High Courts24 Nov 2014
The Jt. C.I.T. Vs Kevin Enterprise
Gujarat High Court · (2014) 11 GUJ CK 0029
Income Tax Act, 1961 — Section 142(1), 143(1)(a), 143(2)
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 9 of 71
High Courts24 Nov 2014
Dy. C.I.T. Vs Lakhanpal National Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0028
Income Tax Act, 1961 — Section 143(2), 44AB, 80I
High Courts24 Nov 2014Partly Allowed
Madhavi Sandip Patel Vs Registrar, Birth and Death Department
Gujarat High Court · (2015) 2 GLR 1416
Constitution of India, 1950 - Article 226Registration of Births and Deaths Act, 1969 - Section 15 25 29 31 8
High Courts21 Nov 2014
Dakshin Gujarat Vij Company Ltd. Vs Amardeep Association
Gujarat High Court · (2014) 11 GUJ CK 0033
Companies Act, 1956 — Section 391, 394Electricity Act, 2003 — Section 126, 173, 174, 181, 181[2)[x)General Clauses Act, 1897 — Section 6, 6(c)
High Courts20 Nov 2014
Anita Exports Vs Union of India
Gujarat High Court · (2015) 320 ELT 743 : (2015) 34 GSTR 386
Central Excises and Salt Act, 1944 - Section 11B — Constitution of India, 1950 - Article 226, 32 — Customs Act, 1962 - Section 111(d), 111(m), 112(a), 125(1), 27 — Special Economic Zones Act, 2005 - Section 51
High Courts20 Nov 2014
Bidyut Baran Nath Vs Union of India and Others
Gujarat High Court · (2015) LabIC 943
High Courts20 Nov 2014
Essar Oil Limited Vs United India Insurance Company Limited
Gujarat High Court · (2014) 11 GUJ CK 0018
Arbitration Act, 1940 — Section 18, 41Arbitration and Conciliation Act, 1996 — Section 17, 22, 34, 36, 37Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 21 Rule 21, Order 31 Rule 1, Order 37 Rule 1, Order 38 Rule 5
High Courts19 Nov 2014Allowed
Jitendra Kumar Hemantlal Aswani Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 1537 : (2015) 3 Crimes 599 : (2015) 2 GLH 528 : (2015) 2 GLR 935 : (2015) 3 RCR(Criminal) 530
Criminal Procedure Code, 1973 (CrPC) - Section 451, 452 — Penal Code, 1860 (IPC) - Section 114, 379, 395, 397, 412
High Courts19 Nov 2014
Kayyum Babubhai Shaikh Vs Police Commissioner and Others
Gujarat High Court · (2015) 1 GLR 394
Arms Act, 1959 — Section 25, 25(1)Constitution of India, 1950 — Article 21Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3
High Courts19 Nov 2014
Asstt. CIT Vs Moti Polymers Pvt. Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0063
Income Tax Act, 1961 — Section 260A, 80HH, 80HHA, 80I, 80I
High Courts18 Nov 2014
Jyoti Estate Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 229 TAXMAN 404
Income Tax Act, 1961 — Section 22, 22, 23, 24, 25
High Courts18 Nov 2014
Asstt. C.I.T. Vs Emtici Engineering Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0057
Income Tax Act, 1961 — Section 143(3), 256(2), 260A
High Courts18 Nov 2014
Bilag Industries Pvt. Ltd. Vs Desh Raj Commissioner of Income Tax
Gujarat High Court · (2014) 11 GUJ CK 0030
Income Tax Act, 1961 — Section 143(3), 148, 263, 263(1), 80HHC
High Courts18 Nov 2014
Oriental Insruance Co. Ltd. Vs Liladhar Hirji Dama
Gujarat High Court · (2014) 11 GUJ CK 0019
High Courts18 Nov 2014
The Sandesh Ltd. Vs Dy. Commissioner of Income Tax
Gujarat High Court · (2014) 11 GUJ CK 0010
Sales of Goods Act, 1930 — Section 12, 19, 20, 20, 21
High Courts17 Nov 2014
Dy. C.I.T Vs Gujarat Filaments Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0062
Companies Act, 1956 — Section 205Income Tax Act, 1961 — Section 115J, 115J, 115J(1A), 143(1), 143(3)
High Courts17 Nov 2014
Maharashtra Packaging Vs Income Tax Officer
Gujarat High Court · (2014) 11 GUJ CK 0061
Income Tax Act, 1961 — Section 143(3), 260A, 68
High Courts17 Nov 2014
Torrent Laboratories Ltd. Vs Dy. C.I.T.
Gujarat High Court · (2015) 229 TAXMAN 207
Income Tax Act, 1961 — Section 143(1)(a), 45, 48, 48(1), 48(1)(b)
High Courts17 Nov 2014
Shri Soneshware Cold Storage Vs Asst. C.I.T.
Gujarat High Court · (2015) GLH 2 615
Income Tax Act, 1961 — Section 143(3), 28, 29, 30, 31