COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 15 of 65

High Courts03 Aug 2016Dismissed

State of Gujarat Vs Iliyasbhai Adambhai Vohra

Gujarat High Court · (2017) 2 GLR 1084

Passports Act, 1967 - Section 12(b)(2)(3), Section 15Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468, Section 471

High Courts03 Aug 2016Allowed

Chandubhai Lavjibhai Lunagariya - Petitioner @HASH Ramnikbhai Nathabhai Sardhara

Gujarat High Court · (2017) 171 AIC 284 : (2017) 1 CivilLJ 472 : (2016) 4 GLR 3273

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226, Article 227

High Courts03 Aug 2016Dismissed

Commissioner of Income Tax Vs M/s Cornerstone Brands Ltd.

Gujarat High Court · (2016) 387 ITR 455

Income Tax Act, 1961 — Section 115J, 234B, 234C

High Courts03 Aug 2016Partly Allowed

Dhrumaben K. Desai - Petitioner @HASH State of Gujarat and 2

Gujarat High Court · (2016) LIC 4145

High Courts02 Aug 2016Dismissed

Amp Spinning & Weaving Mills Pvt. Ltd. Vs Income Tax Officer

Gujarat High Court · (2017) 295 CurTR 171 : (2017) 393 ITR 349

Income Tax Act, 1961 - Section 271(1)(c), Section 73

High Courts02 Aug 2016Disposed Off

Surendranagar District Cooperative Bank Vs Jayvirsinh Surubha Parmar

Gujarat High Court · (2017) 2 GLR 1185

Payment of Gratuity Act, 1972 - Section 4, Section 4(2), Section 4(5), Section 7, Section 7(2), Section 7(3)

High Courts02 Aug 2016Allowed

Bariya Prabhatbhai Mangalbhai Vs State of Gujarat

Gujarat High Court · (2016) 3 GCD 2097

Constitution of India, 1950 — Article 226

High Courts02 Aug 2016Disposed Off

Pr. Commissioner of Income Tax-Vadodara-1 Vs Allscripts (India) private Ltd

Gujarat High Court · (2016) 288 CurTR 675

Income Tax Act, 1961 — Section 92C

High Courts02 Aug 2016Allowed

President Vs R.P. Narigara

Gujarat High Court · (2016) 3 CLR 777

Constitution of India, 1950 — Article 226, 227

High Courts01 Aug 2016Dismissed

State of Gujarat Vs Manojkumar Devisankar Shukla

Gujarat High Court · (2017) 2 GLR 1092

Prevention of Food Adulteration Act, 1954 - Section 16, Section 19(2), Section 7(1)

High Courts01 Aug 2016Allowed

Bahadursingh T. Waghela Vs Wealth-Tax Officer

Gujarat High Court · (2017) 292 CurTR 514

Income Tax Act, 1961 - Section 4Wealth Tax Act, 1957 - Section 2(m), Section 3

High Courts01 Aug 2016Partly Allowed

Yunusbhai Kadarbhai Saji Vs State of Gujarat

Gujarat High Court · (2017) 173 AIC 309 : (2017) 1 GLR 397

Penal Code, 1860 (IPC) - Section 306, Section 392, Section 452

High Courts01 Aug 2016Disposed Off

Veljibhai Bhanabhai Prajapati - Applicant @HASH State of Gujarat and 3

Gujarat High Court · (2016) AIR(Gujarat) 170 : (2017) 1 DMC 246 : (2017) 2 GLR 1164 : (2017) 3 RCRCivil 371

Constitution of India, 1950 - Article 226Hindu Minority and Guardianship Act, 1956 - Section 6(3)Prohibition of Child Marriage Act, 2006 - Section 12, Section 3, Section 9

High Courts01 Aug 2016Partly Allowed

Proto Pumps & Motors Pvt. Ltd. Vs Subhashbhai Karsanbhai Barot

Gujarat High Court · (2016) 3 LLN 646

High Courts01 Aug 2016Dismissed

Dineshbhai Shamjibhai Mata - Petitioner @HASH State of Gujarat and 2 Others

Gujarat High Court · (2016) 4 GLR 2981

Constitution of India, 1950 - Article 226Gujarat Panchayats Act, 1961 - Section 116, Section 253

High Courts29 Jul 2016Dismissed

S.G. Majmudar Food Inspector - Appellant @HASH Ajitkumar And Company A Partnership Firm and 8 - Opponents/Respondents

Gujarat High Court · (2017) 171 AIC 281 : (2016) 4 GLR 3286 : (2017) 2 RCRCriminal 188

Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Prevention of Food Adulteration Act, 1954 - Section 13(2E)

High Courts29 Jul 2016Dismissed

Yogesh Anantrai Bhatt Vs State of Gujarat

Gujarat High Court · (2017) 2 CivCC 380 : (2017) 2 CriCC 88 : (2017) CriLJ 615 : (2016) 4 GLR 3476 : (2017) 1 HLR 701 : (2017) 2 RCRCivil 719 : (2017) 2 RCRCriminal 553

Criminal Procedure Code, 1973 (CrPC) - Section 468Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 18, Section 22

High Courts29 Jul 2016Dismissed

Indravadan Navneetlal Sheth Vs State of Gujarat

Gujarat High Court · (2016) ACD 935 : (2017) 1 GLR 266

Negotiable Instruments Act, 1881 (NI) — Section 138, 139

High Courts29 Jul 2016Dismissed

I.P. Patel Food Inspector - Appellant @HASH Harjivan Maganlal and Co A Partershipr Firm and 8 - Opponents/Respondents

Gujarat High Court · (2016) 4 GLR 3215

Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Prevention of Food Adulteration Act, 1954 - Section 13(2E)

High Courts29 Jul 2016Allowed

Anuben Lalabhai Bharwad Vs Principal Commissioner of Income

Gujarat High Court · (2016) 289 CurTR 49 : (2016) 3 GujLH 536

Income Tax Act, 1961 — Section 127