High Courts07 Jan 2014Dismissed
R.B. Patel Vs Pachchim Gujarat VIJ Co. Ltd. and Others
Gujarat High Court · (2014) 01 GUJ CK 0074
Constitution of India, 1950 - Article 12Penal Code, 1860 (IPC) - Section 302 34
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 71 of 71
High Courts07 Jan 2014
Panasonic Energy India Co. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 274 CTR 250 : (2014) 367 ITR 245
Income Tax Act, 1961 — Section 11, 11(2), 251, 260A, 260A(1)
High Courts07 Jan 2014
Commissioner of Income Tax Vs Mukesh Travels Co.
Gujarat High Court · (2014) 270 CTR 618 : (2014) 367 ITR 706 : (2014) 224 TAXMAN 174
Income Tax Act, 1961 — Section 194C, 194C(2), 40(a)(ia), 40(a)(za)
High Courts07 Jan 2014Allowed
Bharatsinh Gomansinh Solanki and Others Vs Nagar Pramukh and 1 Another
Gujarat High Court · (2014) 01 GUJ CK 0045
High Courts07 Jan 2014
Shree Palani Transport Co. Vs Assessing Officer
Gujarat High Court · (2014) 368 ITR 524
Income Tax Act, 1961 — Section 147, 148, 40(a)(ia)
High Courts07 Jan 2014Allowed
Liyakat Alias Madhrasi Chhotumiya Malek Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0009
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)
High Courts07 Jan 2014Allowed
Kaliben Vs Commissioner of Police and Others
Gujarat High Court · (2014) 01 GUJ CK 0007
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3(1) 3(2)Gujarat Prohibition Act, 1949 - Section 81
High Courts06 Jan 2014Dismissed
Gujarat Industrial Trucks Ltd. Vs Workmen of the Appellant Company and Another
Gujarat High Court · (2014) 01 GUJ CK 0148
Constitution of India, 1950 - Article 226 227
High Courts06 Jan 2014Dismissed
Swati IAT Utpadak Audyogik Sahakari Mandali Limited Vs Gujarat Housing Board
Gujarat High Court · AIR 2014 Guj 107
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts06 Jan 2014Disposed Off
Sadhbav Engineering Ltd. Vs Sardar Sarovar Narmada Nigam Ltd. and Others
Gujarat High Court · (2014) 01 GUJ CK 0082
Constitution of India, 1950 - Article 14 19(1)(g)
High Courts06 Jan 2014Dismissed
Dahyabhai Vasantji Vs State of Gujarat
Gujarat High Court · (2014) 2 GLR 1117
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts06 Jan 2014Dismissed
Union of India and Another Vs Darbarsingh C. and Others
Gujarat High Court · (2014) 01 GUJ CK 0011
High Courts06 Jan 2014Partly Allowed
Gujarat Forest Produce Gatherers and Forest Workers Union and Others Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0008
Constitution of India, 1950 - Article 14 16
High Courts06 Jan 2014Dismissed
Elite Co-operative Housing Society Ltd. Vs Joginderpal Singh Mahendra Singh and Others
Gujarat High Court · (2014) 01 GUJ CK 0006
High Courts06 Jan 2014Allowed
Mitesh Harshadbhai Kahar Vs State of Gujarat and Another
Gujarat High Court · (2014) 01 GUJ CK 0005
Bombay Police Act, 1951 - Section 56 60Constitution of India, 1950 - Article 21 226