High Courts24 Jan 2014Dismissed
State of Gujarat Vs Saburbhai Umalabhai Mavi
Gujarat High Court · (2014) 141 FLR 460
Industrial Disputes Act, 1947 — Section 2(j), 25F, 25G
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 66 of 71
High Courts24 Jan 2014Disposed Off
In Re: Anil Hospitality Ventures Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0055
Companies Act, 1956 - Section 391 392 393 394
High Courts24 Jan 2014Partly Allowed
General Manager Vs Mafabhai Gandabhai Vanand and Another
Gujarat High Court · (2014) 01 GUJ CK 0053
Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 10 17 35 35(3) 36(2)
High Courts24 Jan 2014Allowed
Employees State Insurance Corp. Vs M J. Textile-Proprietor-Malar J. Shah 2 and Others
Gujarat High Court · (2014) 01 GUJ CK 0043
Civil Procedure Code, 1908 (CPC) - Section 80 96Employees State Insurance Act, 1948 - Section 54A 55A 68 70 74 74
High Courts24 Jan 2014Disposed Off
Special Land Acquisition Officer 2 and Others Vs Chandrasinh Nagjibava Poa Ajitsinh Najibava
Gujarat High Court · (2014) 01 GUJ CK 0042
Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 11 11(1) 18 4 54
High Courts24 Jan 2014Dismissed
Reliance Industries Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · AIR 2014 Guj 113 : (2014) 2 GLR 1749 : (2014) 4 RCR(Civil) 986
Bombay Stamp Act, 1958 — Section 33
High Courts24 Jan 2014Dismissed
Registrar, Births-Death Department Vs State of Gujarat and Another
Gujarat High Court · AIR 2014 Guj 112
High Courts23 Jan 2014
CIT Vs Gujarat Co-op. Milk Marketing Fed. Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0153
Income Tax Act, 1961 - Section 11, 12, 12(3), 12A, 80G
High Courts23 Jan 2014
Commissioner of Income Tax Vs Kajal Exports
Gujarat High Court · (2014) 362 ITR 328
High Courts23 Jan 2014Dismissed
District Panchayat and Another Vs Malek Sikandarkhan Kamubha
Gujarat High Court · (2014) 01 GUJ CK 0120
Industrial Disputes Act, 1947 - Section 25F 25G 25H
High Courts23 Jan 2014Allowed
Asia Brown Bowery Ltd. and Another Vs Presiding Officer and Another
Gujarat High Court · (2014) 01 GUJ CK 0119
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 33(C)(2)
High Courts23 Jan 2014Dismissed
Gangadhara Sahakari Kelavani Mandal Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0118
High Courts23 Jan 2014Allowed
Deputy Executive Engineer Vs Vaghela Bhalabhai Bahubhai
Gujarat High Court · (2014) 01 GUJ CK 0107
High Courts23 Jan 2014
Commissioner of Income Tax Vs Gujarat Co-op. Milk Marketing Federation Ltd.
Gujarat High Court · (2014) 226 TAXMAN 37
High Courts23 Jan 2014Disposed Off
Hajinoormahammed Haji Yusuf Patel Vs Adam Ali Sunni and Others
Gujarat High Court · (2014) 3 GLR 1957
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 16 Rule 1, Order 16 Rule 14
High Courts23 Jan 2014
Mohammed Abbas Vs State of Gujarat
Gujarat High Court · (2014) 71 VST 167
Gujarat Value Added Tax Act, 2003 — Section 27
High Courts23 Jan 2014
Thakkar Trading Co. Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0070
High Courts23 Jan 2014
Commissioner of Income Tax-II Vs Gujarat Co-op. Milk Marketing Federation Ltd.
Gujarat High Court · (2014) 225 TAXMAN 99
Income Tax Act, 1961 — Section 32(1)(iia)
High Courts23 Jan 2014
State of Gujarat Vs Kiritsinh Mahobatsinh Brahmbhatt
Gujarat High Court · (2015) 1 CCR 211 : (2015) 1 Crimes 227 : (2014) 3 GLR 1879
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 114, 383, 385, 387