High Courts16 Sept 2016Allowed
S.D. Chauhan Vs Secretary
Gujarat High Court · (2017) 1 GLR 743
Bombay Civil Services Rules, 1959 - Rule 161Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 9 of 65
High Courts16 Sept 2016Allowed
Soni Ashwinkumar Laljibhai Vs The State of Gujarat
Gujarat High Court · (2017) 1 GujLH 248
Criminal Procedure Code, 1973 (CrPC) - Section 452
High Courts16 Sept 2016Dismissed
Safari Fine Clothing Pvt. Ltd. Vs Union of India
Gujarat High Court · (2017) 346 ELT 86
High Courts15 Sept 2016Disposed Off
Oil and Natural Gas Corporation Ltd Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2016) 289 CurTR 403
Income Tax Act, 1961 — Section 10(14)(i), 192Income Tax Rules, 1962 — Rule 2BB(1)(f)
High Courts15 Sept 2016Partly Allowed
Jayntibhai Gandabhai Patel Vs Gujarat Rural Housing Board
Gujarat High Court · (2017) 2 GLR 996
Constitution of India, 1950 - Article 14, Article 226Gujarat Rural Housing Board Act, 1972 - Section 14
High Courts15 Sept 2016Disposed Off
United India Insurance Company Limited Vs Manishaben @ Madhuben Dalsukhbhai Parmar
Gujarat High Court · (2017) 1 GujLH 279
Motor Vehicles Act, 1988 - Section 146, Section 147, Section 163 A, Section 165, Section 168
High Courts14 Sept 2016Dismissed
Naynaben Sureshkumar Patel Vs Union Bank of India
Gujarat High Court · (2017) 2 GLR 1405 : (2017) 1 GujLH 233 : (2017) LIC 762
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19
High Courts14 Sept 2016Allowed
M/s Meghmani Energy Ltd. Vs Deputy Commissioner of Income Tax Circle
Gujarat High Court · (2016) 389 ITR 281
Income Tax Act, 1961 - Section 147, Section 148
High Courts12 Sept 2016Allowed
S.D. Chauhan Vs Narmada & Water Resources Department
Gujarat High Court · (2017) LIC 754
Bombay Civil Services Rules, 1959 - Rule 161Constitution of India, 1950 - Article 309
High Courts12 Sept 2016Partly Allowed
Shaileshkumar S/o Karmashibhai Arjanbhai Kanani Vs Ghanshyambhai Popatbhai Patel
Gujarat High Court · (2017) 1 GujLH 242
Motor Vehicles Act, 1988 - Section 173
High Courts12 Sept 2016Dismissed
Bhaghaji Joraji Thakore Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 2567 : (2017) 1 GLR 713
Penal Code, 1860 (IPC) - Section 395
High Courts12 Sept 2016Dismissed
State of Gujarat Vs Jitendrasinh
Gujarat High Court · (2017) 1 GCD 756
High Courts12 Sept 2016Dismissed
Chimanbhai I. Jadhav Vs Office of The Principal Controller of Defence Accounts
Gujarat High Court · (2016) 4 LLJ 192
Constitution of India, 1950 — Article 226
High Courts09 Sept 2016Dismissed
The District Development Officer Vs Dayabhai Gorabhai Khant
Gujarat High Court · (2017) 1 GLR 736
Penal Code, 1860 (IPC) - Section 409
High Courts09 Sept 2016Dismissed
Pineshbhai Amrutlal Patel Vs Education Officer
Gujarat High Court · (2016) 3 GCD 2027 : (2017) 1 GLR 63 : (2017) 1 GujLH 520
Constitution of India, 1950 — Article 226
High Courts08 Sept 2016Dismissed
Banaskantha Dist Co Op Milk Producers Union Ltd. Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2016) 3 GujLH 570
Income Tax Act, 1961 - Section 147, Section 148, Section 80
High Courts08 Sept 2016Allowed
Samsuddin Dadabhai Jakhra Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 35
Arms Act, 1959 - Section 25(1)Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 91
High Courts08 Sept 2016Disposed Off
Am Tech Industries Vs Union of India
Gujarat High Court · (2017) 347 ELT 257
High Courts07 Sept 2016Disposed Off
Sunbarg Tradlink Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2017) 292 CurTR 222
Income Tax Act, 1961 - Section 147
High Courts07 Sept 2016Dismissed
P.G.V.C.L. City Division Vs Alimamad Karim
Gujarat High Court · (2017) AIRCC 813 : (2017) 1 GCD 7 : (2017) 2 GLR 934
Civil Procedure Code, 1908 (CPC) - Section 100