COURT ARCHIVE

Gujarat High Court judgments, 2014

1,415 judgments · page 7 of 71

High Courts02 Dec 2014

Commissioner Vs Fact Paper Mill Ltd.

Gujarat High Court · (2015) 322 ELT 283

High Courts02 Dec 2014

Commissioner of Income Tax Vs Cama Hotels Limited

Gujarat High Court · (2015) 2 GLH 709 : (2015) 235 TAXMAN 206

High Courts01 Dec 2014

Joint Commissioner of Income Tax Vs Parshwanath Housing Financing Corpn. Ltd.

Gujarat High Court · (2015) 231 TAXMAN 431

Civil Procedure Code, 1908 (CPC) - Section 34, 36(1), 37 — Income Tax Act, 1961 - Section 5

High Courts01 Dec 2014Dismissed

Purshottamdas Somabhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1034

Constitution of India, 1950 - Article 19(1)(g), 226 — Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(3), 10(4), 10(5), 10(6), 20

High Courts01 Dec 2014Allowed

Dhirubhai Kalabhai Singhal Vs State of Gujarat and Others

Gujarat High Court · (2015) 1 GLH 669

Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 199, 199(2), 2(u), 225, 24Penal Code, 1860 (IPC) — Section 302

High Courts01 Dec 2014Dismissed

Rambhai Hirabhai Vadhiya Vs State of Gujarat

Gujarat High Court · (2015) 2 GLR 1320

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 165, 231, 233, 233(3)Evidence Act, 1872 — Section 138

High Courts01 Dec 2014Dismissed

Mukeshbhai Ishwarbhai Prajapati Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 Crimes 302 : (2015) 2 GLR 1056

Constitution of India, 1950 - Article 227 — Criminal Procedure Code, 1973 (CrPC) - Section 177, 182(1), 184, 219, 220 — Evidence Act, 1872 - Section 137, 165 — Negotiable Instruments Act, 1881 - Section 138, 142, 143, 143, 143

High Courts01 Dec 2014Dismissed

Tushar Haribhai Gondalia and Others Vs State of Gujarat

Gujarat High Court · (2015) 1 GLH 721

Constitution of India, 1950 - Article 227 — Criminal Procedure Code, 1973 (CrPC) - Section 151, 161, 164 — Dowry Prohibition Act, 1961 - Section 4, 7 — Penal Code, 1860 (IPC) - Section 114, 304B, 306, 417, 498A

High Courts01 Dec 2014

Naranbhai Rajabhai Bheda Vs State of Gujarat and Others

Gujarat High Court · (2015) CriLJ 956

High Courts01 Dec 2014

Sushil Kumar Maloo Vs Guajrat Raffia Industries Ltd.

Gujarat High Court · (2015) 145 FLR 1071 : (2015) 1 GLR 816 : (2015) LabIC 1057 : (2015) 2 LLJ 317 : (2015) 3 LLN 401

Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 2, 2(e), 4

High Courts01 Dec 2014

Prashant Proteins Ltd. Vs Dy. Commissioner of Income Tax

Gujarat High Court · (2014) 12 GUJ CK 0048

Income Tax Act, 1961 — Section 143(3), 260A, 28(iiia), 80HHC, 80HHC

High Courts01 Dec 2014

Dy. Commissioner of Income Tax Vs Gujarat Narmada Valley Fertilizers Co. Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0046

Income Tax Act, 1961 — Section 143(1)(a), 143(3), 37(1)

High Courts01 Dec 2014

Ganpatsinh Dhirsinh Dodia Vs The Sub-Provisional Officer

Gujarat High Court · (2015) 146 FLR 222 : (2015) LabIC 1124 : (2015) 2 LLJ 297

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(j), 25(f)

High Courts01 Dec 2014

Pravin Ramjibhai Makwana Vs Mahila Samakhya Soceity

Gujarat High Court · (2015) 145 FLR 1067 : (2015) 1 GLR 854 : (2015) LabIC 1121 : (2015) 2 LLJ 329

Constitution of India, 1950 — Article 227

High Courts01 Dec 2014

General Manager Vs Dhanjibhai Hargovinddas

Gujarat High Court · (2014) 12 GUJ CK 0027

Land Acquisition Act, 1894 — Section 11, 18, 4(1), 6

High Courts01 Dec 2014

Chalthan Vibhag Khand Vs Income Tax Officer

Gujarat High Court · (2014) 12 GUJ CK 0026

Income Tax Act, 1961 — Section 194C, 201(1)

High Courts01 Dec 2014

Vadilal Ice Cream Vs Upendra Chinubhai Patel Navbharat Gen. Mazdoor Sangh

Gujarat High Court · (2015) 146 FLR 296 : (2015) LabIC 931 : (2015) 2 LLJ 391

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(F), 25F

High Courts01 Dec 2014

Bhaktiprasad Nagori Timber and Plywood Pvt. Ltd. Vs Asstt. C.I.T.

Gujarat High Court · (2014) 12 GUJ CK 0019

Income Tax Act, 1961 — Section 145, 271(1)(c), 44AB

High Courts01 Dec 2014

Commissioner of Income Tax Vs Bhavani Forge P. Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0018

Income Tax Act, 1961 — Section 80I, 80IA

High Courts01 Dec 2014

National Insurance Company Limited Vs Jyotikaben

Gujarat High Court · (2014) 12 GUJ CK 0015