High Courts17 Nov 2014
Jt. C.I.T. Vs United Phosphorous Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0058
Income Tax Act, 1961 — Section 143(1)(a), 32(1), 34(1), 36(1)(iii)
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 10 of 71
High Courts17 Nov 2014
Shankarbhai Mohanbhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0040
High Courts17 Nov 2014
C.I.T.-II Vs Emtici Engineering Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0025
Income Tax Act, 1961 — Section 143(3), 256(2), 260A
High Courts17 Nov 2014
Hemlataben Jaydeokumar Nayak Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Nov 2014
Gujarat State Plastic Manufacturers Association Vs Union of India
Gujarat High Court · (2014) 11 GUJ CK 0009
High Courts17 Nov 2014
New India Assurance Co. Ltd. Vs Kalabhai Maganbhai Koli and Others
Gujarat High Court · (2016) GLH 1 68
Civil Procedure Code, 1908 (CPC) - Section 11Motor Vehicles Act, 1988 - Section 140 141 144 147(1) 147(2)
High Courts17 Nov 2014Allowed
State of Gujarat Vs Bharatsingh Govubha Jadeja and Others
Gujarat High Court · (2015) 1 GLR 751
Criminal Procedure Code, 1973 (CrPC) - Section 209 225 24 25-A 313Evidence Act, 1872 - Section 113A 113-APenal Code, 1860 (IPC) - Section 107 108 114 148 149
High Courts15 Nov 2014Allowed
Oriental Insurance Co. Ltd. Vs Nishit Kiritkumar Raval and Others
Gujarat High Court · (2015) 2 GLH 715
Motor Vehicles Act, 1988 - Section 95
High Courts14 Nov 2014
Consumer Education and Research Society Vs Municipal Commissioner and Others
Gujarat High Court · AIR 2015 Guj 54
High Courts14 Nov 2014
Commissioner of Income Tax Vs Harishbhai J. Lakhani
Gujarat High Court · (2014) 11 GUJ CK 0055
High Courts14 Nov 2014
Commissioner of Income Tax Vs Ramniklal Popatlal Kakkad
Gujarat High Court · (2014) 11 GUJ CK 0054
Income Tax Act, 1961 — Section 139, 142(1), 148
High Courts14 Nov 2014
Bharatbhai J. Vyas Vs Income Tax Officer
Gujarat High Court · (2014) 11 GUJ CK 0052
Income Tax Act, 1961 — Section 143, 143(1)(a), 32, 32(1)(ii), 36(1)(vii)
High Courts14 Nov 2014
Abhay Associates Vs Income Tax Officer
Gujarat High Court · (2014) 11 GUJ CK 0051
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2)
High Courts14 Nov 2014
Jignesh Dhirendrabhai Goswami Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0045
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 164, 164A, 173Penal Code, 1860 (IPC) — Section 363, 366
High Courts14 Nov 2014
C.I.T. Vs Manjulaben M. Unadkat
Gujarat High Court · (2014) 11 GUJ CK 0035
Income Tax Act, 1961 — Section 143(3), 147, 148, 230(A)(i), 55A
High Courts14 Nov 2014
Rickman Aluminium Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2014) 11 GUJ CK 0012
Income Tax Act, 1961 — Section 142(1), 143(1)(a), 143(2), 148, 154
High Courts14 Nov 2014
Madhuben Maheshbhai Patel Vs Joseph Francis Mewan and Others
Gujarat High Court · (2015) 2 GLH 499
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 1, Order 22 Rule 22, Order 22 Rule 3, Order 23 Rule 3Legal Representatives Suits Act, 1855 - Section 1Motor Vehicles Act, 1988 - Section 140 144 155 158 158(6)
High Courts13 Nov 2014
Arvindbhai Maganlal Master and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLH 149
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120-B, 34, 403, 405, 406
High Courts13 Nov 2014
Commissioner of Income Tax Vs Gujarat Automotive Gears Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0056
Income Tax Act, 1961 — Section 80HHC, 80HHC(3)
High Courts13 Nov 2014
Devshi Karsan Singhal Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0043