COURT ARCHIVE

Gujarat High Court judgments, 2014

1,415 judgments · page 68 of 71

High Courts21 Jan 2014

Commissioner of Income Tax Vs Gauranginiben S. Shodhan Indl.

Gujarat High Court · (2014) 367 ITR 238 : (2014) 224 TAXMAN 253

Income Tax Act, 1961 — Section 48, 50C, 55A, 55A(b)(ii)Wealth Tax Act, 1957 — Section 16A, 23, 24, 34AA, 35

High Courts21 Jan 2014Partly Allowed

Deputy General Manager Vs Rathod Gobarji Bhawanjibari and Another

Gujarat High Court · (2014) 01 GUJ CK 0041

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12 2(12) 96Land Acquisition Act, 1894 - Section 2(12) 35 35(2) 35(3) 53

High Courts21 Jan 2014

State of Gujarat Vs Chamar Rameshbhai Maganbhai

Gujarat High Court · (2014) 2 GLR 1235

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 379Penal Code, 1860 (IPC) — Section 107, 306, 498A

High Courts21 Jan 2014

Commissioner of Income Tax Vs Rajkot Municipal Corporation

Gujarat High Court · (2014) 222 TAXMAN 298

Gujarat Provincial Municipal Corporations Act, 1949 — Section 226, 227, 264, 386, 63Income Tax Act, 1961 — Section 10(20), 142(1), 28

High Courts20 Jan 2014

Commissioner of Income Tax Vs ACE Software Exports Ltd.

Gujarat High Court · (2015) 370 ITR 21

Income Tax Act, 1961 — Section 10, 10A, 10B, 11, 115JB

High Courts20 Jan 2014Dismissed

Dahyabhai Mohanbhai Prajapati and D.H. Patel Vs Union of India and Others

Gujarat High Court · (2014) 01 GUJ CK 0122

High Courts20 Jan 2014Allowed

MAS Udkhanji Karimkhanji Talukdar and Another Vs Vishnubhai Gafurbhai Rabari and Others

Gujarat High Court · AIR 2014 Guj 110

Civil Procedure Code, 1908 (CPC) - Section 151

High Courts20 Jan 2014Dismissed

State of Gujarat and Another Vs Revabhai Jesingbhai and Another

Gujarat High Court · (2014) 01 GUJ CK 0113

High Courts20 Jan 2014

Divisional Controller, G.S.R.T.C. Vs Sahdevsinh Jatubha Jadeja

Gujarat High Court · (2015) 144 FLR 903 : (2014) 3 GLR 1972 : (2015) LLR 518 : (2014) 4 SCT 736 : (2015) 2 SLJ 40

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A

High Courts17 Jan 2014

CIT Vs Surat Vankar Sahakari Sangh Ltd.

Gujarat High Court · (2014) 01 GUJ CK 0151

Income Tax Act, 1961 — Section 2(24)(viia), 80P, 80P(1), 80P(2), 80P(2)(a)(i)

High Courts17 Jan 2014

Beena Vs Kalpeshbhai Amrutlal Lavingia

Gujarat High Court · AIR 2015 Guj 49 : (2014) 3 GLR 2097

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13B

High Courts17 Jan 2014

Narendrakumar Vs State of Gujarat

Gujarat High Court · (2014) 2 GLH 346 : (2014) 2 GLR 1353

Cattle Trespass Act, 1871 — Section 20, 6Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 2(n), 4(2), 468, 482

High Courts17 Jan 2014

Aisabhai Haji Noormamad Deceased through Heirs and Others Vs Abdul Kadar Haji Noormamad and Others

Gujarat High Court · (2014) 01 GUJ CK 0116

Limitation Act, 1963 - Section 21

High Courts17 Jan 2014Allowed

Cost of Cultivation Scheme Staff Association (CCSSA) Vs Chairman-Governing Body/Vice Chancellor Sardar Patel and Others

Gujarat High Court · (2014) 1 LLN 441

Constitution of India, 1950 - Article 12 14 226

High Courts17 Jan 2014Allowed

State of Gujarat and Others Vs Gujarat State Textile Corp. Ltd. and Others

Gujarat High Court · (2014) LabIC 2548

Constitution of India, 1950 - Article 14 16 39(d)

High Courts17 Jan 2014Dismissed

Global Excess Vs Union of India and Another

Gujarat High Court · (2014) 309 ELT 643

Bureau of Indian Standards Act, 1986 - Section 10(1)(p)Constitution of India, 1950 - Article 14 19 19(1) 19(1)(g) 19(6)Patents Act, 1970 - Section 107A(b)

High Courts17 Jan 2014Allowed

Shoyeb Khan Navabkhan Pathan Vs State of Gujarat and Others

Gujarat High Court · (2014) 01 GUJ CK 0109

Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(bbb) 3Gujarat Provincial Municipal Corporations Act, 1949 - Section 119 335 336 5 6

High Courts17 Jan 2014Allowed

R.M. Pathan Vs Union of India and Others

Gujarat High Court · (2014) 01 GUJ CK 0108

High Courts17 Jan 2014Dismissed

State of Gujarat Vs Kantilal Uttamram Upadhyay

Gujarat High Court · (2014) 01 GUJ CK 0092

High Courts17 Jan 2014

Commissioner of Income Tax Vs Jayendra N. Shah

Gujarat High Court · (2014) 367 ITR 686

Income Tax Act, 1961 — Section 132(4), 142A