High Courts05 Aug 2016Allowed
Gautam Industrial Corporation Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 793 : (2017) 3 RCRCriminal 120
Negotiable Instruments Act, 1881 (NI) - Section 142, Section 142A
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 14 of 65
High Courts05 Aug 2016Allowed
Rameshbhai Chandubhai Vasava Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 657
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 114, Section 214, Section 302
High Courts05 Aug 2016Dismissed
State of Gujarat Vs Sumitraben Natwarsing Motisingparmar
Gujarat High Court · (2017) 1 GLR 701
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)Penal Code, 1860 (IPC) - Section 306
High Courts05 Aug 2016Partly Allowed
Nanjibhai Varvabhai Chaudhari Patel Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 685
Penal Code, 1860 (IPC) - Section 114, Section 186, Section 427, Section 504, Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts05 Aug 2016Disposed Off
Makwana Sankarbhai Parshottambhai Vs AMC
Gujarat High Court · (2016) 3 CLR 924 : (2016) LIC 3970
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts05 Aug 2016Dismissed
Parmar Digvijaysingh B. Vs State of Gujarat Thro Secretary
Gujarat High Court · (2016) 3 GCD 2078 : (2016) LIC 3912
Constitution of India, 1950 — Article 226
High Courts05 Aug 2016Dismissed
Principal Commissioner of Income Tax-5 Vs Shri Mahila Sewa Sahakari Bank Ltd.
Gujarat High Court · (2016) 289 CurTR 225
Income Tax Act, 1961 — Section 43D
High Courts05 Aug 2016Dismissed
Rajendrabhai Virjibhai Mavadia - Appellant @HASH State of Gujarat and Others
Gujarat High Court · (2017) 1 AICLR 85 : (2016) ALLMRCri 591 : (2016) CriLJ 4487 : (2017) 1 Crimes 449 : (2017) 1 DMC 812 : (2017) 2 GLR 1340 : (2017) 1 RCRCivil 451 : (2017) 1 RCRCriminal 314
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts05 Aug 2016Allowed
Gautam Industrial Corporation Pvt. Ltd. Thro. Naresh Annraj Bhansali (Deceased) - Applicant @HASH State of Gujarat and 6
Gujarat High Court · (2016) ACD 970
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142 (2)
High Courts05 Aug 2016Allowed
Noratan Malchandbhai Chajed Vs State of Gujarat
Gujarat High Court · (2016) 3 Crimes 638
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 394
High Courts05 Aug 2016Disposed Off
General Manager Vs Dashrathbhai Somjibhai Bhil
Gujarat High Court · (2016) 3 CLR 382 : (2017) 2 GLR 1144 : (2016) 3 GujLH 636 : (2016) 4 LLJ 645
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts05 Aug 2016Disposed Off
Peass Industrial Engineers Pvt Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2016) 289 CurTR 139
Income Tax Act, 1961 — Section 147
High Courts05 Aug 2016Dismissed
Raysingbhai Kanjibhai Gamit and 5 - Applicants @HASH State of Gujarat and 2
Gujarat High Court · (2017) 1 GLR 125 : (2016) 3 GujLH 244
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Aug 2016Allowed
Vadilal Industries Limited Vs State of Gujarat
Gujarat High Court · (2016) 3 CLR 915 : (2017) 152 FLR 492
Constitution of India, 1950 - Article 226, Article 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10
High Courts05 Aug 2016Partly Allowed
Sureshbhai Maganbhai Vaghela (Tadpada) Vs State of Gujarat
Gujarat High Court · (2016) CriLJ 4953 : (2017) 2 GLR 1029
Criminal Procedure Code, 1973 (CrPC) - Section 156Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376
High Courts05 Aug 2016Dismissed
Mukeshbhai Dashrathbhai Chokshi Vs Ramanlal Dahyabhai Patel
Gujarat High Court · (2016) 151 FLR 446
Constitution of India, 1950 — Article 226, 227
High Courts04 Aug 2016Dismissed
Vipul Manharlal Shah Vs State of Gujarat
Gujarat High Court · (2017) AIRCC 1177
Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 28(1)
High Courts04 Aug 2016Allowed
Dayaram Khemkaran Verma Vs State of Gujarat & another
Gujarat High Court · (2016) 3 SCT 759
Constitution of India, 1950 - Article 13(2), 14, 15(4), 16(4), 213, 46
High Courts03 Aug 2016Dismissed
Pavan Govindbhai Ambalal Patel Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 316
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 43, Section 84CConstitution of India, 1950 - Article 226, Article 227
High Courts03 Aug 2016Dismissed
State of Gujarat Vs Jyotsnaben W/o. Jasubhai
Gujarat High Court · (2016) 3 GujLH 597
Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 489B, Section 489C