High Courts04 Dec 2014
Bipinchandra K. Bhatia Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2014) 12 GUJ CK 0051
Income Tax Act, 1961 — Section 209A, 212, 271(1)(c), 273(2)(a)
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 6 of 71
High Courts04 Dec 2014
Commissioner of Income Tax Vs Gokul Metalizers Pvt. Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0050
Income Tax Act, 1961 — Section 143(1), 143(2), 145, 80C, 80G
High Courts04 Dec 2014
Shreeji Surface Coatings Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 320 ELT 764
Central Excises and Salt Act, 1944 — Section 11A, 11ACConstitution of India, 1950 — Article 14, 19, 19(1)(g), 19(2)
High Courts04 Dec 2014
Commissioner of Income Tax-III Vs Hiralal Industries
Gujarat High Court · (2014) 12 GUJ CK 0025
High Courts04 Dec 2014
Precision Fasteners Ltd. Vs Commissioner of Central Excise
Gujarat High Court · (2015) 316 ELT 595
Central Excises and Salt Act, 1944 — Section 11A, 11ACConstitution of India, 1950 — Article 14, 19, 19(1)(g), 19(2)
High Courts04 Dec 2014
Vedica Procon P. Ltd. Vs Balleshwar Greens P. Ltd. and Others
Gujarat High Court · (2015) 192 CompCas 228 : (2016) 1 CompLJ 274
Constitution of India, 1950 - Article 137Criminal Procedure Code, 1973 (CrPC) - Section 151 482
High Courts04 Dec 2014Allowed
Rama Natha Gadhavi Vs Income Tax Officer
Gujarat High Court · (2017) 393 ITR 590
Income Tax Act, 1961 - Section 271(1)(c)
High Courts03 Dec 2014
Vijaysinh Vs State of Gujarat and Others
Gujarat High Court · AIR 2015 Guj 83 : (2015) 2 GLH 132 : (2015) 1 GLR 703 : (2015) 3 RCR(Criminal) 356
Constitution of India, 1950 - Article 22, 226, 32
High Courts03 Dec 2014
Mitalben Hasmukhbai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 1182
Penal Code, 1860 (IPC) — Section 114, 323, 366, 395, 506(2)
High Courts03 Dec 2014
Asst. Commr. of Income Tax Vs VXL India Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0049
Income Tax Act, 1961 — Section 143(1)(a), 143(3), 260A, 30, 31
High Courts03 Dec 2014
All Gujarat Jaher Bhandhkam Majoor Mandal Vs State of Gujarat
Gujarat High Court · (2014) 12 GUJ CK 0028
Constitution of India, 1950 — Article 226
High Courts03 Dec 2014
A.C.I.T. Vs VXL (India) Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0024
Income Tax Act, 1961 — Section 143(1)(a), 143(2), 143(3), 260A
High Courts03 Dec 2014
Commissioner of Income Tax Vs Orpat Charitable Trust
Gujarat High Court · (2014) 12 GUJ CK 0017
Income Tax Act, 1961 — Section 11, 11(1)(a), 11(5), 13(1)(d)
High Courts03 Dec 2014
Shantaben Motiram Nai Vs Govindbhai Mangaldas Valand
Gujarat High Court · (2014) 12 GUJ CK 0014
High Courts03 Dec 2014
Ramabhai Maljibhai Parmar Vs Special Land Acquisition Officer
Gujarat High Court · (2015) 2 GLR 1080
Land Acquisition Act, 1894 — Section 11, 18, 28A, 4Legal Services Authorities Act, 1987 — Section 20, 21Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Dec 2014Partly Allowed
Jagdishbhai Amratlal Shah Vs Jigneshkumar Dineshbhai Bhoi and Others
Gujarat High Court · (2015) 2 GLH 679
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i)
High Courts02 Dec 2014
Commissioner of Income Tax Vs Cama Hotels Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0047
Income Tax Act, 1961 — Section 143(3), 260A
High Courts02 Dec 2014
Commissioner of Income Tax Vs Arvindbhai Maniar Charitable Foundation
Gujarat High Court · (2014) 12 GUJ CK 0045
Income Tax Act, 1961 — Section 10, 10(23), 11, 11(1), 11(1)(d)
High Courts02 Dec 2014
Yusuf Ibrahim Mohammed Lokhat Vs State of Gujarat
Gujarat High Court · (2014) 12 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 361Prohibition of Child Marriage Act, 2006 — Section 10, 11, 9
High Courts02 Dec 2014
C.I.T. Vs Shri Gopal Gram Seva Sahakari Mandli Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0020
Banking Regulation Act, 1949 — Section 51Companies Act, 1956 — Section 617Income Tax Act, 1922 — Section 34, 60