High Courts19 Aug 1985
Rameshchandra Jivanji Bhavsar Vs Commissioner of Income Tax
Gujarat High Court · (1986) 1 GLR 563 : (1986) 160 ITR 893
Income Tax Act, 1961 — Section 171, 256(2)
COURT ARCHIVE
Gujarat High Court judgments, 1985
312 judgments · page 8 of 16
High Courts16 Aug 1985
Chatrasinh Mansinh Mahida Vs Indravadan Ratilal Patel and Others
Gujarat High Court · (1986) 1 GLR 297
Gujarat Panchayats Act, 1961 — Section 24(2)
High Courts16 Aug 1985
Vithalbhai Manubhai and Others Vs Manjulaben Window of Somabhai Virjibhai Vasava and Others
Gujarat High Court · (1987) ACJ 329 : (1986) 1 GLR 65
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 110D
High Courts16 Aug 1985
United India Insurance Co. Ltd. Vs Revaben Ranchhodbhai Patel and Others
Gujarat High Court · (1987) ACJ 306 : (1987) 62 CompCas 700 : (1986) 2 GLR 1205
Motor Vehicles Act, 1939 — Section 95
High Courts14 Aug 1985
The New India Assurance Co. Ltd. Vs Modi Narayanbhai Maganbhai Mehsana and Others
Gujarat High Court · (1986) 1 ACC 489 : (1986) ACJ 807 : (1986) 2 GLR 1185
High Courts14 Aug 1985
United India Fire and General Insurance Co. Ltd. Vs Bachu Kaba Satrotia and Others
Gujarat High Court · (1986) 2 ACC 180 : (1987) ACJ 485 : (1986) 1 GLR 463
Motor Vehicles Act, 1988 — Section 95(2), 95(2)
High Courts13 Aug 1985
Bai Chanchal Vs Motibhai Jhaverbhai (Decd.) through his Heirs Budhabhai Motibhai Patel and Others
Gujarat High Court · (1986) 1 GLR 216
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32GEvidence Act, 1872 — Section 67, 67, 68, 68
High Courts13 Aug 1985
United India Fire and General Insurance Co. Ltd. Vs Hemlata and Others
Gujarat High Court · (1986) ACJ 1085 : (1986) ACJ 108
High Courts13 Aug 1985
Kantilal Jasamatbhai Bhut Vs General Manager, Jilla Udyog Kendra and Another
Gujarat High Court · (1986) 1 GLR 317
Constitution of India, 1950 — Article 226, 26Industrial Disputes Act, 1947 — Section 25F, 25F
High Courts12 Aug 1985
Kasam Ibrahim Hussein Bathia and Another Vs Project Manager, Oil and Natural Gas Commissioner and Another
Gujarat High Court · (1986) 1 GLR 526
Constitution of India, 1950 — Article 226, 226Land Acquisition Act, 1894 — Section 36Oil and Natural Gas Commission Act, 1959 — Section 25, 25
High Courts12 Aug 1985
Saiyad Mohamad Baker El-Edroos (Decd.) through his Heir and LRs. Sajjadanasin Sayed Zain Vs Abdulhabib Bin Hasan Arab and Others
Gujarat High Court · (1986) 1 GLR 295
Bombay Public Trusts Act, 1950 — Section 50A, 50A, 72(1)
High Courts09 Aug 1985
Vishnu B. Seernani Vs Government of India
Gujarat High Court · (1987) 13 ECC 245 : (1987) 11 ECR 121 : (1987) 27 ELT 266 : (1986) 2 GLR 1059
Customs Act, 1962 — Section 111
High Courts08 Aug 1985
Kalavatiben Vs Gujarat State Road Transport Corporation
Gujarat High Court · (1985) 2 ACC 433
High Courts08 Aug 1985
Madhusudan Vegetable Products Co. Ltd. Vs Rupa Chemicals, Vapi and Others
Gujarat High Court · AIR 1986 Guj 156 : (1986) 1 GLR 101
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100A, 104, 104(2)
High Courts07 Aug 1985
Nalinikant J. Baxi Vs Chairman and Managing Director Bank of India and Others
Gujarat High Court · (1987) 1 LLJ 388
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12
High Courts05 Aug 1985
In Re: Prakash Navnitbhai
Gujarat High Court · AIR 1986 Guj 116 : (1986) 2 GLR 1041
Hindu Minority and Guardianship Act, 1956 — Section 4, 5Majority Act, 1875 — Section 3
High Courts01 Aug 1985
Rafia Sultan and Others Vs Oil and Natural Gas Commission
Gujarat High Court · (1985) 08 GUJ CK 0021
Evidence Act, 1872 — Section 106, 124, 35, 74, 77Mines Act, 1952 — Section 12, 2, 23, 23(1), 23(2)
High Courts31 Jul 1985
Gulabdas Maganlal Ganjawala Vs Narsimhan and Another
Gujarat High Court · (1986) CriLJ 467 : (1986) 1 GLR 515
High Courts29 Jul 1985
Malganbhai Rasulbhai Vs Pushpavadan Manilal Desai (Since Decd.) Through his Heirs and Lrs. Jayaben Pushpavadan Desai and Others
Gujarat High Court · (1986) 2 GLR 1024
Bombay Public Trusts Act, 1950 — Section 52Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(b)Transfer of Property Act, 1882 — Section 114
High Courts26 Jul 1985
A.P. Shah and Others Vs B.M. Institute of Mental Health, Ahmedabad and Others
Gujarat High Court · (1986) 2 GLR 910
Industrial Disputes Act, 1947 — Section 10A, 10A, 25FFA, 25FFF(1)