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Gujarat High Court judgments, 2014

1,415 judgments · page 64 of 71

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High Courts03 Feb 2014

Rajmoti Industries Vs Joint Commissioner of Income Tax

Gujarat High Court · (2014) 363 ITR 467

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High Courts31 Jan 2014Allowed

Mohmmad Salim Vs State of Gujarat and 2 Ors.

Gujarat High Court · (2014) 01 GUJ CK 0134

Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
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High Courts31 Jan 2014Partly Allowed

Gandabhai Chhibabhai @ Gandabhai Khuntabhai Ahir. Vs Balabhai Budhabhai Ahir Since Decd. Through Heirs and 1 Another

Gujarat High Court · (2014) 01 GUJ CK 0133

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High Courts31 Jan 2014

Central Excise Vs Inductotherm India (P.) Ltd.

Gujarat High Court · (2014) 44 GST 201 : (2014) 36 STR 994 : (2014) 76 VST 1

Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G, 4
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High Courts31 Jan 2014Allowed

Dineshbhai Alias Aada Vs State of Gujarat and 2 Ors.

Gujarat High Court · (2014) 01 GUJ CK 0101

Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 380, 454, 457
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High Courts31 Jan 2014Allowed

Kamleshbhai Becharbhai Patel Vs State of Gujarat and 2 Ors.

Gujarat High Court · (2014) 01 GUJ CK 0100

Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
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High Courts31 Jan 2014

Sandeep R. Shukla Vs State of Gujarat and 1 Another

Gujarat High Court · (2014) 01 GUJ CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 323, 498A, 504, 506(2)
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High Courts31 Jan 2014

Pradeep Navinbhai Patel Vs State of Gujarat

Gujarat High Court · (2014) 2 GLH 501

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High Courts31 Jan 2014Allowed

Batukbhai Raghubhai Bharwad Vs State of Gujarat and 1 Another

Gujarat High Court · (2014) 01 GUJ CK 0069

Bombay Police Act, 1951 — Section 56, 60Constitution of India, 1950 — Article 21, 226
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High Courts31 Jan 2014Dismissed

Laxmiben D.O. Nathabha Mafatbhai Patel and Others Vs Dhawal Amrutbhai Patel and Others

Gujarat High Court · AIR 2015 Guj 74

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
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High Courts31 Jan 2014Disposed Off

In Re: Micro Products Pvt. Ltd.

Gujarat High Court · (2014) 01 GUJ CK 0056

Companies Act, 1956 - Section 192 391 392 393 394
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High Courts31 Jan 2014Dismissed

Deputy General Manager Vs Special Land Acquisition Officer 2 and Others

Gujarat High Court · (2014) 01 GUJ CK 0040

Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 11(1) 18 23(1-A) 23(2) 28
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High Courts31 Jan 2014Disposed Off

In Re: Gujarat Road and Infrastructure Company Ltd.

Gujarat High Court · (2014) 01 GUJ CK 0037

Companies Act, 1956 - Section 100 100 101 101 101(2)
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High Courts31 Jan 2014Dismissed

Govabhai Nagjibhai Rabari Vs State of Gujarat

Gujarat High Court · (2014) 01 GUJ CK 0035

Constitution of India, 1950 - Article 14 21 226Criminal Procedure Code, 1973 (CrPC) - Section 268 389(1)Penal Code, 1860 (IPC) - Section 302
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High Courts31 Jan 2014

Abdulsattar R. Mansuri Vs State of Gujarat

Gujarat High Court · (2014) 2 GLH 426 : (2014) 3 GLR 2292

Constitution of India, 1950 — Article 226, 311(2)
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High Courts31 Jan 2014

Daxaben Patel Vs State of Gujarat

Gujarat High Court · (2014) 3 GLH 14

Constitution of India, 1950 — Article 104, 105, 19(2), 21, 32Medical Termination of Pregnancy Act, 1971 — Section 3
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High Courts31 Jan 2014Allowed

Jignesh @ Jigo Hasmukhbhai Rana Vs Commissioner of Police and Others

Gujarat High Court · (2014) 01 GUJ CK 0023

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)Penal Code, 1860 (IPC) - Section 114 379 411 413
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High Courts31 Jan 2014Partly Allowed

Adivasi Vividh Vahan Vayvhar Majoor Kamdar(Bhandhkam) Vs State of Gujarat and 2 Ors.

Gujarat High Court · (2014) 01 GUJ CK 0022

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High Courts31 Jan 2014

Divisional Controller Vs Devji Mesurbhai Chavda and 1 Another

Gujarat High Court · (2014) 01 GUJ CK 0021

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High Courts31 Jan 2014Partly Allowed

Bidaliben Kalabhai Makwana and 1 Another Vs Parsingbhai Kidiabhai Dindor and 3 Ors.

Gujarat High Court · (2014) 01 GUJ CK 0018

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