High Courts10 Nov 2016Partly Allowed
State of Gujarat Vs Madhusudan Texturises Pvt. Ltd.
Gujarat High Court · (2017) 345 ELT 3
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 5 of 65
High Courts10 Nov 2016Allowed
Jaysukh Jayesh Mulji Ranpariya (Patel) Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 474
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section -397, Section 401
High Courts08 Nov 2016Disposed Off
Monjasa Dmcc Vs MV Nihat-M
Gujarat High Court · (2017) 347 ELT 247
High Courts08 Nov 2016Disposed Off
Narmada Bio-Chem Ltd. Vs Union of India
Gujarat High Court · (2017) 345 ELT 324
High Courts07 Nov 2016Allowed
Harsukhbhai Mohanbhai Kaneriya Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 241
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts07 Nov 2016Partly Allowed
Oriental Insurance Vs Heirs of Deceased Hitesh
Gujarat High Court · (2017) 1 GCD 235
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts07 Nov 2016Dismissed
Jayshreeben Krishnalal Somani Vs Central Bank of India
Gujarat High Court · (2017) 1 GCD 509 : (2017) 1 LLJ 106
Bank (Officers) Services Regulations, 1979 - Regulation 19Constitution of India, 1950 - Article 300A
High Courts21 Oct 2016Dismissed
Heirs of Nathalal Jethabhai Damani Vs The State of Gujarat
Gujarat High Court · (2017) 1 GujLH 43
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Allowed
Union of India Vs Gujarat State Electricity Corporation
Gujarat High Court · (2017) 1 GCD 319
Limitation Act, 1963 - Section 29(2)Railway Claims Tribunal Act, 1987 - Section 23
High Courts21 Oct 2016Allowed
Deputy Engineer Vs Mustaqahmed Fatemohmed Pirzada
Gujarat High Court · (2017) 1 GCD 481
Constitution of India, 1950 - Article 226, Article 227Electricity Act, 2003 - Section 135, Section 152(4)
High Courts21 Oct 2016Allowed
Devendrakumar Radhakishan Lahoti Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 495
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Information Technology Act, 2000 - Section 66(A), Section 66(B)
High Courts20 Oct 2016Disposed Off
Kalpesh Mahendrabhai Patel Vs State of Gujarat
Gujarat High Court · (2017) 345 ELT 35
High Courts20 Oct 2016Disposed off
Jaysukh @ Jayesh Muljibhai Ranpariya (Patel) Vs State of Gujarat
Gujarat High Court · (2016) 3 GujLH 617
Criminal Procedure Code, 1973 (CrPC) - Section 70, Section 73
High Courts20 Oct 2016Disposed Off
Sejalben Tejasbhai Chovatiya Vs State of Gujarat
Gujarat High Court · (2016) 10 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 195, Section 340Penal Code, 1860 (IPC) - Section 191, Section 192, Section 193
High Courts19 Oct 2016Partly Allowed
Gajaraba Bhikhubha Vadher Vs Sumara Umar Amad
Gujarat High Court · (2017) 1 GCD 244
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Oct 2016Allowed
Taraben Vindochandra Champaneriya Vs Chinmay Shaileshbhai Dalwadi
Gujarat High Court · (2017) 1 GCD 278
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts18 Oct 2016Allowed
Sankabhai R. Desai Vs Rathod Ujamba
Gujarat High Court · (2017) 1 GCD 306
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 115, Section 115
High Courts18 Oct 2016Dismissed
M/S. Shalibhadra Developers Vs Secretary
Gujarat High Court · (2017) 291 CurTR 87 : (2017) 347 ELT 25 : (2017) 245 Taxman 160
Income Tax Act, 1961 - Section 245C(1)
High Courts17 Oct 2016Dismissed
Maheshbhai Vamanbhai Baviskar Vs State of Gujarat
Gujarat High Court · (2017) 169 AIC 291
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts14 Oct 2016Dismissed
Mansukhlal Devraj Vs State of Gujarat
Gujarat High Court · (2016) 10 GUJ CK 0030
Penal Code, 1860 (IPC) - Section 161, Section 165APrevention of Corruption Act, 1947 - Section 5(1)(d), Section 5(2)