COURT ARCHIVE

Gujarat High Court judgments, 2014

1,415 judgments · page 2 of 71

High Courts23 Dec 2014

Commissioner of Income Tax Vs Khetiwadi Utpadan Bazar Samiti

Gujarat High Court · (2014) 12 GUJ CK 0103

Companies Act, 1956 — Section 226, 271Income Tax Act, 1922 — Section 11, 12, 61Income Tax Act, 1961 — Section 12A, 12A(a), 12A(b), 12AA, 131

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High Courts23 Dec 2014

Commissioner of Income Tax Vs Gujarat Alkalies and Chemicals Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0065

Income Tax Act, 1961 — Section 142(1), 143(2), 37, 43(6)

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High Courts23 Dec 2014

Rashmibhai Himmatlal Dave Vs State of Gujarat

Gujarat High Court · (2014) 12 GUJ CK 0035

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 146, 5, 6, 77

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High Courts22 Dec 2014

Asstt. Commissioner of Income Tax Vs Ravi Construction

Gujarat High Court · (2014) 12 GUJ CK 0119

Income Tax Act, 1961 — Section 32, 32(1)(ii)

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High Courts22 Dec 2014

Commissioner of Income Tax Vs Core Emballage Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0116

Income Tax Act, 1961 — Section 36(1)(ii), 36(1)(iii), 36(1)(viia), 90(2)

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High Courts22 Dec 2014

Commissioner of Income Tax Vs Avni Petrochem Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0100

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High Courts22 Dec 2014

Assistant Commissioner of Income Tax Vs Chokshy Keshrimal Mohanlal and Company

Gujarat High Court · (2014) 12 GUJ CK 0099

Finance Act, 2003 — Section 2Income Tax Act, 1961 — Section 113, 132, 132A, 158BC, 2(3)

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High Courts22 Dec 2014

Torrent Pharmaceticals Ltd. Vs Asst. Commissioner of Income Tax

Gujarat High Court · (2014) 12 GUJ CK 0095

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High Courts22 Dec 2014

KPT Employees Welfare Trust Vs Commissioner of Income Tax

Gujarat High Court · (2015) 281 CTR 498 : (2015) GLH 3 604 : (2015) 230 TAXMAN 20

Income Tax Act, 1961 — Section 10, 10(23AAA), 11, 14(IA), 2

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High Courts22 Dec 2014

Hansaben Ashvinkumar K. Patel Vs Ashwinkumar Kacharabhai Patel

Gujarat High Court · AIR 2015 Guj 24 : (2015) 1 GLR 907

Hindu Marriage Act, 1955 — Section 13(1), 24, 25, 28

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High Courts22 Dec 2014

Nirav Dilipbhai Patel Vs State of Gujarat

Gujarat High Court · (2014) 12 GUJ CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 164, 362, 437, 438, 439Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 465

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High Courts22 Dec 2014Dismissed

Kalluprasad Krushnanand Dube and Others Vs Union of India

Gujarat High Court · (2015) 4 ACC 146 : (2016) ACJ 455 : (2015) 2 AnWR 812 : (2015) 1 GLR 899

Railways Act, 1989 - Section 123 123(c) 123(c)(2) 124 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 - Section 3

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High Courts19 Dec 2014

Khandubhai Poonabhai Tandel Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1146

Criminal Procedure Code, 1973 (CrPC) - Section 482 — Penal Code, 1860 (IPC) - Section 114, 120B, 323, 420, 465

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High Courts19 Dec 2014

Commissioner of Income Tax Vs Morbi Vegetable Products Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0118

Income Tax Act, 1961 — Section 80HHC, 80HHC(1), 80HHC(1A)

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High Courts19 Dec 2014

Commissioner of Income Tax Vs Indian Petrochemicals Corporation Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0117

Income Tax Act, 1961 — Section 17(2)(iii), 17(2)(iv), 201(1), 271(1)(c), 271C

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High Courts19 Dec 2014

Atul Buildcon Pvt. Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2014) 12 GUJ CK 0114

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High Courts19 Dec 2014

Asst. Commissioner of Income Tax Vs Walterman International Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0094

Income Tax Act, 1961 — Section 132, 132A, 143(3), 158B(a), 158BC

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High Courts19 Dec 2014

Principal Vs Dhadvi Pratapbhai Harjibhai

Gujarat High Court · (2015) 146 FLR 224 : (2015) LabIC 1126 : (2015) 2 LLJ 377 : (2015) 3 LLN 409

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25 F, 25F, 25G, 25H

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High Courts19 Dec 2014

R.G. Scrap Traders Vs State of Gujarat

Gujarat High Court · (2015) 79 VST 234

Gujarat Sales Tax Act, 1969 — Section 27, 42, 42(1), 42(2)

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High Courts19 Dec 2014

Chandan Steel Ltd. Vs Commr. of C. Ex. & S.T.

Gujarat High Court · (2015) 316 ELT 573

Central Excises and Salt Act, 1944 — Section 11AC, 11AC(2)

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