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Gujarat High Court judgments, 1985

312 judgments · page 9 of 16

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High Courts23 Jul 1985

Joshi Chhaganlal Garbaddas (Decd.) through his Heirs Vishnuprasad and Others Vs Raising Khodasing and Others

Gujarat High Court · (1986) 1 GLR 69

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 25A, 25ATransfer of Property Act, 1882 — Section 58c, 58d
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High Courts22 Jul 1985

Bomin (P.) Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1986) 160 ITR 477

Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 68
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High Courts20 Jul 1985

Billimora Engg. Mart Vs Commissioner of Income Tax

Gujarat High Court · (1986) 25 TAXMAN 224

Income Tax Act, 1961 — Section 184, 185, 188(2), 84
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High Courts19 Jul 1985

Gujarat Sachivalaya and Allied Offices'' Stenographers'' Association and Others Vs State of Gujarat

Gujarat High Court · (1986) 1 GLR 228 : (1986) 2 LLJ 117

Constitution of India, 1950 — Article 309
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High Courts19 Jul 1985

Reliance Textile Industries Ltd.

Gujarat High Court · (1987) 61 CompCas 756

Companies Act, 1956 — Section 441, 536, 536(2)
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High Courts18 Jul 1985

Union of India (UOI) and Others Vs N.N. Prajapati

Gujarat High Court · (1985) 2 GLR 1406

Constitution of India, 1950 — Article 133, 133, 311, 311
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High Courts17 Jul 1985

Jayvandana Vs Gujarat Housing Board and Others

Gujarat High Court · (1986) 1 GLR 73

Constitution of India, 1950 — Article 226, 226
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High Courts17 Jul 1985

Farukbhai Mohamadbhai Surti and Another Vs Minor Ajay Ravindrakumar through his Father Ravindrakumar Kuberbhai and Others

Gujarat High Court · (1987) ACJ 559 : (1986) 1 GLR 119

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High Courts17 Jul 1985

Old Government Quarters Employees Cultural Association and Others Vs State of Gujarat and Another

Gujarat High Court · (1986) 1 GLR 327

Constitution of India, 1950 — Article 14, 226, 226
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High Courts15 Jul 1985

Janakkumar Manubhai Shukla Vs A. Myanger, District Development Officer, Bulsar and Others

Gujarat High Court · (1986) 1 GLR 121 : (1986) 1 LLJ 531

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High Courts15 Jul 1985

Kulsum and Others Vs Ismailbhai Mohmedbhai Malek and Others

Gujarat High Court · (1985) 2 ACC 449 : (1987) ACJ 143

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High Courts15 Jul 1985

Bhavnagar District Co-operative Bank Ltd. Vs Government of Gujarat and Another

Gujarat High Court · (1987) 61 CompCas 326 : (1985) 2 GLR 1380

Gujarat Co-operative Societies Act, 1961 — Section 108, 114, 161, 20
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High Courts12 Jul 1985

Maniben Vs Gopalbhai Punjabhai Dhanka

Gujarat High Court · (1986) 1 GLR 385

Bombay Civil Courts Act, 1869 — Section 26, 26, 8Hindu Marriage Act, 1955 — Section 28
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High Courts12 Jul 1985

Meenaben Dhurabhai Rathod (Minor) by her Guardian Next Friend Duhrabhai Manilal Rathod Vs Bachubhai Dayalji Patel and Another

Gujarat High Court · (1986) 1 ACC 56

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High Courts12 Jul 1985

Pushpaben Gopalji Vs Kanakkumar Amratlal Mehta

Gujarat High Court · (1985) 2 GLR 1427

Civil Procedure Code, 1908 (CPC) — Section 115, 115, 125Hindu Marriage Act, 1955 — Section 24
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High Courts11 Jul 1985

Nitaben Popatlal Shah Vs Rameshkumar Vadilal Shah and Another

Gujarat High Court · (1986) 1 GLR 544

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125
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High Courts11 Jul 1985

Bharatkumar Thakordas Manjarwala and Others Vs Gujarat Electricity Board and Others

Gujarat High Court · (1986) 1 GLR 291

Constitution of India, 1950 — Article 14, 226Electricity (Supply) Act, 1948 — Section 78A, 78A
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High Courts11 Jul 1985

Jina Meru and Another Vs Narshinhbhai Mathurbhai and Others

Gujarat High Court · (1985) 2 ACC 543

Central Motor Vehicles Rules, 1989 — Rule 118, 118(2)Motor Vehicles Act, 1939 — Section 2(8), 2(8)
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High Courts11 Jul 1985

Commissioner of Income Tax Vs Ramanbhai B. Amin

Gujarat High Court · (1986) 24 TAXMAN 639

Income Tax Act, 1961 — Section 2(47), 260(1)
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High Courts11 Jul 1985

Commissioner of Income Tax Vs Smt. Gira Sarabhai

Gujarat High Court · (1986) 24 TAXMAN 535

Income Tax Act, 1961 — Section 64, 64(1)(ii)
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