High Courts12 Aug 2016Dismissed
State of Gujarat Vs Abu Bakar
Gujarat High Court · (2017) 2 GLR 924
Arms Act, 1959 - Section 25(1)(1-AA), Section 25(1)(1-B)(F), Section 25(1)(A)
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 13 of 65
High Courts12 Aug 2016Allowed
Manjusha Estates Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2017) 393 ITR 644
Income Tax Act, 1961 - Section 145(3)
High Courts12 Aug 2016Disposed Off
Safari Fine Clothing Pvt. Ltd. Vs Union of India
Gujarat High Court · (2016) 341 ELT 17 : (2017) 60 GST 28
High Courts12 Aug 2016Disposed Off
Kalumiya Rajanmiya Malek Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2016) 3 CLR 398
Constitution of India, 1950 — Article 226
High Courts12 Aug 2016Allowed
Kenal Vrajmohan Shah Vs Department of Revenue Intelligence
Gujarat High Court · (2016) 341 ELT 37
High Courts12 Aug 2016Dismissed
Torrent Power Ltd. Vs Gujarat Audhyogik Kamdar Mahamandal
Gujarat High Court · (2016) 151 FLR 441
Industrial Disputes Act, 1947 — Section 10(1)
High Courts11 Aug 2016Dismissed
Sunilkumar Kundanlal Panchal Vs Meenaben
Gujarat High Court · (2017) 1 GujLH 6
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 397, Section 401Family Courts Act, 1984 - Section 19(2)
High Courts11 Aug 2016Allowed
Maheshbhai Ratilal Bhil Vs State of Gujarat
Gujarat High Court · (2017) CriLJ 459 : (2017) 2 GLR 1552
Penal Code, 1860 (IPC) - Section 304
High Courts11 Aug 2016Partly Allowed
Rajbibi Rajbha Parmar Vs Assistant Provident Fund Commissioner
Gujarat High Court · (2017) 153 FLR 254 : (2017) 1 GLR 509
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 6(c), Section 9
High Courts11 Aug 2016Dismissed
Commissioner of Income Tax Vs Amit K. Jain Alias Anil K. Jain
Gujarat High Court · (2017) 293 CurTR 185 : (2016) 388 ITR 113
Income Tax Act, 1961 — Section 158BC
High Courts10 Aug 2016Dismissed
M/s D.B. Corp Limited - Petitioners @HASH Dy. Commissioner of Income Tax Circle 1(1)(2) and 2
Gujarat High Court · (2016) 389 ITR 162
Income Tax Act, 1961 - Section 92, Section 92BA, Section 92CA
High Courts10 Aug 2016Allowed
J.N. Jagani Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 2062
Constitution of India, 1950 — Article 14, 226
High Courts09 Aug 2016Dismissed
B.H. Patel Food Inspector - Appellants @HASH Laxmandas Sevaram and Others - Opponents/Respondents
Gujarat High Court · (2016) CriLJ 4886 : (2017) 1 Crimes 441 : (2017) 1 RCRCriminal 432
Prevention of Food Adulteration Act, 1954 - Section 13(2B)
High Courts09 Aug 2016Disposed Off
Commissioner of Income Tax Vs Anagram Wellington Assets Management Co. Ltd.
Gujarat High Court · (2016) 389 ITR 654
Income Tax Act, 1961 - Section 201
High Courts09 Aug 2016Allowed
Mayur Wovens Pvt Ltd. Vs Employees Provident Fund Organisation (Ministry of Labour)
Gujarat High Court · (2016) 3 CLR 895 : (2016) 151 FLR 754 : (2016) LabLR 1025
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts09 Aug 2016Disposed Off
Devraj Infrastructures Ltd Vs Chairman/member
Gujarat High Court · (2017) 292 CurTR 58 : (2016) 388 ITR 99
Income Tax Act, 1961 — Section 80IA
High Courts08 Aug 2016Disposed Off
Natwarsinh Udaysinh Parmar Vs District Development Officer
Gujarat High Court · (2016) 3 CLR 782 : (2017) LIC 342
Constitution of India, 1950 — Article 21, 226
High Courts08 Aug 2016Disposed Off
State of Gujarat Vs Shanti Exports Ltd.
Gujarat High Court · (2017) 345 ELT 65
High Courts08 Aug 2016Partly Allowed
Baroda Rayon Corporation Ltd. Vs Shantilal Prabhubhai Patel
Gujarat High Court · (2016) 3 CLR 403 : (2016) LIC 3890
Payment of Gratuity Act, 1972 — Section 4(5)
High Courts05 Aug 2016Dismissed
Baldevbhai Shivabhai Patel Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 662
Constitution of India, 1950 - Article 226Urban Land (Ceiling And Regulation) Act, 1976 - Section 10(5), Section 20, Section 23Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 4