High Courts12 Dec 2014
Jyotindra H. Shodhan Vs Income Tax Officer
Gujarat High Court · (2015) 278 CTR 98 : (2015) 229 TAXMAN 299
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 4 of 71
High Courts12 Dec 2014
Commissioner of Income Tax Vs Noble Detective and Security Services Pvt. Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0077
Finance Act, 2003 — Section 36(1)(va)Income Tax Act, 1961 — Section 143(1)(a), 143(2), 145, 145A, 2
High Courts11 Dec 2014
State of Gujarat Vs Gujarat Ambuja Export Limited
Gujarat High Court · (2015) 80 VST 204
Gujarat Value Added Tax Act, 2003 - Section 73(4)
High Courts11 Dec 2014Dismissed
Pepsi Co. India Holdings Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLH 556 : (2015) 2 GLR 1183 : (2016) 1 RCR(Criminal) 485
Constitution of India, 1950 - Article 226 — Criminal Procedure Code, 1973 (CrPC) - Section 482 — Drugs and Cosmetics Act, 1940 - Section 15(3), 25(3) — Insecticides Act, 1968 - Section 24, 24(3) — Prevention of Food Adulteration Act, 1954 - Section 11, 12, 13, 13(1), 13(2) — Seeds Act, 1966 - Section 16(1), 16(2)
High Courts11 Dec 2014
Deputy Commissioner of Income Tax, (Asstt.) Vs Chemstar Organics (India) Pvt. Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0093
Companies Act, 1956 — Section 391Income Tax Act, 1961 — Section 72, 79, 80AB, 80HHC
High Courts11 Dec 2014
Commissioner of Income Tax-I Vs Sahajanand Developers
Gujarat High Court · (2014) 12 GUJ CK 0090
Transfer of Property Act, 1882 — Section 53A
High Courts11 Dec 2014
Kesriben Haribhai Gamar Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLH 107
Constitution of India, 1950 — Article 16(4), 226
High Courts11 Dec 2014
Commissioner of Income Tax Vs Hotel Vaibhav
Gujarat High Court · (2014) 12 GUJ CK 0075
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 75Income Tax Act, 1961 — Section 131(1), 133(6), 142(2), 143(3), 260A
High Courts11 Dec 2014
Alembic Ltd. and Others Vs State Of Gujarat and Others
Gujarat High Court · (2015) 144 FLR 512 : (2015) 2 LLJ 36 : (2015) LLR 391
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)(b), 473, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(2A), 14(2-A), 17
High Courts11 Dec 2014
Oriental Insurance Co. Ltd. Vs Premilaben Nanjibhai Patel
Gujarat High Court · (2014) 12 GUJ CK 0055
Motor Vehicles Act, 1988 — Section 140, 166
High Courts11 Dec 2014
Krishna Screen Art. Vs Commissioner of Central Excise
Gujarat High Court · (2015) 316 ELT 534
High Courts11 Dec 2014Partly Allowed
Patel Bhavesh Vishnubhai Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 726
Constitution of India, 1950 - Article 226Registration of Births and Deaths Act, 1969 - Section 15 25 27 28 29
High Courts11 Dec 2014Allowed
Ghanshyambhai Madavlal Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLH 732
Constitution of India, 1950 - Article 21 226Criminal Procedure Code, 1973 (CrPC) - Section 161 164 173 173(8) 190Evidence Act, 1872 - Section 136 138 145 146 146(1)
High Courts11 Dec 2014Dismissed
Nishant Deshdipak Varma Vs Narendra Damodardas Modi and Others
Gujarat High Court · (2015) 1 GLR 734
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 200 201 202 203 204Penal Code, 1860 (IPC) - Section 114 120B 181 191 193
High Courts10 Dec 2014
C.C.E. & C., Surat-I Vs Shree Jagdamba Dyeing & Printing Mills P. Ltd.
Gujarat High Court · (2015) 317 ELT 419
Central Excises and Salt Act, 1944 — Section 35F
High Courts10 Dec 2014
Vijay Trading Co. Vs Income Tax Officer
Gujarat High Court · (2014) 12 GUJ CK 0057
Income Tax Act, 1961 — Section 143(2), 234B, 68
High Courts10 Dec 2014
Commissioner of Income Tax-II Vs Monarch Dyestuff Industries
Gujarat High Court · (2014) 12 GUJ CK 0056
Income Tax Act, 1961 — Section 143(3), 260A, 28(iii)(c), 28(iv), 80HHC
High Courts10 Dec 2014
Patel Kohlabhai Savsibhai Vs State of Gujarat
Gujarat High Court · (2014) 12 GUJ CK 0038
Constitution of India, 1950 — Article 14, 21, 226, 32
High Courts09 Dec 2014
Rudraksh Builders Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2015) 232 TAXMAN 181
Income Tax Act, 1961 — Section 143(1)(a), 194C
High Courts09 Dec 2014
Deputy Commissioner of Income Tax Vs Gujarat Narmada Valley Fertilizers Co. Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0121
Income Tax Act, 1961 — Section 142(1), 143 (2), 143(2), 28, 30