High Courts07 Sept 2016Dismissed
Essar Steel Limited and 1 - Appellants @HASH State of Gujarat and 1
Gujarat High Court · (2017) AIRCC 83 : (2017) 2 GLR 1207
Bombay Electricity Duty Act, 1958 - Section 3(2)(vii)(a)(i)
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 10 of 65
High Courts06 Sept 2016Disposed Off
Accent Microcell Pvt. Ltd. - Petitioner @HASH Pravinbhai K. Vaghela And Others and 2
Gujarat High Court · (2016) 151 FLR 751 : (2017) LabLR 186
Constitution of India, 1950 - Article 226, Article 227Payment of Wages Act, 1936 - Section 15(2), Section 17A
High Courts06 Sept 2016Disposed Off
Kakrapar Anumathak Karmachari Sangathan - Petitioner @HASH Nuclear Power Corporation of India Ltd. and 1
Gujarat High Court · (2016) LIC 4222
High Courts06 Sept 2016Disposed off
Ahmedabad Municipal Transport Service Vs Jitendrabhai C. Acharya
Gujarat High Court · (2017) 1 GujLH 1
High Courts02 Sept 2016Dismissed
State of Gujarat Vs Sanjaykumar Jayantibhai Solanki
Gujarat High Court · (2017) 1 GLR 875
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)Penal Code, 1860 (IPC) - Section 107, Section 114, Section 306, Section 498A
High Courts02 Sept 2016Disposed Off
Bhavnagar Mahanagar Seva Sadan Vs Runaben Bharatbhai Bhatt
Gujarat High Court · (2017) 1 CLR 136 : (2017) 153 FLR 259 : (2017) 1 LLN 684
Industrial Disputes Act, 1947 - Section 10(1)
High Courts02 Sept 2016Dismissed
Mother Dairy Vs Deputy Commissioner of Labour
Gujarat High Court · (2017) 1 CLR 728 : (2017) 153 FLR 701 : (2017) 1 GLR 798
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)
High Courts02 Sept 2016Dismissed
State of Gujarat Vs Arvindbhai Bhikhabhai Modi
Gujarat High Court · (2017) 1 Crimes 725 : (2016) 4 GLR 3361
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 22, Section 29
High Courts01 Sept 2016Disposed Off
United India Insurance Company Limited Vs Kiritikumar Tulsibhai Patel
Gujarat High Court · (2017) AAC 582
Hindu Succession Act, 1956 - Section 15Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts01 Sept 2016Disposed Off
Rajeshbhai Chhaganbhai Chokhaliya Vs Director General of Police Gujarat Police Department
Gujarat High Court · (2017) 1 GLR 200
Constitution of India, 1950 - Article 14, Article 16, Article 226Police Sub-Inspector (Unarmed) Class-III Recruitment Rules, 2008 - Rule 2(1)(a)
High Courts01 Sept 2016Allowed
Shardaben Harsubhai Barot Vs State of Gujarat
Gujarat High Court · (2017) AIR(Gujarat) 10
Gujarat Municipalities Act, 1963 - Section 271(a, Section 36, Section 51(2)Jetpur Navagadh Municipality Rules - Rule 22(2), Rule 24
High Courts01 Sept 2016Dismissed
Padmavati Impex Pvt. Ltd. Vs Union of India
Gujarat High Court · (2016) 342 ELT 316
High Courts01 Sept 2016Disposed Off
Authorized Officer Vs Dilipbhai Jayantilal Sanghavi & 1
Gujarat High Court · (2016) 138 SCL 268
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts31 Aug 2016Dismissed
Elecon Engineering Company Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2017) 392 ITR 404
Income Tax Act, 1961 - Section 147, Section 148
High Courts31 Aug 2016Disposed Off
Reckitt Benckiser Healthcare India Private Limited Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2017) 392 ITR 336
Income Tax Act, 1961 - Section 147, Section 148
High Courts31 Aug 2016Allowed
Patel Kavitaben Kantilal Vidyasahayak Vs State of Gujarat
Gujarat High Court · (2017) 2 GLR 1049 : (2017) LIC 385
Constitution of India, 1950 - Article 226
High Courts31 Aug 2016Disposed Off
Bhavnagar Municipal Corporation Vs Navalbhai Chandrashanker Maheta
Gujarat High Court · (2016) 151 FLR 307 : (2016) 4 LLN 397
Payment of Gratuity Act, 1972 — Section 14
High Courts31 Aug 2016Dismissed
Daxin Gujarat Murtikar Sangathan Vs State of Gujarat
Gujarat High Court · (2017) 172 AIC 519 : (2017) 7 FLT 256 : (2016) 4 GLR 3412
Constitution of India, 1950 - Article 14, Article 19, Article 21, Article 226Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts30 Aug 2016Dismissed
Mukesh Motilal Macwan Vs Steelco Gujarat Limited
Gujarat High Court · (2016) 151 FLR 438
Industrial Disputes Act, 1947 — Section 33(3)
High Courts30 Aug 2016Allowed
Bharatbhai Shivabhai Machhi Vs Chairman-Gujarat State Electricity Corporation Ltd
Gujarat High Court · (2016) 3 GujLH 731