COURT ARCHIVE

Gujarat High Court judgments, 2014

1,415 judgments · page 70 of 71

High Courts10 Jan 2014

GEB-Substituted as Gujarat State Electricity Corporation Vs Harishkumar N. Bosamiya

Gujarat High Court · (2014) 143 FLR 373 : (2014) 3 GLR 2277 : (2014) LabIC 2147 : (2014) 3 LLJ 329 : (2014) LLR 428

Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25B, 25F

High Courts10 Jan 2014Allowed

Chief Secretary to Gujarat Administrative Dev. Officer and Others Vs Ajay Chandrakant Waghela

Gujarat High Court · (2014) 01 GUJ CK 0044

High Courts10 Jan 2014

Banubibi Ibrahim Vs Abdulkarim Ramzanibhai Shaikh

Gujarat High Court · (2014) 2 GLR 1583 : (2014) 2 RCR(Rent) 448

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(e), 18(3), 28, 28(1), 29(2)

High Courts09 Jan 2014

State of Gujarat and Others Vs Shah Dharmeshkumar Rameshchandra and Others

Gujarat High Court · (2015) 1 LLN 133

Constitution of India, 1950 — Article 142, 226

High Courts09 Jan 2014

Ran A Bharatsinh Jasubha Vs Heirs of Valand Laljibhai Arjanbhai

Gujarat High Court · (2014) 2 GLR 1688

Hindu Succession Act, 1956 — Section 14

High Courts09 Jan 2014

State of Gujarat Vs Narendrakumar Revachand

Gujarat High Court · (2014) 67 VST 423

Gujarat Sales Tax Act, 1969 - Section 40(1) 43(3A) 45 45(3A) 45(9)

High Courts09 Jan 2014

Commissioner of Central Excise, Ahmedabad-III Vs Gujarat State Petronet Ltd.

Gujarat High Court · (2014) 43 GST 635 : (2014) 34 STR 321 : (2014) 73 VST 92

Finance Act, 1994 — Section 73, 76, 77, 78, 78(1)

High Courts09 Jan 2014Disposed Off

Pal Cospo (India) Pvt. Ltd. and Others Vs Kankriya Maninagar Nagrik Sahkari Bank Ltd.

Gujarat High Court · (2014) 01 GUJ CK 0010

Constitution of India, 1950 - Article 226 227

High Courts08 Jan 2014

Arunaben Jamnadas Bhavsar Vs State of Gujarat

Gujarat High Court · AIR 2014 Guj 127

High Courts08 Jan 2014

State of Gujarat Vs G.M. Chemicals

Gujarat High Court · (2014) 43 GST 682 : (2014) 71 VST 288

High Courts08 Jan 2014Disposed Off

Shree Ratnakar Enterprise Vs State of Gujarat and Another

Gujarat High Court · (2014) 01 GUJ CK 0083

High Courts08 Jan 2014Partly Allowed

Gujarat State Civil Supplies Corporation Ltd. Vs Nalinkumar Arvindbhai Thakar and Others

Gujarat High Court · (2014) 01 GUJ CK 0077

Industrial Disputes Act, 1947 - Section 25(F)

High Courts08 Jan 2014Allowed

Paschim Railway Karamchari Parishad Vs Union of India and Another

Gujarat High Court · (2014) LLR 426

Industrial Disputes Act, 1947 — Section 10, 10(1)

High Courts08 Jan 2014Dismissed

Vaghela Suryaba Ranchhodji Vs Becharbhai Adarbhai Patel

Gujarat High Court · (2014) 2 GLR 1068

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts08 Jan 2014

Swati Menthol and Allied Chem. Ltd. Vs Jt. Dir., DRI

Gujarat High Court · (2014) 304 ELT 21 : (2014) 26 GSTR 625

Customs Act, 1962 — Section 111(d), 111(m), 112(a), 114A, 17

High Courts08 Jan 2014Dismissed

A.B. Parmar Vs State of Gujarat and Others

Gujarat High Court · (2014) 01 GUJ CK 0012

High Courts07 Jan 2014Dismissed

The New India Assurance Co. Ltd. Vs Dineshkumar Chhotelal Tiwari and Others

Gujarat High Court · (2014) 3 ACC 167

Motor Vehicles Act, 1988 - Section 173

High Courts07 Jan 2014

Purushottam K. Makwana Vs State of Gujarat

Gujarat High Court · (2014) 3 GLH 507

Constitution of India, 1950 — Article 226, 277Penal Code, 1860 (IPC) — Section 114, 120(B), 201, 34, 406Prevention of Corruption Act, 1988 — Section 12, 13(1)(C)(D), 13(2), 7

High Courts07 Jan 2014

Vyas Kiritbhai Chandrakantbhai Vs Special Land Acquisition Officer

Gujarat High Court · (2014) 3 GLR 2013

Constitution of India, 1950 — Article 14, 19, 226Land Acquisition Act, 1894 — Section 18, 4

High Courts07 Jan 2014

Board of Trustees of KPT and Another Vs M/s. Vijay Salt Syndicate

Gujarat High Court · (2014) 01 GUJ CK 0075

Constitution of India, 1950 - Article 14 226 227 300AMajor Port Trusts Act, 1963 - Section 29 34 34(1)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(b) 2(e) 2(g) 3 4