High Courts13 Nov 2014
The Commissioner of Income Tax Vs Rajratna Metal Industries (P) Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0036
Income Tax Act, 1961 — Section 80HHC, 80HHC(3)
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 11 of 71
High Courts13 Nov 2014
Mehta Housing Finance Ltd. Vs Jt. C.I.T.
Gujarat High Court · (2014) 11 GUJ CK 0021
Companies Act, 1956 — Section 143(3), 209, 69
High Courts12 Nov 2014
Commissioner of Central Excise & Customs Vs Surat Tennis Club
Gujarat High Court · (2015) 50 GST 25
Finance Act, 1994 — Section 65(105)(zzze), 65(25a), 66, 73(1)
High Courts12 Nov 2014
Commissioner of Customs, Kandla Vs Link Enterprise
Gujarat High Court · (2015) 315 ELT 359
Customs Act, 1962 — Section 6
High Courts12 Nov 2014
Pepco Fabrics Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 322 ELT 280
High Courts11 Nov 2014
Commissioner of Income Tax Rajkot-III Vs Pujya Shri Jalarambapa and Matushri Virbaima Charitable Trust
Gujarat High Court · (2014) 11 GUJ CK 0050
Income Tax Act, 1961 — Section 10, 10(23), 11, 11(1), 11(1)(d)
High Courts11 Nov 2014
Puransingh M. Verma Vs The C.I.T.
Gujarat High Court · (2015) 230 TAXMAN 470
Constitution of India, 1950 — Article 366(1)Income Tax Act, 1961 — Section 10, 10(1), 148, 2(1), 2(1)(A)
High Courts11 Nov 2014
Mundra International Container Terminal Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 11 GUJ CK 0046
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 147, 148
High Courts11 Nov 2014
Adam B. Chaki Vs Assistant Inspector General of Forest
Gujarat High Court · (2014) 11 GUJ CK 0042
High Courts11 Nov 2014
Amrut Tubwell Company Vs Asstt. C.I.T.
Gujarat High Court · (2015) 275 CTR 86 : (2015) 234 TAXMAN 756
High Courts11 Nov 2014
K. Khodidas Patel Specific Family Trust Vs A.C.I.T.
Gujarat High Court · (2014) 11 GUJ CK 0013
Income Tax Act, 1961 — Section 143(3), 215, 28, 30, 31
High Courts10 Nov 2014
Vijay Singh Jabbarsingh Gohil Vs Union of India
Gujarat High Court · (2015) 315 ELT 591
Customs Act, 1962 — Section 114(i)
High Courts10 Nov 2014
Tulip Lamkraft Pvt. Ltd. Vs Commissioner of Central Excise
Gujarat High Court · (2015) 316 ELT 417 : (2015) 50 GST 195
High Courts10 Nov 2014
Dy. C.I.T. (Asstt.) Vs Ahmedabad Advance Mills Ltd.
Gujarat High Court · (2014) 369 ITR 326
Income Tax Act, 1961 — Section 142(1), 41(1)
High Courts10 Nov 2014
Commissioner of Income Tax-II Vs Panasonic Energy India Co. Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0049
Income Tax Act, 1961 — Section 147, 271(1)(c), 80HHC
High Courts10 Nov 2014
Asstt. C.I.T. Vs Geera Finance Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0038
Income Tax Act, 1961 — Section 143(3), 147, 217, 68
High Courts07 Nov 2014Dismissed
State of Gujarat Vs Visheshbhai Kali Chhaganbhai Gangavane
Gujarat High Court · (2015) 1 GLH 444
Constitution of India, 1950 - Article 227 — Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 164, 313 — Evidence Act, 1872 - Section 114, 145, 164, 61, 63 — Penal Code, 1860 (IPC) - Section 201, 302, 364(A)
High Courts07 Nov 2014
Shweta Park Co-Op. Hsg. Society Ltd. Vs Union of India
Gujarat High Court · (2015) 316 ELT 46
Gujarat Co-operative Societies Act, 1961 — Section 22
High Courts07 Nov 2014
C.I.T Vs Arvind Mills Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0047
Income Tax Act, 1961 — Section 143(3), 256(1), 30, 31, 32
High Courts07 Nov 2014
Harumal Jhumromal Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0044
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 26, 27, 3, 6