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Gujarat High Court judgments, 1985

312 judgments · page 11 of 16

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High Courts26 Jun 1985

Union of India (UOI) and Others Vs Yogendrasingh Sahebsingh Varma

Gujarat High Court · (1985) 2 GLR 905

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High Courts26 Jun 1985

Ganesh Land Organisation Vs Commissioner of Income Tax

Gujarat High Court · (1987) 168 ITR 527

Income Tax Act, 1961 — Section 40
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High Courts26 Jun 1985

Commissioner of Income Tax Vs Indradaman Amratlal

Gujarat High Court · (1986) 51 CTR 215 : (1985) 156 ITR 493

Income Tax Act, 1961 — Section 261, 40
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High Courts25 Jun 1985

Commissioner of Wealth-tax Vs Govindram Topandas (By Executor To Estate of Late Topandas Kundanmal)

Gujarat High Court · (1986) 159 ITR 223

Estate Duty Act, 1953 — Section 59(a)Wealth Tax Act, 1957 — Section 19A
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High Courts25 Jun 1985

Project Manager, Oil and Natural Gas Commission and Another Vs Khemsingh Ramsingh

Gujarat High Court · (1985) 2 GLR 1373 : (1986) 1 LLJ 390

Industrial Disputes Act, 1947 — Section 10(1), 33C(2)
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High Courts25 Jun 1985

Ramjibhai Dahyabhai Vs Commissioner of Income Tax

Gujarat High Court · (1986) 158 ITR 540

Income Tax Act, 1961 — Section 2(14)
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High Courts25 Jun 1985

Bhavnagar District Co-operative Bank Ltd. Vs M.M. Joshi, Registrar, Co-operative Societies, Gujarat and Others

Gujarat High Court · (1987) 61 CompCas 318 : (1985) 2 GLR 1087

Gujarat Co-operative Societies Act, 1961 — Section 107, 109, 110, 113, 114(1)
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High Courts24 Jun 1985

Kalol Nagarpalika Vs Shah Priyavadan Bhailalbhai

Gujarat High Court · (1986) 1 GLR 352

Bombay District Municipal Act, 1901 — Section 9Bombay Provincial Municipal Corporations Act, 1949 — Section 481Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 15
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High Courts23 Jun 1985

Aslambhai alias Tunde Hasubhai Shaikh Vs Commissioner of Police and Others

Gujarat High Court · (1987) 2 GLR 801

National Security Act, 1980 — Section 3(3), 3(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts20 Jun 1985

Liberal Engineering Works Vs Commissioner of Income Tax

Gujarat High Court · (1985) 48 CTR 154 : (1986) 158 ITR 520

Income Tax Act, 1961 — Section 139, 139(1), 139(4), 139(8), 271(1)
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High Courts19 Jun 1985

Chimanbhai K. Patel Vs Commissioner of Wealth Tax, Gujarat-IV

Gujarat High Court · (1985) 49 CTR 104 : (1985) 156 ITR 373

Income Tax Act, 1961 — Section 168, 5, 6, 92, 93Wealth Tax Act, 1957 — Section 35, 5, 6Wealth Tax Rules, 1957 — Rule 3
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High Courts18 Jun 1985

Commissioner of Income Tax, Gujarat-II Vs Chunilal M. Pandya

Gujarat High Court · (1986) 158 ITR 505

Income Tax Act, 1961 — Section 41(1), 45
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High Courts18 Jun 1985

C.J. Patel and Co. Vs Commissioner of Income Tax

Gujarat High Court · (1986) 51 CTR 52 : (1986) 158 ITR 486

Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
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High Courts17 Jun 1985

Ex. Major Virendrarai J. Kharod Vs Union of India (UOI) and Others

Gujarat High Court · (1985) 2 GLR 963

Constitution of India, 1950 — Article 226
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High Courts17 Jun 1985Allowed

Jayantilal Tribhovanbhai Vs Kirit M. Shah and Others

Gujarat High Court · (1985) 06 GUJ CK 0009

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High Courts04 May 1985

Aziz Traders Vs The Chairman, Gujarat Electricity Board and Others

Gujarat High Court · AIR 1986 Guj 145 : (1986) 1 GLR 171

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 12
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High Courts03 May 1985

Gujarat State Road Transport Corporation Vs Chetna Travel Service and Others

Gujarat High Court · (1986) 1 GLR 110

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 45, 49, 50, 50, 51
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High Courts03 May 1985

Combined Enterprises and Others Vs Vimlaben Naginbhai Patel

Gujarat High Court · (1985) 2 GLR 950

Civil Procedure Code, 1908 (CPC) — Section 16, 16, 24
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High Courts02 May 1985

Nitin I. Trivedi Vs The Executive Engineer (Mechanical), Gujarat Maritime Board and Another

Gujarat High Court · AIR 1986 Guj 141 : (1985) 2 GLR 860

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84
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High Courts30 Apr 1985

Ismail Mahmmed Shekh Vs Sub-Divisional Magistrate and Another

Gujarat High Court · (1985) 2 GLR 910

Bombay Police Act, 1951 — Section 56, 56, 59, 59, 60
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