High Courts23 Sept 2016Dismissed
Bindal Synthetics Pvt. Ltd. Thro.Nirmal Kumar Sirohiya Vs State of Gujarat
Gujarat High Court · (2016) 3 GujLH 658
Penal Code, 1860 (IPC) - Section 406, Section 420, Section 467
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 8 of 65
High Courts23 Sept 2016Dismissed
Alokbhai Pravinchandra Desai Managing Partner of M/s. Yash Chemicals Vs Jayendrabhai Bhogilal Thakkar
Gujarat High Court · (2017) 1 GujLH 288
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Sept 2016Dismissed
Kanjibhai Shambhubhai Godhani Vs Collector of Ahmedabad
Gujarat High Court · (2016) 09 GUJ CK 0048
Constitution of India, 1950 - Article 14, Article 226
High Courts22 Sept 2016Dismissed
Soneri Shashank Doctor Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 88
Constitution of India, 1950 - Article 226Gujarat Professional Medical Educational Courses (Regulation of Admission and Fixation of Fees) Rules, 2016 - Rule 3(3)
High Courts22 Sept 2016Dismissed
State of Gujarat Vs Rasidkhan Sharifkhan Pathan
Gujarat High Court · (2017) 2 Crimes 94 : (2016) 3 GujLH 631
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c), Section 29, Section 8(c)
High Courts21 Sept 2016Dismissed
Thakorbhai Maganbhai Patel Vs Income Tax Officer
Gujarat High Court · (2017) 393 ITR 612
Income Tax Act, 1961 - Section 143(3), Section 147, Section 148
High Courts21 Sept 2016Dismissed
Ramiz Aminbhai Hanifbhai Gondaliya Vs State of Gujarat
Gujarat High Court · (2016) 09 GUJ CK 0044
Constitution of India, 1950 - Article 226
High Courts21 Sept 2016Disposed Off
Gujarat State Electricity Corporation Limited Vs Jhaverilal Ramjibhai Gala
Gujarat High Court · (2017) LIC 593
Payment of Gratuity Act, 1972 - Section 4(6)(1)(b)(ii)
High Courts21 Sept 2016Dismissed
N.G. Projects Limited - Petitioner @HASH Backbone Projects Limited and 2
Gujarat High Court · (2017) 1 CivilLJ 591 : (2016) 4 GLR 3181
Arbitration and Conciliation Act, 1996 - Section 11(6), Section 11(7), Section 5Constitution of India, 1950 - Article 227
High Courts20 Sept 2016Disposed Off
Kamlesh K. Singhal General Manager (MM) Vs Commissioner of Income-Tax-III
Gujarat High Court · (2016) 389 ITR 247
Income Tax Act, 1961 - Section 15WA, Section 17, Section 264
High Courts20 Sept 2016Allowed
State Bank of India Vs Subhash S. Parkhe
Gujarat High Court · (2017) 2 CLR 152
Payment of Gratuity Act, 1972 - Section 14, Section 4(1)S.B.S. Officers Service Regulations, 1979 - Regulation 1(11), Regulation 12, Regulation 50, Regulation 67State Bank of India (Subsidiary Banks) Act, 1959 - Section 63
High Courts20 Sept 2016Disposed Off
Ganpat University Vs Arvind Shankar
Gujarat High Court · (2017) 293 CurTR 113
Income Tax Act, 1961 - Section 10(23C)(vi)
High Courts20 Sept 2016Disposed off
Nanalal Shantilal Shah Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 10
Bombay Land Revenue Code, 1860 - Section 211
High Courts20 Sept 2016Allowed
Pragjibhai Lallubhai Patel Vs Raysingbhai Ishvarbhai Patanwadia
Gujarat High Court · (2017) 1 GLR 787
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32(1B)
High Courts20 Sept 2016Disposed Off
N.K. Proteins Ltd. Vs Income Tax Officer (OSD)
Gujarat High Court · (2016) 389 ITR 541
Income Tax Act, 1961 - Section 148
High Courts19 Sept 2016Dismissed
Prudent Finance Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2016) 389 ITR 488
Income Tax Act, 1961 - Section 147, Section 148, Section 153A
High Courts19 Sept 2016Disposed Off
Satyandrabhai B. Shah Vs Torrent Power Ltd.
Gujarat High Court · (2017) LIC 865
Payment of Gratuity Act, 1972 - Section 4(6), Section 7(4)(b)
High Courts19 Sept 2016Dismissed
State of Gujarat Vs Kishorbhai Jayntibhai Trivedi
Gujarat High Court · (2017) 1 GLR 581
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Penal Code, 1860 (IPC) - Section 354, Section 354, Section 376, Section 511, Section 511
High Courts19 Sept 2016Dismissed
Deceased Madhavsinh Kalyansinh Vs State of Gujarat
Gujarat High Court · (2017) 2 GLR 982
Gujarat Agricultural Lands Ceiling Act, 1960 - Section 2(1), Section 2(17), Section 2(6), Section 5, Section 8
High Courts19 Sept 2016Allowed
Kisan Proteins Pvt. Ltd. Vs Asst Commissioner Income Tax
Gujarat High Court · (2017) 292 CurTR 345
Income Tax Act, 1961 - Section 147