High Courts14 Mar 1985
Karsan Hira Vadhia Vs K.S. Dilipsinhji, Addl. Secretary to Government of India and Others
Gujarat High Court · (1985) 2 GLR 952
COURT ARCHIVE
Gujarat High Court judgments, 1985
312 judgments · page 13 of 16
High Courts12 Mar 1985
National Insurance Co. Vs Punabhai Zerabhai Koli
Gujarat High Court · (1986) ACJ 215 : (1985) 2 GLR 263
Motor Vehicles Act, 1939 — Section 95
High Courts12 Mar 1985
Shambhuprasad Chhotalal Raval Since deceased through is appointed successor Gunvantlal S. Trivedi Vs Madhsudan Girdharlal Achariya and Others
Gujarat High Court · (1985) 2 GLR 907
Bombay Public Trusts Act, 1950 — Section 22, 22, 72Limitation Act, 1963 — Section 10
High Courts12 Mar 1985
National Insurance Company Vs Punabhai Zerabhai Koli
Gujarat High Court · (1985) 2 ACC 238
Motor Vehicles Act, 1939 — Section 95, 95
High Courts12 Mar 1985
Kiritkumar Kantilal Malani and Others Vs State of Gujarat and Others
Gujarat High Court · (1985) 2 GLR 1077
Constitution of India, 1950 — Article 133, 309Gujarat Sales Tax Department (Condition of Service Relating to Sales Tax Officers Examination) Rules, 1967 — Rule 4, 4, 7
High Courts12 Mar 1985
National Insurance Co. Ltd. Vs Punabhai Zerabhai Koli and Others
Gujarat High Court · (1986) 2 ACC 253 : (1985) 2 GLR 871
Motor Vehicles Act, 1939 — Section 95, 95
High Courts11 Mar 1985
Somabhai Ruvabhai Gamit Vs Ayyubbhai Mustufabhal Sheikh
Gujarat High Court · (1985) 2 ACC 78 : (1987) ACJ 666
High Courts11 Mar 1985
Commissioner of Income Tax Vs Vallabhdas Manjibhai Commissioner of Income Tax Vs Ratanlal Manchharam Commissioner of Income Tax Vs Jayantilal Jaikishandas
Gujarat High Court · (1986) 51 CTR 379 : (1987) 163 ITR 59
Income Tax Act, 1961 — Section 64, 64(1)
High Courts08 Mar 1985
Shree Prakash Textiles (Guj.) P. Ltd. Vs Union of India and Others
Gujarat High Court · (1987) 13 ECC 30 : (1987) 11 ECR 275 : (1987) 27 ELT 393
High Courts04 Mar 1985
Commissioner of Income Tax Vs Shri Digvijay Cement Company Ltd.
Gujarat High Court · (1986) 53 CTR 274 : (1986) 159 ITR 253
Income Tax Act, 1961 — Section 35, 37(1), 80M
High Courts04 Mar 1985
Amit Processors Pvt. Ltd. Vs Union of India and Others
Gujarat High Court · (1985) 6 ECC 211 : (1986) 6 ECR 46 : (1985) 21 ELT 24
Central Excise Rules, 1944 — Rule 10, 10(1), 10(2), 11Khadi and other Handloom Industries Development (Additional Excise Duty on Cloth) Act, 1953 — Section 3, 5
High Courts04 Mar 1985
Bai Vana and Others Vs Pavansingh Harisingh Chauhan and Others
Gujarat High Court · (1985) 2 ACC 32
High Courts04 Mar 1985
The United India Fire and General Insurance Co. Ltd. Vs Ismail Alibhai Sapa and Others
Gujarat High Court · (1986) 1 ACC 66
High Courts04 Mar 1985
Gujarat Video Association and Others Vs State of Gujarat
Gujarat High Court · (1985) 2 GLR 806
Constitution of India, 1950 — Article 133, 14Gujarat Cinemas (Regulation of Exhibition by Video) Rules, 1984 — Rule 13, 13(1), 13(2), 19Gujarat Entertainment Tax (Amendment) Act, 1984 — Section 6A
High Courts04 Mar 1985
Tribhovandas Vithaldas Vs Commissioner of Income Tax
Gujarat High Court · (1986) 159 ITR 236
Income Tax Act, 1961 — Section 254
High Courts01 Mar 1985
B.N. Vyas (Guardian of Minor, B.B. Vyas) Vs Commissioner of Income Tax
Gujarat High Court · (1986) 159 ITR 141
Income Tax Act, 1961 — Section 2(14), 263, 45, 48, 49
High Courts28 Feb 1985
Rameshgiri Dolatgiri Vadala (Dari) and Others Vs Ramji Nathabhai and Others
Gujarat High Court · (1985) 2 ACC 387
High Courts27 Feb 1985
General Insurance Society Ltd. Vs Minalben and Others
Gujarat High Court · (1987) ACJ 617 : (1988) 64 CompCas 683
Motor Vehicles Act, 1939 — Section 96
High Courts27 Feb 1985
The General Insurance Society Ltd. Vs Minalben and Others
Gujarat High Court · (1986) 1 ACC 33 : (1987) ACJ 617
Motor Vehicles Act, 1939 — Section 96(2), 96(2)
High Courts27 Feb 1985
Captocaps Private Limited Vs Union of India and Another
Gujarat High Court · (1986) 10 ECC 167 : (1986) 24 ELT 19
Constitution of India, 1950 — Article 227