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Gujarat High Court judgments, 2016

1,300 judgments · page 11 of 65

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High Courts30 Aug 2016Dismissed

Urvashiben Kanubhai Shah Vs State of Gujarat

Gujarat High Court · (2017) AIRCC 758

Urban Land (Ceiling And Regulation) Act, 1976 - Section 10(3), Section 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 3
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High Courts30 Aug 2016Dismissed

Valsad District Central Co. Op. Bank Ltd. Vs Bhaskar Y. Mehta

Gujarat High Court · (2017) LIC 1665

Constitution of India, 1950 - Article 12, Article 162, Article 19(1)(c)Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 2(k), Section 47, Section 62
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High Courts30 Aug 2016Disposed Off

Daxaben Umeshbhai Tadvi Vs Municipal Commissioner

Gujarat High Court · (2017) 1 LLJ 224

Constitution of India, 1950 - Article 226
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High Courts30 Aug 2016Disposed Off

Akash Shakarabhai Sengal Vs State of Gujarat

Gujarat High Court · (2017) 1 LLJ 194

Constitution of India, 1950 - Article 226
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High Courts29 Aug 2016Dismissed

State of Gujarat Vs Unjha Pharmacy

Gujarat High Court · (2016) 341 ELT 211

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High Courts29 Aug 2016Allowed

Lt. Col. Iqbalbahadur Teghbahadur Dutt (Retd.) Vs Ann Saurabh Dutt

Gujarat High Court · (2016) AIR(Gujarat) 189 : (2017) 1 CivCC 712

Family Courts Act, 1984 - Section 7(1)(g)
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High Courts29 Aug 2016Dismissed

Kusumben Ambalal Shah Vs State of Gujarat

Gujarat High Court · (2016) 08 GUJ CK 0092

Penal Code, 1860 (IPC) - Section 458AProtection of Women From Domestic Violence Act, 2005 - Section 2(f), Section 2(g)
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High Courts29 Aug 2016Allowed

Vijanand Naaran Kesur Vs Rajkot Irrigation Department

Gujarat High Court · (2017) 1 CLR 490 : (2017) 153 FLR 472

Industrial Disputes Act, 1947 - Section 10(1), Section 25F, Section 25G
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High Courts29 Aug 2016Allowed

Shantaben Manubhai Patel School of Studies and Research in Architecture Vs Council of Architecture

Gujarat High Court · (2017) AIR(Gujarat) 21

Architects Act, 1972 - Section 21
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High Courts29 Aug 2016Dismissed

Saurashtra Shramik Sangh Vs Amreli Municipality

Gujarat High Court · (2017) 1 CLR 132

Industrial Disputes Act, 1947 - Section 10(1)
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High Courts26 Aug 2016Dismissed

ICICI Lombard General Insurance Company Ltd. Vs Amrutben @ Amratben Gagjibhai Dhamelia

Gujarat High Court · (2017) 1 GujLH 733

Motor Vehicles Act, 1988 - Section 146, Section 147, Section 163(A), Section 165, Section 168
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High Courts26 Aug 2016Dismissed

Rajendrabhai Chaturbhai Patel Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 641

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 192, Section 420, Section 467, Section 468, Section 471
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High Courts26 Aug 2016Allowed

Emrald Co-Operative Housing Society Ltd. Vs Manguben Thakor, The Daughter of Ataji Chaturji Thakor

Gujarat High Court · (2017) 1 GLR 273

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (d)Limitation Act, 1963 - Section 17
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High Courts26 Aug 2016Allowed

ICICI Lombard General Insurance Company Ltd. Vs Ashaben Pratap @ Arjunbhai Vadher

Gujarat High Court · (2017) AAC 90 : (2017) 1 GujLH 27

Motor Vehicles Act, 1988 - Section 146, Section 147, Section 149, Section 163A, Section 165, Section 168
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High Courts24 Aug 2016Disposed Off

Mukesh Babulal Desai (Rabari) Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 807 : (2017) 1 GujLH 53

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, Section 323, Section 504, Section 506(2)
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High Courts24 Aug 2016Disposed Off

Zaveri Kalpesh Arunbhai Vs State of Gujarat

Gujarat High Court · (2017) LIC 835

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High Courts24 Aug 2016Disposed Off

M.T. Maersk Mikage Vs Director of Income Tax

Gujarat High Court · (2017) 291 CurTR 184 : (2017) 390 ITR 427

Income Tax Act, 1961 - Section 264, Section 90
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High Courts24 Aug 2016Allowed

D.P. Chauhan Vs Chairman and Managing Director

Gujarat High Court · (2016) 3 GCD 2042 : (2017) 1 GLR 153

Constitution of India, 1950 — Article 226
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High Courts24 Aug 2016Partly Allowed

Manager, M/s. Alembic Limited Vs Kanaiyalal Udalbhai Kahar

Gujarat High Court · (2017) 1 CLR 721 : (2016) 151 FLR 894 : (2017) 1 GLR 409 : (2017) LabLR 444 : (2016) 4 LLJ 34

Industrial Disputes Act, 1947 — Section 33A
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High Courts23 Aug 2016Allowed

Manglaben Yuvraj Patil Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 561

Constitution of India, 1950 - Article 226
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