High Courts30 Jan 2014Allowed
Bachubhai N. Patel Vs State of Gujarat
Gujarat High Court · (2014) LabIC 1750
Penal Code, 1860 (IPC) — Section 120(B), 466, 468, 471
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 65 of 71
High Courts30 Jan 2014
Gujarat Narmada Valley Fertilizers and Chemicals Ltd. Vs Commissioner of Customs
Gujarat High Court · (2014) 305 ELT 72 : (2014) 44 GST 128 : (2014) 25 GSTR 585
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111(d), 111(m), 112(a), 11A, 18
High Courts30 Jan 2014
Panchhiji Hiraji Vanzara Vs Mahadevbhai Mansangbhai
Gujarat High Court · (2014) 3 ACC 779 : (2015) ACJ 1349 : (2015) 2 AnWR 671
High Courts30 Jan 2014Allowed
Praveen Kumar Agarwal Vs State of Gujarat
Gujarat High Court · (2014) 01 GUJ CK 0081
Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 173 173(8) 174Penal Code, 1860 (IPC) - Section 306 498 498A
High Courts30 Jan 2014Partly Allowed
Aueshabibi Gulamhussain 9 and Others Vs Addl. Land Acq. Officer and Another
Gujarat High Court · (2014) 01 GUJ CK 0039
Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 18 23 23(1-A) 23(2) 28
High Courts29 Jan 2014Dismissed
Dr. Natverlal Maganlal Patel and Others Vs Anand Agricultural University Anand and 1 Another
Gujarat High Court · (2014) 3 GLR 2118
Constitution of India, 1950 - Article 226
High Courts29 Jan 2014
Thakor Anaraji Dhudaji Vs State of Gujarat
Gujarat High Court · AIR 2014 Guj 169
Constitution of India, 1950 — Article 226
High Courts29 Jan 2014Dismissed
Regional Director ESIC and Another Vs Hansaben Alias Ashaben Bharat-Bhai
Gujarat High Court · (2014) 01 GUJ CK 0051
Employees State Insurance Act, 1948 - Section 2(8) 3(1) 82 82(2)Workmens Compensation Act, 1923 - Section 3
High Courts28 Jan 2014
CIT Vs Bharat G. Patel
Gujarat High Court · (2014) 01 GUJ CK 0150
Income Tax Act, 1961 — Section 142, 143, 143(2), 143(3), 158BC
High Courts28 Jan 2014
Deepkiran Foods P. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 269 CTR 281 : (2014) 361 ITR 437
Income Tax Act, 1961 — Section 10B
High Courts28 Jan 2014
Commissioner of Income Tax Vs Diptiben P. Patel
Gujarat High Court · (2014) 362 ITR 325
High Courts28 Jan 2014
Newton Engineering and Chemicals Ltd. Vs Union of India
Gujarat High Court · (2014) 310 ELT 494
High Courts28 Jan 2014Allowed
Girish Bhagwatprasad Huf through Karta and Manager Aastik and Another Vs Industrial Development Bank of India Ltd. (IDBI Ltd.) and Others
Gujarat High Court · (2014) 120 CLA 244
Companies Act, 1956 - Section 10 155 2(11) 391 441Constitution of India, 1950 - Article 137 226 32Contract Act, 1872 - Section 148 155 160 163 169
High Courts28 Jan 2014
Commissioner of Income Tax Vs Indu Nissan Oxo Chemical Industries Ltd.
Gujarat High Court · (2014) 367 ITR 104
High Courts28 Jan 2014Disposed Off
Shree Yogkshem Foundation for Human Dignity Vs State of Gujarat 2 and Others
Gujarat High Court · (2014) 3 GLR 1867
Bombay Police Act, 1951 - Section 33Constitution of India, 1950 - Article 19 19(1)(d) 21 226
High Courts27 Jan 2014
Commissioner of Income Tax Vs Nirma Ltd.
Gujarat High Court · (2014) 367 ITR 12 : (2015) 229 TAXMAN 577
Income Tax Act, 1961 — Section 28, 30, 31, 32, 33
High Courts27 Jan 2014
Valimohmad Vs Ramaben Virpuri Goswami
Gujarat High Court · (2014) 3 ACC 791 : (2016) ACJ 120
Motor Vehicles Act, 1988 — Section 145, 145, 146, 146, 147
High Courts24 Jan 2014Partly Allowed
Yusufbhai Hatimbhai Kachwala Vs Municipal Commissioner
Gujarat High Court · (2014) 3 GLH 472 : (2014) 2 GLR 985
Constitution of India, 1950 — Article 10, 14, 16, 21, 226
High Courts24 Jan 2014Dismissed
Hitubha Chandrasinh Zala Vs State of Gujarat and Another
Gujarat High Court · (2014) 01 GUJ CK 0123
Constitution of India, 1950 - Article 226
High Courts24 Jan 2014Dismissed
Jayantilal Gokaldas Thakrar and 6 Others Vs Secretary, Revenue Department and Another
Gujarat High Court · (2014) 01 GUJ CK 0105
Constitution of India, 1950 - Article 226 227