COURT ARCHIVE

Gujarat High Court judgments, 2014

1,415 judgments · page 69 of 71

High Courts17 Jan 2014Allowed

Asharful Vs State of Gujarat and Others

Gujarat High Court · (2014) 01 GUJ CK 0015

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)Penal Code, 1860 (IPC) - Section 114 120B 356 379 394

High Courts17 Jan 2014Dismissed

State of Gujarat and Others Vs Dr. P.A. Bhatt and Others

Gujarat High Court · (2014) 3 GLR 2035 : (2014) LabIC 2129

Constitution of India, 1950 - Article 14 37 39(d)

High Courts16 Jan 2014

Commissioner of Central Excise and Customs Vs Gujarat Fashions (P.) Ltd.

Gujarat High Court · (2014) 43 GST 615 : (2014) 28 GSTR 510

High Courts16 Jan 2014Dismissed

Managing Trustee Navchetan Education Trust and Another Vs Laljibhai Jivabhai Desai and Others

Gujarat High Court · (2014) 01 GUJ CK 0114

Constitution of India, 1950 - Article 226 227Gujarat Secondary Education Act, 1972 - Section 36 36(1) 36(1)(b) 36(5) 38

High Courts16 Jan 2014Allowed

Saiyead Sirazuddin Kutbuddin Vs State of Gujarat and Another

Gujarat High Court · (2014) 01 GUJ CK 0110

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2) 156(1) 204 482Penal Code, 1860 (IPC) - Section 114 294(b) 405 406 406(2)

High Courts16 Jan 2014

Commissioner of Income Tax Vs Pratapbhai K. Soni

Gujarat High Court · (2014) 361 ITR 201

Income Tax Act, 1961 - Section 142(1) 143 143(2) 158BC

High Courts16 Jan 2014

Tea Land Vs State of Gujarat

Gujarat High Court · (2014) 44 GST 833 : (2014) 69 VST 375

High Courts16 Jan 2014

Rajpipla Social Service Society Vs Collector

Gujarat High Court · (2014) 310 ELT 690 : (2014) 44 GST 449

Central Excises and Salt Act, 1944 — Section 5AConstitution of India, 1950 — Article 226

High Courts15 Jan 2014

CIT Vs Mundra Port and Sez Ltd.

Gujarat High Court · (2014) 01 GUJ CK 0154

Income Tax Act, 1961 - Section 80-IA, 80-IA(4)

High Courts15 Jan 2014

Commissioner of Income Tax Vs Jafari Momin Vikas Co-op. Credit Society Ltd.

Gujarat High Court · (2015) 274 CTR 153 : (2014) 362 ITR 331

Income Tax Act, 1961 — Section 2(24)(viia), 80P, 80P(1), 80P(2), 80P(2)(a)(i)

High Courts15 Jan 2014Dismissed

P.M. Shah Vs State of Gujarat

Gujarat High Court · (2014) 01 GUJ CK 0078

High Courts15 Jan 2014

Oriental Insurance Co. Ltd. Vs Bakunvarba Harisinh Hemantsinh

Gujarat High Court · (2014) 3 ACC 531

Motor Vehicles Act, 1988 — Section 134, 140, 158, 173Penal Code, 1860 (IPC) — Section 304

High Courts15 Jan 2014

Kaushal H. Patel Vs Income Tax Officer

Gujarat High Court · (2014) 365 ITR 383

Income Tax Act, 1961 — Section 68

High Courts15 Jan 2014

Director of Income Tax (Exemption) Vs Sabarmati Ashram Gaushala Trust

Gujarat High Court · (2014) 362 ITR 539 : (2014) 223 TAXMAN 43

Income Tax Act, 1961 - Section 10(23C) 11 12 2(15)

High Courts15 Jan 2014Allowed

Valimamad Jamalbhai Pipalvadia Vs Dy. Executive Engineer and Another

Gujarat High Court · (2014) 141 FLR 456

High Courts13 Jan 2014

Commissioner of Income Tax Vs Odedara Construction

Gujarat High Court · (2014) 362 ITR 338

Income Tax Act, 1961 — Section 68, 69, 69B

High Courts13 Jan 2014

Gyscoal Alloys Ltd. Vs Commissioner of Central Excise-III

Gujarat High Court · (2014) 43 GST 506 : (2014) 35 STR 199

Central Excises and Salt Act, 1944 - Section 11A 11AC

High Courts13 Jan 2014

Commissioner of Income Tax Vs B.M.S. Projects P. Ltd.

Gujarat High Court · (2014) 361 ITR 195

Income Tax Act, 1961 - Section 133(6) 40(a)(ia)

High Courts13 Jan 2014

Kishorebhai Bhikhabhai Virani Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2015) 275 CTR 572 : (2014) 367 ITR 261

Income Tax Act, 1961 — Section 10, 10(38), 115JB, 45, 48

High Courts10 Jan 2014

Commissioner of Income Tax-III Vs Gujarat Narmada Valley Fertilizers Co. Ltd.

Gujarat High Court · (2014) 221 TAXMAN 479

Income Tax Act, 1961 — Section 14A, 260A