High Courts16 Oct 2014
Bipinchandra K. Bhatia Vs Dy. C.I.T.
Gujarat High Court · (2014) 10 GUJ CK 0019
Income Tax Act, 1961 — Section 158BC, 158BFA(1), 28, 37(1)
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 13 of 71
High Courts16 Oct 2014
Mitsu Industries Ltd. Vs Dy. C.I.T.
Gujarat High Court · (2014) 10 GUJ CK 0011
Income Tax Act, 1961 — Section 271, 271(1)(c), 271(i)(c), 271(i)(iii)
High Courts15 Oct 2014
Shanti Infra Developers Vs Vedshala Astronomical Observatory
Gujarat High Court · (2014) 10 GUJ CK 0023
Bombay Public Trusts Act, 1950 — Section 36, 36(1)(b), 50Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) — Section 114, 406, 420, 467, 471
High Courts15 Oct 2014Partly Allowed
Sonaben and Others Vs Abhram Alarakha and Others
Gujarat High Court · (2015) 4 ACC 35 : (2015) 1 GLR 744
High Courts14 Oct 2014
Empire Pumps Pvt. Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2015) 2 GLH 35
Income Tax Act, 1961 — Section 143(3), 288, 33B, 80HH, 80HHA
High Courts13 Oct 2014
Shabbir Ali Mohammed Khalifa Vs Union of India and Others
Gujarat High Court · (2015) 2 GLH 99
Constitution of India, 1950 - Article 14, 299, 299(1), 299(12) — Government of India Act, 1935 - Section 175(3) — Land Acquisition Act, 1894 - Section 4, 6
High Courts13 Oct 2014
Vishnubhai A. Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 77 VST 515
Gujarat Sales Tax Act, 1969 — Section 21, 9(2)Gujarat Value Added Tax Act, 2003 — Section 100, 100(2)(b), 16, 21, 23
High Courts13 Oct 2014
State of Gujarat Vs Altaf and Others
Gujarat High Court · (2015) CriLJ 885
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 312, 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 504
High Courts13 Oct 2014
Commissioner of Central Excise Vs Cosmos Denim
Gujarat High Court · (2015) 50 GST 59
Central Excises and Salt Act, 1944 — Section 35C(2A)
High Courts13 Oct 2014
Shubha Bharti Vs General Manager, Bank of Baroda
Gujarat High Court · (2015) 145 FLR 142 : (2014) 4 LLJ 570
Constitution of India, 1950 — Article 226
High Courts13 Oct 2014
Kodarbhai Nathubhai Vs Deputy Collector
Gujarat High Court · (2014) 10 GUJ CK 0035
Land Acquisition Act, 1894 — Section 11, 18, 4, 6
High Courts13 Oct 2014
Siddharajsinh Mahavirsinh Chudasma Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0033
High Courts10 Oct 2014
Vaibhav Auto Industries Vs Union of India
Gujarat High Court · (2015) 320 ELT 58
Central Excises and Salt Act, 1944 - Section 35F
High Courts10 Oct 2014Allowed
Ratishbhai D. Ramani Vs State of Gujarat and Others
Gujarat High Court · (2015) ALLMR(Cri) 233 : (2016) 1 BC 194 : (2015) 3 Crimes 297 : (2015) 1 GLR 848
Criminal Procedure Code, 1973 (CrPC) - Section 482 — Negotiable Instruments Act, 1881 - Section 138, 141
High Courts10 Oct 2014
Pranlal N. Soni Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0025
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 14, 21, 226, 32
High Courts09 Oct 2014
Sweta Sales Corporation Vs Union of India and Others
Gujarat High Court · (2015) 77 VST 252
Central Excises and Salt Act, 1944 — Section 14, 37CFinance Act, 1994 — Section 82Finance Act, 2013 — Section 105, 106, 106(2), 106(2)(a), 106(2)(a)(ii)
High Courts09 Oct 2014
Sweta Sales Corporation Vs Union of India
Gujarat High Court · (2015) 37 STR 167
Central Excises and Salt Act, 1944 — Section 14, 37CFinance Act, 1994 — Section 82Finance Act, 2013 — Section 105, 106, 106(2), 106(2)(a), 106(2)(a)(II)
High Courts09 Oct 2014
Sanjayraj Hotels and Resorts Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 37 STR 970