COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 3 of 65

High Courts06 Dec 2016Dismissed

Maheshbhai Babubhai (Kodi) Patel Vs State of Gujarat

Gujarat High Court · (2017) 2 Crimes 444 : (2017) 1 DMC 557

Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 397, Section 401Dowry Prohibition Act, 1961 - Section 3, Section 7Evidence Act, 1872 - Section 8

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High Courts06 Dec 2016Disposed Off

Bharti Axa General Insurance Co. Ltd. Vs Patni Kamleshbhai Ramanbhai

Gujarat High Court · (2017) 1 AnWR 66

Motor Vehicles Act, 1988 - Section 140

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High Courts06 Dec 2016Disposed Off

ICICI Lombard General Insurance Company Ltd. Vs Kiritbhai Dhanjibhai Rajpara

Gujarat High Court · (2017) 1 AnWR 54

Motor Vehicles Act, 1988 - Section 140

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High Courts05 Dec 2016Dismissed/Allowed

Union Of India & Ors Vs Dipaksinh Amarsinh Zala

Gujarat High Court · (2016) 12 GUJ CK 0049

Constitution Of India, 1950 — Article 226, 227

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High Courts05 Dec 2016Allowed

Rathod Rupaba Gulabsang Vs Laxmanbhai Adesinhbhai Gohelresi

Gujarat High Court · (2017) 2 TAC 249

Motor Vehicles Act, 1988 - Section 173

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High Courts02 Dec 2016Allowed

Dipakbhai Dineshbhai Shah Vs State of Gujarat

Gujarat High Court · (2017) 1 GujLH 304

Criminal Procedure Code, 1973 (CrPC) - Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 26

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High Courts02 Dec 2016Allowed

Torrent Power S.E.C. Limited Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2017) 392 ITR 330

Income Tax Act, 1961 - Section 147, Section 148

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High Courts02 Dec 2016Allowed

Royal Hygiene Pvt. Ltd. Vs Commissioner of Customs & Central Excise

Gujarat High Court · (2017) 346 ELT 170

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High Courts01 Dec 2016Dismissed

M/s Flipkart Internet Pvt. Ltd. Vs State of Gujarat

Gujarat High Court · (2017) 1 GCD 467

Gujarat Tax on Entry of Specified Goods into Local Areas Act, 2001 - Section 4(2)Gujarat Tax on Entry of Specified Goods into Local Areas Rules, 2001 - Rule 5

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High Courts30 Nov 2016Allowed

Roshniben Abherajbhai Chaudhari Vs Gujarat Public Service Commission

Gujarat High Court · (2017) 1 GujLH 787

Constitution of India, 1950 - Article 226

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High Courts30 Nov 2016Allowed

Rakesh Bhikhabhai Ravat Vs State of Gujarat

Gujarat High Court · (2017) CriLJ 777

Constitution of India, 1950 - Article 14, Article 19, Article 21, Article 226Gujarat Prevention of Anti-Social Activities Act, 1985 - Section 3(2)Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 20

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High Courts29 Nov 2016Allowed

Saint Gobain India Pvt. Ltd. Vs Union of India

Gujarat High Court · (2017) 346 ELT 3

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High Courts28 Nov 2016Dismissed

Devshibhai Mavjibhai Vekaria Vs State of Gujarat

Gujarat High Court · (2017) 1 GCD 790

Penal Code, 1860 (IPC) - Section 114, Section 306, Section 498-A

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High Courts25 Nov 2016Dismissed

Rainbow Exports Vs Bank of Baroda

Gujarat High Court · (2017) 139 SCL 296

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 14

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High Courts25 Nov 2016Dismissed