High Courts23 Jan 2014
Jinkal Dineshbhai Virvadiya Vs Commissioner of Income Tax
Gujarat High Court · (2014) 367 ITR 713 : (2014) 223 TAXMAN 26
Income Tax Act, 1961 — Section 131, 132, 132(B), 132A, 132B
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 67 of 71
High Courts22 Jan 2014
State of Gujarat Vs Hardik Dipakbhai Patel and Another
Gujarat High Court · (2014) CriLJ 1624
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts22 Jan 2014
Mayur Non Trading Corporation and Another Vs State of Gujarat and Others
Gujarat High Court · (2014) 3 GLR 1907
Constitution of India, 1950 - Article 14 19 21 300A 31ALand Acquisition Act, 1894 - Section 11 11A 12 12(2) 30
High Courts22 Jan 2014Dismissed
Umiyashankar H. Joshi Vs State of Gujrat and Others
Gujarat High Court · (2014) LabIC 3777
Constitution of India, 1950 - Article 14 16 19 21 226
High Courts22 Jan 2014Partly Allowed
Gujarat Themis Biosin Limited Vs Chimanbhai Premabhai Patel
Gujarat High Court · (2014) 01 GUJ CK 0065
Constitution of India, 1950 - Article 226 227Industrial Disputes Act, 1947 - Section 11A
High Courts22 Jan 2014Dismissed
Saraswati Education Trust and Another Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0064
High Courts22 Jan 2014
Imtiyaz alias Bado Sadikbhai Shekh Vs State of Gujarat and Others
Gujarat High Court · (2014) CriLJ 1539
Bombay Prohibition Act, 1949 — Section 116Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3
High Courts22 Jan 2014Dismissed
Bhanubhai Nagabai Odedara Vs State of Gujarat 3 and Others
Gujarat High Court · (2014) 01 GUJ CK 0038
Constitution of India, 1950 - Article 14 226 32
High Courts22 Jan 2014Dismissed
Agriculture Produce Market Committee and 1 Another Vs Director-Agriculture Marketing and Rural Finance and 1 Another
Gujarat High Court · (2014) 2 GLR 1598
Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 11 11(1) 11(1)(ii) 11(2) 11(2)(a)
High Courts22 Jan 2014
Anupam Tele Services Vs Income Tax Officer
Gujarat High Court · (2014) 268 CTR 121 : (2014) 366 ITR 122 : (2014) 222 TAXMAN 318
Income Tax Act, 1961 — Section 40A, 40A(3)
High Courts22 Jan 2014
Gujarat Maritime Board Vs Bansal Infracon Ltd.
Gujarat High Court · (2014) 2 GLH 476
Constitution of India, 1950 — Article 14, 19(1)(g), 226
High Courts22 Jan 2014
Commissioner Vs Indian Farmers Fertilizers Corpn. Ltd.
Gujarat High Court · (2014) 305 ELT 49
Central Excises and Salt Act, 1944 — Section 35G, 35H, 35L
High Courts22 Jan 2014
Commissioner of C. Ex. Vs Ultratech Cement Pvt. Ltd.
Gujarat High Court · (2014) 302 ELT 334 : (2014) 28 GSTR 332
Central Excises and Salt Act, 1944 — Section 35G, 37B, 4
High Courts21 Jan 2014Dismissed
Aaheli Constructions Private Limited Vs Welspun Projects Limited
Gujarat High Court · (2014) 01 GUJ CK 0124
Companies Act, 1956 - Section 433 434 439
High Courts21 Jan 2014
Ghaghal Ranchhodbhai Amarabhai Vs Bhanjibhai Devshibhai Luhar 4 and Others
Gujarat High Court · (2014) 01 GUJ CK 0104
Bombay Land Revenue Code, 1879 — Section 135D
High Courts21 Jan 2014
Commissioner of Income Tax Vs Ramesh D. Patel
Gujarat High Court · (2014) 269 CTR 285 : (2014) 362 ITR 492 : (2014) 225 TAXMAN 411
Income Tax Act, 1961 — Section 115WD, 115WE, 115WF, 115WH, 120
High Courts21 Jan 2014
Jayvijaysinh Kishorsinh Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2014) CriLJ 1431
Constitution of India, 1950 — Article 226, 32
High Courts21 Jan 2014Partly Allowed
General Manager Vs Zala Shivsinh Sursinh and Another
Gujarat High Court · (2014) 01 GUJ CK 0054
Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 10 17 35 35(3) 36(2)
High Courts21 Jan 2014Partly Allowed
Deputy General Manager Vs Rabari Baldevbhai Jakshibhai and Another
Gujarat High Court · (2014) 01 GUJ CK 0052
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12 2(12) 96Land Acquisition Act, 1894 - Section 2(12) 35 35(2) 35(3) 53
High Courts21 Jan 2014
M.V. Vinalines Fortuna and 1 Another Vs Saurashtra Fuels Private Limited
Gujarat High Court · (2014) 01 GUJ CK 0050
Arbitration and Conciliation Act, 1996 - Section 2 2(b) 2(h) 34(2)(b)(i) 45Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 40 Rule 40, Order 7 Rule 1, Order 7 Rule 1(e), Order 7 Rule 11(a)