30 Sept 2016Dismissed
Divisional Controller Vs Prakash Namdev Sinde
Gujarat High Court · (2017) 1 GLR 287 : (2016) 4 LLN 684
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts30 Sept 2016Dismissed
Gujarat Narmada Valley Fertilizers Co.Ltd. Vs Union of India
Gujarat High Court · (2016) 342 ELT 500 : (2017) 2 GLR 913
Central Excises and Salt Act, 1944 - Section 11AAConstitution of India, 1950 - Article 226
High Courts30 Sept 2016Disposed Off
Kadri Enterprises Vs Union of India
Gujarat High Court · (2017) 347 ELT 240
High Courts28 Sept 2016Dismissed
State of Gujarat Vs Bipinbhai Nanalal Jani
Gujarat High Court · (2017) 1 GujLH 16
Criminal Procedure Code, 1973 (CrPC) - Section 378 (1)(3)Penal Code, 1860 (IPC) - Section 114, Section 341, Section 342, Section 363, Section 366, Section 376, Section 465, Section 467, Section 468, Section 470, Section 471, Section 477(a)
High Courts28 Sept 2016Allowed
New India Assurance Co. Ltd. Vs Jebarben Bhikhabhai Karshanbhai
Gujarat High Court · (2016) 09 GUJ CK 0058
Motor Vehicles Act, 1988 - Section 173
High Courts28 Sept 2016Allowed
State of Gujarat Vs Shailendra Rajdev Pasvan
Gujarat High Court · (2017) 1 GujLH 409
Arms Act, 1959 - Section 21(1)(A)Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)Explosives Act, 1884 - Section 3, Section 5
High Courts27 Sept 2016Allowed
N.R. Pardeshi Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 3
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Disposed Off
Synbiotics Ltd Vs Union of India
Gujarat High Court · (2017) 394 ITR 179
Income Tax Act, 1961 - Section 143(3), Section 147, Section 263
High Courts26 Sept 2016Disposed Off
Rupal E. Bhagat Vs Vocational Training College Through Acting Principal
Gujarat High Court · (2016) 3 GujLH 711
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Disposed Off
Prajakta M. Shah Vs Tax Recovery Officer
Gujarat High Court · (2017) 293 CurTR 197 : (2017) 244 Taxman 183
Income Tax Act, 1961 - Section 226
High Courts26 Sept 2016Allowed
Girishbhai Natwarlal Shah Vs State of Gujarat
Gujarat High Court · (2016) 09 GUJ CK 0052
High Courts26 Sept 2016Disposed Off
Nirma Ltd. Vs Union of India
Gujarat High Court · (2017) 345 ELT 327