High Courts09 Dec 2014
Mahnedara R. Patel (HUF) Vs Income Tax Officer
Gujarat High Court · (2015) 231 TAXMAN 445
Income Tax Act, 1961 - Section 132, 132(4), 139(1), 143(1), 143(3)
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 5 of 71
High Courts09 Dec 2014
Ashapuri Metals Pvt. Ltd. Vs Commissioner of Customs
Gujarat High Court · (2015) 323 ELT 732
High Courts09 Dec 2014
Commissioner of Income Tax Vs Bharat Hiralal Popat
Gujarat High Court · (2014) 12 GUJ CK 0088
High Courts09 Dec 2014
Ashirvad Yarns Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 12 GUJ CK 0079
Income Tax Act, 1961 — Section 142(1), 143(2), 145
High Courts09 Dec 2014
Indsur Global Ltd. Vs Addl. Commr. of Service Tax
Gujarat High Court · (2015) 51 GST 557 : (2015) 38 STR 14
Finance Act, 1994 — Section 76, 77, 78, 79, 80
High Courts09 Dec 2014
Commissioner Central Excise and Customs Vs New Kishan Cement Private Limited
Gujarat High Court · (2015) 319 ELT 39
High Courts09 Dec 2014
Vijay Proteins Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2014) 12 GUJ CK 0069
Income Tax Act, 1961 — Section 132(4), 143(3), 145(2), 256(1), 271(1)(c)
High Courts09 Dec 2014
Commissioner of Income Tax Vs Digvijay Cement Co. Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0054
High Courts09 Dec 2014
Maneklal Dhanjibhai Sharma Vs Kirtikumar Babulal Jareja
Gujarat High Court · (2014) 12 GUJ CK 0023
High Courts08 Dec 2014Dismissed
Premilaben and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1369
Constitution of India, 1950 - Article 226 — Gujarat Co-operative Societies Act, 1961 - Section 108, 170 — Land Acquisition Act, 1894 - Section 11, 16, 18, 3(f), 4
High Courts08 Dec 2014Dismissed
State of Gujarat Vs Virabhai Dadubhai Likheda
Gujarat High Court · (2015) 3 CCR 287 : (2015) CriLJ 1653 : (2015) 4 Crimes 61 : (2015) 3 RCR(Criminal) 219
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)
High Courts08 Dec 2014
Commissioner of Income Tax Vs Kherani Paper Mills (P) Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0053
Income Tax Act, 1961 — Section 143(2), 158BB, 158BC, 182, 256(1)
High Courts08 Dec 2014
Vishal Malleables Ltd. Vs Reserve Bank of India
Gujarat High Court · (2014) 12 GUJ CK 0052
Constitution of India, 1950 — Article 19[1)[g)
High Courts08 Dec 2014
Gujchem Distillers India Ltd. Vs Union of India
Gujarat High Court · (2014) 12 GUJ CK 0022
Industries (Development and Regulation) Act, 1951 — Section 18G
High Courts05 Dec 2014Partly Allowed
Bhikubhai Ramanbhai Dave and Others Vs Chief Executive Officer and Vice Chairman and Others
Gujarat High Court · (2015) 145 FLR 317
Constitution of India, 1950 - Article 226
High Courts05 Dec 2014
United Phosphorus Ltd. Vs Additional Commissioner of Income Tax
Gujarat High Court · (2015) 230 TAXMAN 596
Customs Act, 1962 - Section 75
High Courts05 Dec 2014
Commissioner of Income Tax (TDS) Vs Oil and Natural Gas Corporation (India) Ltd.
Gujarat High Court · (2015) 277 CTR 280
Income Tax Act, 1961 - Section 10, 10(14), 10(14)(i), 115, 115WA
High Courts05 Dec 2014
Commissioner Vs Vodafone Essar Gujarat Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0029
Central Excises and Salt Act, 1944 — Section 35C(2A)
High Courts04 Dec 2014
Commissioner of Income Tax Vs Harsiddh Specific Family Trust
Gujarat High Court · (2015) 230 TAXMAN 613
Companies Act, 1956 - Section 617 — Income Tax Act, 1961 - Section 288, 32, 32A, 32A(6), 32AB — National Bank for Agriculture and Rural Development Act, 1981 - Section 3 — Tea Act, 1953 - Section 4
High Courts04 Dec 2014
Commissioner of Income Tax Vs Mysore Fine Agarbati
Gujarat High Court · (2014) 12 GUJ CK 0060
Income Tax Act, 1961 — Section 143(3), 260A, 28, 80HHC, 80HHC(1)